Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 4Land Acquisition Act, 1894 — Section 17(1), 17(4), 38, 39, 4

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High Courts02 Dec 2011Allowed

The Managing Director, Aprtc, Muhirabad, Hyd Vs Rami Reddi Lakhmi Reddi

Andhra Pradesh High Court · (2012) 2 ALD 134 : (2012) 4 ALT 726

Motor Vehicles Act, 1988 — Section 173

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High Courts01 Dec 2011Allowed

R. Sattaiah and 2 Others Vs The Government of A.P. and 3 Others

Andhra Pradesh High Court · (2012) 2 ALD 456

Land Acquisition Act, 1894 — Section 55, 5A, 5A(1), 6

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High Courts01 Dec 2011Dismissed

Commissioner of Income Tax, A.P - I, Hyderabad Vs Sri B. Venkatesam and others

Andhra Pradesh High Court · (2012) 349 ITR 413

Income Tax Act, 1961 — Section 132, 132(4), 139, 139(1), 148

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High Courts01 Dec 2011Allowed

Othiappan Vs State of A.P. and Another

Andhra Pradesh High Court · (2012) 2 BC 435

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142(1)

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High Courts01 Dec 2011Dismissed

Vadlapatla Naga Vara Prasad Vs Chairperson, Central Board of Film Certification, Bharat Bhavan, Mumbai and Seven others

Andhra Pradesh High Court · AIR 2012 AP 78

Cinematograph Act, 1952 — Section 5A(1), 5B, 5B(1), 5B(2)Constitution of India, 1950 — Article 19, 19(1), 21, 226Evidence Act, 1872 — Section 81

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High Courts30 Nov 2011Dismissed

M/s Anand Agros Limited Vs V. Yadaiah and another

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 198

Arbitration and Conciliation Act, 1996 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 41, 42, 43

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High Courts30 Nov 2011Allowed

Nagasamudrala Vasaraiah Vs Dasam Kondaiah (died per L.Rs. 2 to 7) and Others

Andhra Pradesh High Court · (2012) 3 ALD 58 : (2012) 3 ALT 124

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High Courts30 Nov 2011Dismissed

M/s. Anand Agros Limited Vs G. Srinivas and The Andhra Pradesh

Andhra Pradesh High Court · (2012) 3 RCR(Civil) 313

Arbitration and Conciliation Act, 1996 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 41, 42, 43

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High Courts30 Nov 2011

State of A.P. Vs M/s. I.T.C. Limited

Andhra Pradesh High Court · (2011) 11 AP CK 0066

Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)

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High Courts30 Nov 2011Allowed

K. Satya Narayana and Another Vs State of A.P. and Another

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 224

Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(a)(i), 482Penal Code, 1860 (IPC) — Section 188

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High Courts30 Nov 2011Allowed

Krapa Vidyavathi and two others Vs Life Insurance Corporation of India, Machilipatnam and 4 others

Andhra Pradesh High Court · (2013) ACJ 1335 : (2012) 2 ALD 479 : (2012) 2 ALT 438

Insurance Act, 1938 — Section 45

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High Courts30 Nov 2011Dismissed

Shiga Venkataiah Vs V. Jagan Mohan Reddy

Andhra Pradesh High Court · (2012) 2 ALD 689 : (2012) 2 ALT 430

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 39 Rule 1, Order 39 Rule 2

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High Courts29 Nov 2011Allowed

Udatha Mallaiah Vs Lingala Pentaiah

Andhra Pradesh High Court · (2012) 3 ALD 643 : (2012) 4 ALT 659

Specific Relief Act, 1963 — Section 16

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High Courts29 Nov 2011Allowed

Madduru Papaiah died per LRs and Others Vs Ch. Ramakrishna, Bendapudi Srikrishna and K. Arjun Kumar

Andhra Pradesh High Court · (2012) 2 ALD 768 : (2012) 3 ALT 208

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