High Courts08 Feb 2011Dismissed
P. Sunand Vs The Govt. of A.P. and TV 5 News Channel
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1112
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 480 of 1,762
High Courts08 Feb 2011Allowed
V. Marie Vs The State of A.P.
Andhra Pradesh High Court · (2012) 1 RCR(Criminal) 402 : (2012) 1 RCR(Criminal) 402
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 304A
High Courts08 Feb 2011
The State of A.P. Vs Chinnam Kameswara Rao, Chinnam Venkateswara Rao, Bvadde Govardhanagiri @ Govardhana Rao and Papisetti Praveen
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 21
Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 235(2)Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 379
High Courts07 Feb 2011
Gatta Rattaiah Vs Food Corporation of India
Andhra Pradesh High Court · AIR 2011 AP 65 : (2011) 8 RCR(Civil) 2208
Contract Act, 1872 — Section 74
High Courts07 Feb 2011Allowed
S.S. Naidu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1682
Land Acquisition Act, 1894 — Section 4(1), 48, 48(1), 5A, 6
High Courts07 Feb 2011Allowed
Ponugati Raj Gopal Rao Vs State of A.P.
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 674 : (2011) 3 Crimes 51
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(8), 146
High Courts07 Feb 2011
Ledella Ravichander Rao and Ledella Narasimha Rao Vs Satyam Computer Services Limited Satyam Computer Services Limited Vs Ledella Ravichander Rao and Ledella Narasimha Rao
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 356
Contract Act, 1872 — Section 74
High Courts04 Feb 2011Allowed
Alwanpally Ashanna Vs K. Narsimha Chary
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 681
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 31
High Courts04 Feb 2011
Umakanth Padhi Vs Poornachandra Padhi
Andhra Pradesh High Court · (2011) 4 ALD 4
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 10(3)
High Courts04 Feb 2011Allowed
Dumpala Syamala Rao Vs Killi Markendewara Rao @ Markendeyulu
Andhra Pradesh High Court · (2011) 02 AP CK 0043
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts04 Feb 2011
R. Venkatram Reddy and R. Amarkanth Reddy Vs Jetamoni Gouramma
Andhra Pradesh High Court · AIR 2011 AP 94 : (2011) 114 RD 70
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Article 47A
High Courts03 Feb 2011Dismissed
Mamillapalli Jyothish Kumar Vs The Deputy Registrar/Officer on Special Duty, District Co-operative Central Bank Ltd. and Others
Andhra Pradesh High Court · (2011) 8 RCR(Civil) 1043
Andhra Pradesh Co-operative Societies Act, 1964 — Section 36, 36(1), 36(3)Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 52(14), 52(24)
High Courts02 Feb 2011Allowed
P.V.S. Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 5 ALD 152 : (2011) 5 ALT 668
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 18Constitution of India, 1950 — Article 14, 16, 21, 226, 311(2)Road Transport Corporations Act, 1950 — Section 14(3), 34, 45, 45(1), 46
High Courts02 Feb 2011Allowed
National Insurance Co. Ltd. Vs Madapati Gangadhar and another
Andhra Pradesh High Court · (2011) 6 ALT 23
High Courts02 Feb 2011Dismissed
Chitta Farms (P) Ltd. and Others Vs Assistant Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2011) 244 CTR 274
Income Tax Act, 1961 — Section 143(3), 147, 148, 246
High Courts02 Feb 2011Dismissed
Jakka Lachaiah Vs G. Kalavathy
Andhra Pradesh High Court · (2011) 02 AP CK 0067
Evidence Act, 1872 — Section 102Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts01 Feb 2011
P. Vijaya Lakshmi Choudary and Others Vs B. Balaiah (Died) and Others
Andhra Pradesh High Court · (2013) 3 ALT 365
Contract Act, 1872 — Section 202
High Courts01 Feb 2011Dismissed
S. Ramana @ Ramana Reddy Vs T. Venkateswarlu and The Oriental Insurance Company Limited The Oriental Insurance Company Ltd. Vs S. Ramana @ Ramana Reddy and T. Venkateswarlu
Andhra Pradesh High Court · (2013) ACJ 679 : (2011) 5 ALD 591 : (2011) 8 RCR(Civil) 536
High Courts01 Feb 2011Dismissed
Commr. of C. Ex., Visakhapatnam-II Vs Sai Sahmita Storages (P) Ltd.
Andhra Pradesh High Court · (2011) 23 STR 341 : (2011) 45 VST 467
Central Excises and Salt Act, 1944 — Section 11AC, 35GCENVAT (Credit) Rules, 2002 — Rule 15(2), 2CENVAT (Credit) Rules, 2004 — Rule 14, 15, 15(1)
High Courts31 Jan 2011Dismissed
Branch Manager, United India Insurance Co. Ltd., Markapur Vs K. Thulasamma and others
Andhra Pradesh High Court · (2011) 5 ALT 403
Penal Code, 1860 (IPC) — Section 283, 304(A), 337