COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 507 of 1,762

High Courts17 Aug 2010Dismissed

Nirmal Dutta Vs The Government of India

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 660

Coal Mines Regulations, 1957 — Regulation 114(1)Criminal Procedure Code, 1973 (CrPC) — Section 255, 482Mines Act, 1952 — Section 18, 18(5), 5(1), 57, 72A

High Courts17 Aug 2010Dismissed

State of A.P. Vs Ramancha Laxma Reddy

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 847 : (2011) 1 Crimes 292

Criminal Procedure Code, 1973 (CrPC) — Section 162, 197, 311, 313, 401Evidence Act, 1872 — Section 118, 17, 21, 25, 45Penal Code, 1860 (IPC) — Section 302

High Courts17 Aug 2010Dismissed

Sripur Paper Mills Ltd. and Others Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (2010) 6 ALD 116 : (2010) 3 APLJ 275 : (2011) 128 FLR 131 : (2011) 2 LLJ 646 : (2011) LLR 250

Andhra Pradesh Contract Labour (Regulation and Abolition) Rules, 1971 — Rule 25Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 12(1), 12(2), 14, 35Minimum Wages Act, 1948 — Section 2, 3, 5

High Courts16 Aug 2010Allowed

Smt. Chilukuru Umadevi and Another Vs Kalidindi Vijaya Lakhsmi and Others

Andhra Pradesh High Court · (2010) 5 ALD 617 : (2010) 5 ALT 720

Arbitration and Conciliation Act, 1996 — Section 67, 75, 86Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 182, 185, 186, 202, 230

High Courts16 Aug 2010

Tirumala Tirupati Devasthanams and Sri Ramakrishna Mutt Vs G. Prabhakar Rao and Others

Andhra Pradesh High Court · (2010) 6 ALD 167 : (2010) 6 ALT 772

Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 213, 229, 237, 238, 239

High Courts16 Aug 2010

The United India Insurance Co., Ltd. Vs Smt. G. Saroja, G. Padmavathi and Jitendar Kumar

Andhra Pradesh High Court · (2011) 1 ALD 684

High Courts16 Aug 2010Dismissed

Commr. of Cus. and C. Ex. Vs K.S. Tobacco Company Ltd.

Andhra Pradesh High Court · (2010) 259 ELT 536

Central Excise Rules, 1944 — Rule 173(F), 173(G), 209, 226, 52ACentral Excises and Salt Act, 1944 — Section 37C(1)(c)

High Courts13 Aug 2010Allowed

Smt. Osuri Venkata Subbamma (died) and Others Vs The Land Acquisition Officer and Mandal Revenue Officer

Andhra Pradesh High Court · (2010) 08 AP CK 0134

Land Acquisition (Amendment) Act, 1984 — Section 23, 23(1A), 23(2), 28, 34Land Acquisition Act, 1894 — Section 18, 4(1)

High Courts13 Aug 2010Dismissed

Narne Constructions Private Limited Vs The Union of India (UOI) and Others

Andhra Pradesh High Court · (2011) 1 ALD 342 : (2011) 1 ALT 702

Consumer Protection Act, 1986 — Section 11, 14(1), 16, 2, 2(1)Employees State Insurance Act, 1948 — Section 75

High Courts13 Aug 2010Dismissed

V. Rajamma Reddy Vs A. Ram Reddy and Venkat Reddy, G. Krishna Reddy and Venkat Reddy, G. Krishna Reddy and K. Girija Reddy

Andhra Pradesh High Court · (2011) 1 ALD 600 : (2011) 2 ALT 551

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(2), Order 41 Rule 33Evidence Act, 1872 — Section 45, 47, 68Hindu Succession Act, 1956 — Section 14, 29(A), 6

High Courts13 Aug 2010Dismissed

Smt. V. Savitramma [died] and Others Vs Additional Commissioner of Industries and Special Officer [LA] Steel Plant, Spl. Grade Deputy Collector [LA] Steel Plant, Visakhapatnam Steel Plant [Rastriya Ispath Nigam] and Sri V. Krishna Babu Vegi Venkata Rama Apparao Vs Additional Commissioner of Industries and Special Officer [LA] Steel Plant, Spl. Grade Deputy Collector [LA] Steel Plant and Visakhapatnam Steel Plant [Rastriya Ispath Nigam]

Andhra Pradesh High Court · (2011) 6 ALT 292

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 14

High Courts13 Aug 2010Dismissed

Chittineedi Suribabu Vs The State of A.P. and Others

Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1632

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 342, 376, 377, 506(2)

High Courts13 Aug 2010Dismissed

R. Kondaiah Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 6 ALD 77 : (2010) 6 ALT 62

Andhra Pradesh (Secunderabad Area) Land Administration Rules, 1976 — Rule 1(3), 10, 16, 17, 18Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 172Constitution of India, 1950 — Article 14

High Courts13 Aug 2010

S. Nandamma and Others Vs S. Jayanna and Others

Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2902

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 476(7)

High Courts13 Aug 2010Dismissed

Vadla Narasimhaiah and Others Vs Vadla Kondaiah and Others

Andhra Pradesh High Court · AIR 2011 AP 14 : (2010) 6 ALD 380

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

High Courts12 Aug 2010Dismissed

Sree Rajesh Indistries Vs Shri K.K. Verma and Others

Andhra Pradesh High Court · (2011) 5 ALT 733

Arbitration Act, 1940 — Section 14, 20, 30, 33, 39Criminal Procedure Code, 1973 (CrPC) — Section 115

High Courts12 Aug 2010

R. Rama Krishna Rao Vs K. Ramanaiah and Another

Andhra Pradesh High Court · (2010) 08 AP CK 0141

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 192, 199, 200Penal Code, 1860 (IPC) — Section 427, 447, 448

High Courts12 Aug 2010

P.L.K. Prasad and G. Kiran Kumar Vs C. Pratap Reddy and The State of A.P.

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 991

Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1)Penal Code, 1860 (IPC) — Section 420

High Courts12 Aug 2010Dismissed

Union of India (UOI) Vs V. Santhabai and Others

Andhra Pradesh High Court · (2011) 5 ALD 579 : (2011) 2 ALT 512

Railway Claims Tribunal Act, 1987 — Section 23

High Courts12 Aug 2010Allowed

Siripurapu Narasimha Rao (died per LR), Y. Vijaya Lakshmi (died hence not necessary) and Smt. S. Rama Lakshmi Vs Chilla Kanaka Raju

Andhra Pradesh High Court · (2011) 1 ALD 304

Gram Panchayat Act — Section 53