COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 482 of 1,762

High Courts28 Jan 2011Allowed

Dasari Sanyasayya Setty and Dasari Satyanarayana Setty Vs Pullagujjala Srinivasa Rao

Andhra Pradesh High Court · (2012) 4 ALT 684

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Minority and Guardianship Act, 1956 — Section 8(2)Limitation Act, 1963 — Article 60

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High Courts28 Jan 2011Dismissed

Economic Transport Organisation Ltd. Vs Commercial Tax Officer II, Chittor and Another

Andhra Pradesh High Court · (2012) 47 VST 503

Andhra Pradesh Value Added Tax Act, 2005 — Section 31(1), 47Constitution of India, 1950 — Article 226

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High Courts27 Jan 2011Allowed

Rapally Siddhamma Vs Kokkula Gangubai (died) and Others

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1171

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High Courts27 Jan 2011

Medam Rami Reddy Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 2124

Penal Code, 1860 (IPC) — Section 324, 447, 506(2)

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High Courts27 Jan 2011Dismissed

National Insurance Company Ltd. Vs Mandala Veera Bala Swamy, Mandala Chinna Bojjamma, Mohamad Abdul Hameed and Andhra Bombay Carriers

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1079

Motor Vehicles Act, 1988 — Section 166

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High Courts27 Jan 2011Dismissed

United India Insurance Co. Ltd. Vs A. Naveen Prasad and M. Anjaiah

Andhra Pradesh High Court · (2011) 8 RCR(Civil) 484

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High Courts27 Jan 2011Dismissed

Puppala Anjaneyulu Vs The Secretary, Govt. of Andhra Pradesh, Social Welfare Department and Others

Andhra Pradesh High Court · (2011) 01 AP CK 0018

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 7(2)

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High Courts27 Jan 2011Dismissed

Reddy Balaram Vs Sri Potnuri Adinarayana, Sri D.V.S. Rama Raju and National Insurance Company Ltd.

Andhra Pradesh High Court · (2011) 01 AP CK 0012

Motor Vehicles Act, 1988 — Section 140, 141(3), 163A, 165, 166

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High Courts27 Jan 2011

P. Satyam Vs Managing Director, APSRTC, Hyderabad

Andhra Pradesh High Court · (2013) ACJ 2020 : (2012) 1 ALD 672

Motor Vehicles Act, 1988 — Section 140, 141(3), 142

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High Courts25 Jan 2011Dismissed

Agarwal Industries (P) Ltd. and Another Vs Appellate Deputy Commissioner (CT) and Others

Andhra Pradesh High Court · (2011) 44 VST 353

Andhra Pradesh Value Added Tax Act, 2005 — Section 31, 31(1), 53(3)Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226

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High Courts25 Jan 2011

Sri Balaji Filling Station Vs Appellate Deputy Commissioner of Commercial Taxes and Another

Andhra Pradesh High Court · (2013) 60 VST 155

Andhra Pradesh Value Added Tax Act, 2005 — Section 31, 31(1), 31(4)(a), 32, 4(8)

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High Courts25 Jan 2011Dismissed

Vivek Jain Vs Assistant Commissioner of Income Tax

Andhra Pradesh High Court · (2011) 337 ITR 74

Income Tax Act, 1961 — Section 143(2), 22, 23, 23(1), 23(2)

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High Courts25 Jan 2011

K. Vivek Reddy Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 01 AP CK 0040

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12(2)Constitution of India, 1950 — Article 14, 19, 21, 32Hyderabad Municipal Corporation Act, 1955 — Section 388, 389, 391, 392, 428

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High Courts25 Jan 2011Allowed

Rachappa, (died per L.Rs.) and Others Vs Bhumani Hanumaiah Yellappah and Bhumani Chinnaiah Yellappah

Andhra Pradesh High Court · (2011) 01 AP CK 0034

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 40, 40(2), 87, 87(4), 88

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High Courts24 Jan 2011Allowed

C.V. Chary Vs A.P. State Financial Corporation and Others

Andhra Pradesh High Court · (2011) 4 ALD 27

Constitution of India, 1950 — Article 14, 21, 300AContract Act, 1872 — Section 128State Financial Corporations Act, 1951 — Section 29, 31

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High Courts24 Jan 2011Allowed

P. Guruprasad and Vankadhara Veerabhadraiah Vs The State of A.P. and K. Ramesh Babu

Andhra Pradesh High Court · (2011) 1 ALD(Cri) 731 : (2011) 2 Crimes 652

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83, 84Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 198, 482Penal Code, 1860 (IPC) — Section 166, 427, 447, 448

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High Courts24 Jan 2011