Andhra Pradesh High Court Judgments

High Courts29 Apr 2010Allowed

Vankina Chamudeswaranath Vs The S.H.O. Nagarampalem Law and Order and N. Venkat Rao

Andhra Pradesh High Court · (2010) 04 AP CK 0002

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482Penal Code, 1860 (IPC) — Section 34, 466, 468, 471

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High Courts28 Apr 2010Dismissed

K. Bhaskar Rao Vs K.A. Rama Rao K.A. Rama Rao Vs K. Bhaskar Rao

Andhra Pradesh High Court · (2010) 6 ALT 109 : (2011) 2 CivCC 562

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Urban Land (Ceiling and Regulation) Act, 1976 — Section 42

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High Courts28 Apr 2010Allowed

The Executive Officer, Sri Bramaramba Mallikarjuna Swamy Temple Vs Sai Krupa Homes and Others Sai Krupa Homes Vs The Joint Collector and Others

Andhra Pradesh High Court · (2010) 6 ALD 207 : (2010) 6 ALT 699

Andhra Pradesh (Telangana Area) Record of Rights in Land Regulation, 1358 — Section 13, 4(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 77Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 151, 151, 43, 87, 87

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High Courts28 Apr 2010

K. Satyananda Patnaik and Others Vs Hyderabad Urban Development Authority and Others

Andhra Pradesh High Court · (2010) 5 ALT 453

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 49

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High Courts28 Apr 2010

Andhra Pradesh State Financial Corporation and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 34 VST 258

Andhra Pradesh General Sales Tax Act, 1957 — Section 16C, 17CCompanies Act, 1956 — Section 529AConstitution of India, 1950 — Article 14, 245, 246, 254

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High Courts28 Apr 2010Allowed

Paturu Kathyayani and Puluru Suvarchala Vs B. Rami Reddy and United India Insurance Company Limited

Andhra Pradesh High Court · (2010) 4 ALD 675 : (2010) 5 ALT 354

Motor Vehicles Act, 1988 — Section 163A, 166, 168Penal Code, 1860 (IPC) — Section 304A

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High Courts28 Apr 2010

P. Johnson Vs K. Preiasamy and National Insurance Company Limited, The Divisional Manager

Andhra Pradesh High Court · (2011) 1 ALD 565

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High Courts28 Apr 2010Allowed

J. Vidya Sagar Vs The State of A.P. and Smt. B. Rushendra Mani

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 86 : (2011) 3 Crimes 138 : (2011) 2 RCR(Criminal) 966 : (2011) 2 RCR(Criminal) 966

Criminal Procedure Code, 1973 (CrPC) — Section 200, 4, 5Negotiable Instruments Act, 1881 (NI) — Section 12, 138, 142Penal Code, 1860 (IPC) — Section 406, 415, 417, 420

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High Courts28 Apr 2010Dismissed

P. Srinivasulu Vs Hemalatha

Andhra Pradesh High Court · (2010) 04 AP CK 0005

Family Courts Act, 1984 — Section 7(1)Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13(1A), 23, 9

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High Courts27 Apr 2010Dismissed

T.V. Manohar Vs The State of A.P. and C. Asha Malleswari

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 61

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 50

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High Courts27 Apr 2010Dismissed

Malireddy Sreeramulu Reddy and Malireddy Jayamma (died) Vs Malireddy Ramakrishna Reddy and Others

Andhra Pradesh High Court · (2010) 4 ALD 227 : (2010) 4 ALT 632

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High Courts27 Apr 2010

United India Insurance Company Limited Vs Smt. Sabera Begum and Others

Andhra Pradesh High Court · (2010) 04 AP CK 0036

Motor Vehicles Act, 1988 — Section 147, 166

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High Courts27 Apr 2010Dismissed

V. Raja Reddy Vs T. Venkata Subbarao and United India Insurance Co. Ltd.

Andhra Pradesh High Court · (2010) 6 ALD 11

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Apr 2010Dismissed

Tarapore and Company Vs Hindustan Steel Works Construction Ltd.

Andhra Pradesh High Court · (2010) 04 AP CK 0007

Arbitration Act, 1940 — Section 16(1), 30, 33Contract Act, 1872 — Section 17(2), 23

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High Courts26 Apr 2010

Badarla Suryakumari Murthy Vs Badarla Vamana Murthy and Others

Andhra Pradesh High Court · AIR 2010 AP 209

Administrative Tribunals Act, 1985 — Section 29Armed Forces Tribunals Act, 2007 — Section 33, 34Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1), 4(2), 5

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High Courts26 Apr 2010Dismissed

The New India Assurance Company Limited Vs Yedlepaga Ramudu@ Ramulu and V. Swarna Latha

Andhra Pradesh High Court · (2010) 5 ALT 644

Motor Vehicles Act, 1988 — Section 145, 146, 147, 149, 166

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High Courts26 Apr 2010Allowed

O.N.G.C. Ltd. Vs Deputy Commissioner of Customs, Central Excise and Service Tax

Andhra Pradesh High Court · (2010) 29 STT 286 : (2012) 48 VST 558

Finance Act, 1994 — Section 87

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High Courts26 Apr 2010Dismissed

Mandapaka Chandra Kumari Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 4 ALT 219

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12, 12(2), 12(3), 12(5), 13Mines and Minerals (Development and Regulation) Act, 1957 — Section 15(1)

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High Courts22 Apr 2010Allowed

Smt. Rekha Vs B. Susheelendra

Andhra Pradesh High Court · (2010) 4 ALD 640 : (2010) 5 ALT 447

Hindu Marriage Act, 1955 — Section 13(1)

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High Courts22 Apr 2010Allowed

Lagadapati Raja Gopal Vs Sunkara Krishna Murthy and Others Sunkara Krishna Murthy Vs Lagadapati Raja Gopal and Others

Andhra Pradesh High Court · (2010) 16 ALT 407

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 151, 21, 83Constitution of India, 1950 — Article 99Criminal Procedure Code, 1973 (CrPC) — Section 125, 175

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