High Courts24 Aug 2010Dismissed
Venkatramaiah and Another Vs Madam Sarojanamma
Andhra Pradesh High Court · (2010) 6 ALD 697 : (2011) 1 ALT 456
Evidence Act, 1872 — Section 114, 45
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 506 of 1,762
High Courts24 Aug 2010Dismissed
L. Hariprasad Vs Lagadapati Suryakumari (Died) per LRs. and Others
Andhra Pradesh High Court · (2011) 2 CivCC 50 : (2011) 8 RCR(Civil) 2497
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 127, 372, 384, 68
High Courts23 Aug 2010Allowed
Andhra Pradesh State Road Transport Corporation and Andhra Pradesh State Road Transport Corporation Vs Ahamad Hussain Ahamad Hussain Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2010) 08 AP CK 0107
High Courts23 Aug 2010Allowed
Hemant B. Prasad and Another Vs Perfect Solutions
Andhra Pradesh High Court · (2011) 1 ALD 734 : (2010) 5 ALT 387 : (2011) 1 ARBLR 552
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 9
High Courts23 Aug 2010
Sammeta Laxman Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2010) 3 APLJ 283 : (2011) CriLJ 1884 : (2011) 4 RCR(Criminal) 12
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 155, 156, 157Penal Code, 1860 (IPC) — Section 217, 326, 506
High Courts23 Aug 2010Allowed
Mayana Saheb Khan Vs Mayana Gulab Jan and Others
Andhra Pradesh High Court · (2011) 1 ALD 36
Transfer of Property Act, 1882 — Section 123
High Courts20 Aug 2010Dismissed
C.C.E. Vs Andhra Pradesh Paper Mills Ltd.
Andhra Pradesh High Court · (2010) 259 ELT 513
Central Excise Rules, 1944 — Rule 7Central Excises and Salt Act, 1944 — Section 35GCustoms Tariff Act, 1975 — Section 11B, 11B(2), 12B, 12C, 4(4)
High Courts20 Aug 2010
Madaka Savitri Vs District Collector, Machilipatnam and Others
Andhra Pradesh High Court · (2011) 1 ALD 222 : (2011) 1 ALT 662 : (2010) 3 APLJ 301
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3(1), 4, 4(1), 4A(1)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 — Rule 3
High Courts20 Aug 2010Allowed
Suggula Venkata Subrahmanyam and Others Vs Desu Venkata Rama Rao and Others
Andhra Pradesh High Court · (2010) 08 AP CK 0068
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 32(5), 115, 47Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 28, 28(1), 28(3)
High Courts20 Aug 2010Dismissed
The New India Assurance Company Limited Vs Nunna Veera Venkata Satyanarayana @ Sathibabu and Others Nunna Veera Venkata Satyanarayana @ Sathibabu and Others Vs New India Assurance Company Limited and P. Venkateswara Rao
Andhra Pradesh High Court · (2010) 08 AP CK 0007
Central Motor Vehicles Rules, 1989 — Rule 47, 48Motor Vehicles Act, 1988 — Section 146, 149, 2(28), 39, 61
High Courts19 Aug 2010
The United India Insurance Co. Ltd. Vs Smt. N. Bujji @ Manemma and Sri N. Laxman @ Lachya
Andhra Pradesh High Court · (2012) 2 TAC 526
Workmens Compensation Act, 1923 — Section 2(1)
High Courts19 Aug 2010
Kum. Shashikala Vs Babitha Sharma and Others
Andhra Pradesh High Court · (2010) 08 AP CK 0092
Succession Act, 1925 — Section 276, 370
High Courts19 Aug 2010
Smt. Shaik Muskin Bee Vs Union of India (UOI)
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2784 : (2011) 1 TAC 129
High Courts19 Aug 2010Dismissed
Kavuru Venkataramanamma @ Seetaravamma Vs Kavuru Narayana Rao and Others
Andhra Pradesh High Court · (2011) 1 ALD 659
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts19 Aug 2010Allowed
United India Insurance Co. Ltd. Vs Sri V. Sudarshan and Another
Andhra Pradesh High Court · (2011) 2 ALD 614 : (2011) 130 FLR 416 : (2011) 2 TAC 881
Workmens Compensation Act, 1923 — Section 30, 30(1), 4, 4(1)
High Courts18 Aug 2010Allowed
United India Insurance Co. Ltd. and Another Vs K. Narasimlu and Others
Andhra Pradesh High Court · (2011) 2 ALT 478
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 181, 3, 4, 5
High Courts18 Aug 2010Allowed
Guguloth Babu Rao, J. Narasimha Murthy and Jana Prasad Vs Suraksha Chit Funds
Andhra Pradesh High Court · (2010) 6 ALD 382 : (2010) 6 ALT 812
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141, 151, 60
High Courts18 Aug 2010Allowed
Y. Venkata Reddy Vs The A.P. State Wakf Board and Others Smt. Poluru Pullaamma Vs The A.P. State Wakf Board and K. Madhava Reddy
Andhra Pradesh High Court · (2010) 6 ALD 382 : (2010) 6 ALT 812 : (2011) 1 CivCC 508
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2Waqf Act, 1995 — Section 6, 6(2), 85, 92
High Courts18 Aug 2010Allowed
Moola Anusha and Others Vs Moola Vijaya Bhaskar and Others
Andhra Pradesh High Court · (2010) 5 ALD 556 : (2010) 5 ALT 231
High Courts17 Aug 2010Dismissed
Smt B. Durga Kumari Chowdary Vs Government of A.P. and Smt. Kalikiri Sireesha Reddy
Andhra Pradesh High Court · (2011) 1 ALD 796
Andhra Pradesh State Consumer Protection Rules, 1987 — Rule 6AConsumer Protection Act, 1986 — Section 10(1), 10(2), 10(3)