High Courts08 Feb 2012Allowed
Mr. Nakshtrapum Venkateswarlu Vs Smt. Bathula Ankamma, Mr. Sadhu Venkateswarlu and Mr. Malle Nagaiah
Andhra Pradesh High Court · (2012) 3 ALD 682
Transfer of Property Act, 1882 — Section 55
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,240 judgments · page 420 of 1,762
High Courts08 Feb 2012Allowed
Kapuganti Jagannadha Gupta Vs The District Registrar, Srkakulam and Others
Andhra Pradesh High Court · (2012) 4 ALT 435
Transfer of Property Act, 1882 — Section 132
High Courts07 Feb 2012
Sardar Surender Singh and Another Vs V.K. Constructions, Hyderabad and Another
Andhra Pradesh High Court · (2012) 4 ALD 120
High Courts07 Feb 2012Dismissed
Sri Chakra Financial Services Limited (Formerly known as Priyadarshini Leasing and Finances Limited, Hyderabad) Vs The Commissioner of Income Tax, Central, Bangalore
Andhra Pradesh High Court · (2013) 261 CTR 425 : (2013) 350 ITR 396
Income Tax Act, 1961 — Section 144, 145, 260A
High Courts07 Feb 2012Dismissed
Chinnam Veronica Vs State of A.P.
Andhra Pradesh High Court · (2012) 02 AP CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Feb 2012Dismissed
Thalia Sulochana Vs Thalia Isaac and The Gram Panchayat
Andhra Pradesh High Court · (2012) 3 ALT 260
High Courts07 Feb 2012Dismissed
Kunapareddy Prasad and Others Vs The District Collector, West Godavari District, Eluru and Others
Andhra Pradesh High Court · (2012) 3 ALT 185
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 4(1), 45, 5A, 5A(2), 5A(3)
High Courts07 Feb 2012Dismissed
Pasam Prabhu Das Vs M/s. Sri Swastik Financer, and The State of A.P.
Andhra Pradesh High Court · (2012) 02 AP CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts07 Feb 2012Dismissed
Lakshmi Narayana Puli Vs Indian Oil Corporation Ltd. and Mr. Nanda Kishore, Chief Area Manager, Enquiry Officer Indian Oil Corporation Ltd., Indane Area Office, Bharati Nagar, Vijayawada
Andhra Pradesh High Court · (2012) 3 ALT 252
Constitution of India, 1950 — Article 226
High Courts07 Feb 2012
The Public Prosecutor, High Court of A.P., Hyderabad Vs Avu Venkataramana, Avu Lakshmana Rao, Velamala Thirumala Rao and Pudi Thirupathi Rao
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 478 : (2012) 3 ALT(Cri) 116
Evidence Act, 1872 — Section 106, 114, 25, 26, 27Penal Code, 1860 (IPC) — Section 380, 410, 411, 457
High Courts07 Feb 2012Dismissed
M. Rajender Kumar and others Vs Greater Hyderabad Municipal Corporation and two others
Andhra Pradesh High Court · (2012) 3 ALD 192 : (2012) 3 ALT 192
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts06 Feb 2012Allowed
A. Dwarakanath Reddy Vs The State Of A.P. and The Station House Officer
Andhra Pradesh High Court · (2012) 3 ALD 687 : (2012) 3 ALT 235
Land Acquisition Act, 1894 — Section 4(1), 6
High Courts06 Feb 2012Dismissed
K. Subbarayudu Vs B. Jaganmohan Reddy and another
Andhra Pradesh High Court · (2013) 1 ALT 153
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Feb 2012Dismissed
Abdul Razak Miya (died) per L.Rs. and another Vs Abdul Gaffar and others
Andhra Pradesh High Court · (2012) 5 ALT 678
High Courts03 Feb 2012Dismissed
M. Pentaiah Vs B. Parameshwar
Andhra Pradesh High Court · (2012) 6 ALT 650
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17Evidence Act, 1872 — Section 45, 73
High Courts03 Feb 2012Dismissed
Ramky Enviro Engineers Limited, Raj Bhavan Road, Hyderabad Vs Hyderabad Metropolitan Development Authority, Tank Bund, Hyderabad
Andhra Pradesh High Court · (2012) 3 ALD 623 : (2012) 3 ALT 296 : (2012) 4 BC 260
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts03 Feb 2012
Andhra Pradesh Kayastha Sabha Vs Ashok Kumar Srivastav and Others
Andhra Pradesh High Court · AIR 2012 AP 124 : (2012) 3 ALT 249
High Courts03 Feb 2012Dismissed
Mangilipalli Parvathamma Vs Anjamma and Others
Andhra Pradesh High Court · (2012) 4 ALD 85 : (2012) 6 ALT 647
Succession Act, 1925 — Section 372
High Courts03 Feb 2012Allowed
E.S. Sulochana Vs P. Yogamba Lakshmi and Others
Andhra Pradesh High Court · (2012) 3 ALT 224
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104
High Courts03 Feb 2012Dismissed
Moru China Subbaraju (A1) and Others Vs State of A.P.
Andhra Pradesh High Court · (2012) 02 AP CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 482