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Andhra Pradesh High Court judgments

35,240 judgments · page 434 of 1,762

High Courts29 Nov 2011Dismissed

Smt. Ramasalamma Vs Potturi Venkata Srinivasa Raju

Andhra Pradesh High Court · (2011) 11 AP CK 0022

Andhra Pradesh (Telangana Area) Money Lenders Act, 1349 — Section 2(4), 2(7), 2A, 3, 3(5)Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 118
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High Courts29 Nov 2011Dismissed

Vijay Kumar Agarwal Vs Raj Kumar Agarwal and Others

Andhra Pradesh High Court · (2011) 11 AP CK 0013

Arbitration and Conciliation Act, 1996 — Section 11, 8, 9Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 7 Rule 10, Order 7 Rule 11, 10, 151Specific Relief Act, 1963 — Section 31, 33
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High Courts28 Nov 2011Dismissed

P. Anjamma and others Vs Andhra Pradesh Housing Board and others

Andhra Pradesh High Court · (2011) 11 AP CK 0011

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32Andhra Pradesh Housing Board (Shops) Rental Regulations, 1975 — Regulation 10, 11, 16, 17, 21(3)Andhra Pradesh Housing Board Act, 1956 — Section 22(1), 3(3), 52, 52(1), 52(1)(3)
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High Courts25 Nov 2011Dismissed

Mohammed Abdul Sattar Vs Mrs. Shahzad Tahera and Syed Moyeed

Andhra Pradesh High Court · (2012) 2 ALT 230

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 22(1), Order 21 Rule 22(2), Order 43 Rule 1, Order 5 Rule 20Constitution of India, 1950 — Article 227, 227(1), 227(2), 246, 248Limitation Act, 1963 — Section 5
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High Courts25 Nov 2011Dismissed

Sri M. Ramesh Kumar O/o. Deputy Executive Officer, Right to Information Office, Tirumala Tirupati Devasthanam, Administrative Building, K.T. Road, Tirupathi, Sri K. Ramakrishna O/o. Assistant Executive Officer (Panchayat), Tirumala Hills, Tirupathi and M. Ramachandra O/o. Executive Officer (Chamber) Tirumala Tirupathi Devasthanam, Administrative Building, K.T. Road, Tirupathi Vs G. Jagan Mohan Acharya and Others K.P. Venkata Rathnam Achary and Others Vs Tirumala Tirupathi Devasthanams Tirupathi and Others

Andhra Pradesh High Court · (2011) 11 AP CK 0052

Tirumala Tirupati Devasthanams Employees Service Rules, 1989 — Rule 10, 11, 15, 2, 2(24)
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