COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 504 of 1,762

High Courts31 Aug 2010Allowed

Yenuganti Tata Rao, Avuluri Chenna Gopal, Chunchu Ramesh and K. Ch. Venkateswarlu, Kodigumpala PACS and Director, PDCC Bank Limited Vs The State

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 952 : (2011) CriLJ 1256

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26Criminal Procedure Code, 1973 (CrPC) — Section 2, 386, 464Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468, 471

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High Courts31 Aug 2010Dismissed

Sri Manganellore Veeraraghavan Vs District Collector and Others

Andhra Pradesh High Court · (2010) 6 ALD 55 : (2010) 6 ALT 67

Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 10, 11, 11(3), 9Andhra Pradesh Panchayat Raj Act, 1994 — Section 233Constitution of India, 1950 — Article 136, 226, 243O, 329

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High Courts31 Aug 2010Dismissed

K. Raghava Reddy Vs Registrar, Osmania University, Hyderabad and others

Andhra Pradesh High Court · (2012) 2 ALD 694

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High Courts31 Aug 2010Allowed

Tirumala Tirupathi Devasthanam Vs Shree Distributors

Andhra Pradesh High Court · (2010) 6 ALT 634 : (2011) 1 CivCC 341

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 20

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High Courts30 Aug 2010Allowed

P. Kiran Vs The State of A.P. and Chintakayala Ayyanna Patrudu

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 671

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500

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High Courts30 Aug 2010Dismissed

Chittineni Mohana Rao Vs Jagarlamudi Subbarao (Died) and Others

Andhra Pradesh High Court · (2010) 08 AP CK 0109

Provincial Insolvency Act, 1920 — Section 10

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High Courts30 Aug 2010

Smt. Osuri Venkata Subbamma (died) (Osuri Ravindranath, Palem Anantha Lakshmi Devi, Vosuri Vijaya Lakshmi Devi and Vosuri Bhavani Devi Vs The Land Acquisition Officer and Mandal Revenue Officer

Andhra Pradesh High Court · (2010) 08 AP CK 0003

Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 23(2), 28

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High Courts27 Aug 2010Allowed

S.A. Rahim Vs Commissioner of Income Tax S. Furkhan Ahmed Vs Income Tax Officer

Andhra Pradesh High Court · (2011) 335 ITR 379 : (2011) 203 TAXMAN 67

Income Tax Act, 1961 — Section 143(3), 250, 251, 251(1)(b), 254(1)

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High Courts27 Aug 2010Allowed

S.A. Raheem Vs The Commissioner of Income Tax S. Furkhan Ahmed Vs The Income Tax Officer

Andhra Pradesh High Court · (2011) 333 ITR 379

Income Tax Act, 1961 — Section 143(3), 251, 251(1), 251(2), 254(1)

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High Courts27 Aug 2010Allowed

Hindustan Petroleum Corporation Ltd. and Another Vs Margadarsi Service Centre

Andhra Pradesh High Court · (2010) 08 AP CK 0118

Constitution of India, 1950 — Article 226

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High Courts27 Aug 2010

Pataballa Gangabhavani and Others Vs Puppala Ramachandra Rao and Others

Andhra Pradesh High Court · (2010) 6 ALD 452 : (2010) 5 ALT 346

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High Courts27 Aug 2010Dismissed

Shaik Rahamatunnisa Begum Vs The Joint Collector and The Mandal Revenue Officer

Andhra Pradesh High Court · (2011) 1 ALT 55

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High Courts27 Aug 2010Dismissed

Jasper Industries Pvt. Ltd. (Previously known as B. Seshagiri Rao and Sons Industries Ltd) "Golden Edifice" Vs Assistant Commissioner (CT) (Audit) Punjagutta Division and Others

Andhra Pradesh High Court · (2010) 08 AP CK 0090

Andhra Pradesh Value Added Tax Act, 2005 — Section 3A, 4(8), 9Constitution of India, 1950 — Article 226

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High Courts27 Aug 2010

Nehru Convent High School and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 6 ALD 104 : (2010) 5 ALT 740

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High Courts27 Aug 2010Dismissed

Alla Venkata Sanath Babji Reddy, Software Engineer in Walmart, rep. by his General Power of Attorney/father Alla Venkata Krishna Reddy Vs Government of A.P. and Others

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 751

Constitution of India, 1950 — Article 15(1), 15(4), 16(1), 16(4), 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 482Guardians and Wards Act, 1890 — Section 25

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High Courts27 Aug 2010

The Chief Electrical Inspector to Government of Andhra Pradesh, Mint compound and The Pay and Accounts Officer Vs Sri. M. Veereswara Rao, Retired Deputy Chief Electrical Inspector to Government M. Veereswara Rao Vs The Chief Electrical Inspector to Government and The pay and Accounts Officer, Government of Andhra Pradesh

Andhra Pradesh High Court · (2010) 08 AP CK 0044

Andhra Pradesh House Building Advance Rules — Rule 11, 11(2), 12

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High Courts27 Aug 2010Allowed

National Insurance Co. Ltd., Hindupur Vs Vadde Susheelamma and Others

Andhra Pradesh High Court · (2012) 3 ALD 605

Motor Vehicles Act, 1988 — Section 110, 166

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High Courts27 Aug 2010Dismissed

Shankarlal Loya Vs Ramdev Rathi and Others

Andhra Pradesh High Court · (2010) 5 ALD 800 : (2010) 6 ALT 1

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 11, 11(4)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts27 Aug 2010Dismissed

National Insurance Co., Ltd., Hindupur, Anantapur District Vs M.P. Deepak and another

Andhra Pradesh High Court · (2012) 4 ALD 500

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High Courts27 Aug 2010Dismissed

The Commissioner of Central Excise Vs Kineta Minerals and Metals Ltd.

Andhra Pradesh High Court · (2011) 269 ELT 494

Customs Act, 1962 — Section 16, 50, 51

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