High Courts08 Dec 2011Allowed
Shaik Kalesha Saheb and 3 others Vs The District Collector, SPSR Nellore District and another
Andhra Pradesh High Court · (2012) 2 ALD 339
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 432 of 1,762
High Courts07 Dec 2011Dismissed
Jami Kondala Rao Vs The State of A.P.
Andhra Pradesh High Court · (2012) 1 ALD(Cri) 871 : (2012) 2 ALT(Cri) 39
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 2011Dismissed
M/s Ultra Tech. Cements Ltd. Vs The Asst. Commissioner (CT), LTU, Ananthapur Division, Anantapur, The Deputy Commissioner (CT), Anantapur Division, Ananthapur and Mr. Shaik Zaheer, Asst. Commissioner (CT), LTU, Ananthapur, Ananthapur District
Andhra Pradesh High Court · (2012) 2 ALD 22 : (2012) 2 ALT 469
High Courts07 Dec 2011Allowed
B. Riyaz Rahiman and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2012) 1 ALT(Cri) 236
High Courts07 Dec 2011Allowed
Kota Sivaram Prasad Vs Nagandla Veera Brahmam and others
Andhra Pradesh High Court · (2012) 3 ALT 5
Limitation Act, 1963 — Section 3
High Courts07 Dec 2011Dismissed
Smt. D. Shobha and 3 others Vs Smt. D. Prameela Kumari and another
Andhra Pradesh High Court · (2012) 2 ALD 89
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts07 Dec 2011Dismissed
Emergy Pharma Limited and 2 others Vs M/s. Model Financial Corporation Limited and another
Andhra Pradesh High Court · (2011) 12 AP CK 0062
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Dec 2011Dismissed
The Sports Authority of Andhra Pradesh Vs Sri Yala Asirayya @ Asiri Appalaraju and two others
Andhra Pradesh High Court · (2012) 2 ALD 219 : (2012) 3 ALT 757
High Courts07 Dec 2011Dismissed
Dastagir Ahmed Vs Smt. Khairunnisa Rahana and Others
Andhra Pradesh High Court · (2012) 3 ALD 13
Land Acquisition Act, 1894 — Section 18
High Courts07 Dec 2011Dismissed
Yadika Venkata Reddy Vs Gujjula China Rami Reddy
Andhra Pradesh High Court · (2012) 4 ALT 705 : (2012) 3 BC 226
Negotiable Instruments Act, 1881 (NI) — Section 4, 79
High Courts07 Dec 2011Dismissed
Smt. D. Shobha Reddy, Smt. Dosadi Nagamani Reddy, Smt. D. Sunitha Reddy and Smt. D. Deepa Reddy Vs Smt. D. Prameela Kumari and J.S. Prasad
Andhra Pradesh High Court · (2012) 2 ALD 89
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts07 Dec 2011Allowed
K.K. Venkata Ratnam and 2 others Vs The State of A.P. and another
Andhra Pradesh High Court · (2011) 12 AP CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 464
High Courts07 Dec 2011Allowed
Principal, Kottam Karunakar Reddy Engineering College Vs State of A.P. and another
Andhra Pradesh High Court · (2012) 1 ALT(Cri) 181
Penal Code, 1860 (IPC) — Section 107, 306
High Courts06 Dec 2011Dismissed
Challagulla Ratnamanikyam and others Vs M/s. D.N.Rao and Company, Auto and General Financiers and another
Andhra Pradesh High Court · (2012) 2 ALD 518 : (2012) 3 ALT 129
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3(I)
High Courts05 Dec 2011Allowed
Kommireddy Linga Reddy and another Vs Palgiri Anji Reddy andothers
Andhra Pradesh High Court · (2012) 2 ALD 72 : (2012) 2 ALT 19
High Courts05 Dec 2011Dismissed
V. Revathi Vs The State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 238
Andhra Pradesh Chit Funds Act, 1971 — Section 11, 12, 14, 15, 16Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 2, 2(b), 2(c), 5, 9Banking Regulation Act, 1949 — Section 5
High Courts03 Dec 2011Allowed
Pothana Seshagiri Rao Vs Maddipati Satyavathi
Andhra Pradesh High Court · (2012) 2 ALD 242 : (2012) 3 ALT 646
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Contract Act, 1872 — Section 10, 11, 12Transfer of Property Act, 1882 — Section 53
High Courts03 Dec 2011Dismissed
Peela Lakshmi Rao and Others Vs State of Andhra Pradesh and Others Josyula Satyanarayana Das, Josyula Chittaranjan Das and Ghouri Prasad Tripathi Vs Peela Lakshmi Rao and Others
Andhra Pradesh High Court · (2011) 12 AP CK 0097
Constitution of India, 1950 — Article 226
High Courts03 Dec 2011Allowed
The National Insurance Company Ltd. Vs Balaji Sharma and another
Andhra Pradesh High Court · (2013) ACJ 524 : (2012) 2 ALD 56 : (2012) 2 ALT 436 : (2012) 133 FLR 1020 : (2012) 4 LLJ 194
High Courts03 Dec 2011Dismissed
Malireddy Buthiramanna Dora and another Vs Dasari Veerabhadra Rao and another
Andhra Pradesh High Court · AIR 2012 AP 52 : (2012) 2 ALD 48 : (2012) 1 ALT 509 : (2012) 1 CivCC 656
Specific Relief Act, 1963 — Section 16