Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4), 19, 19(1), 21(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 17(5A), 33(1), 59Civil Procedure Code, 1852 — Section 582A

Read judgment

High Courts27 Jan 2012Dismissed

Dr. G. Mohan Rao, Blind Vs The Executive Officer, Tirumala, Thirupathi Devasthanam, Tirupathi-517501 and Govt. of A.P.

Andhra Pradesh High Court · (2012) 5 ALT 788

Read judgment

High Courts27 Jan 2012Dismissed

B.Mutyalamma and others Vs The High Court of A.P. and others

Andhra Pradesh High Court · (2012) 4 ALD 326

Constitution of India, 1950 — Article 309

Read judgment

High Courts25 Jan 2012

G. Venkata Ramanappa Vs Revenue Divisional Officer, Dharmavaram, Anantpur District and others

Andhra Pradesh High Court · (2012) 2 ALD 335

Read judgment

High Courts25 Jan 2012Dismissed

Ali Jaffar Vs V. Venkat Reddy

Andhra Pradesh High Court · AIR 2012 AP 102 : (2012) 3 ALT 202

Civil Procedure Code, 1908 (CPC) — Section 148Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 28, 28(1)

Read judgment

High Courts25 Jan 2012Allowed

Kapu Anasuyamma Reddy Vs K. Malla Reddy, K. Janardhana Reddy and K. Yerriswamy Reddy

Andhra Pradesh High Court · (2012) 3 ALT 625

Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35

Read judgment

High Courts25 Jan 2012Dismissed

Jasti Purnachandra Rao and another Vs Jasti Leela Kumari and 3 others

Andhra Pradesh High Court · (2012) 3 ALD 50 : (2012) 3 ALT 191

Read judgment

High Courts25 Jan 2012Dismissed

M/s. V.I.P. Emporium and another Vs M/s. TCI Finance Ltd.

Andhra Pradesh High Court · (2012) 3 ALT 165

Civil Procedure Code, 1908 (CPC) — Section 153

Read judgment

High Courts25 Jan 2012Dismissed

K. Ravi Kumar Reddy and Another Vs M/s. I.C.D.S. Limited

Andhra Pradesh High Court · (2012) 3 ALD 152 : (2012) 3 ALT 758

Arbitration and Conciliation Act, 1996 — Section 17Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 51, 58

Read judgment

High Courts25 Jan 2012Allowed

Peddi Vinod Vs State of A.P.

Andhra Pradesh High Court · (2012) 01 AP CK 0006

Penal Code, 1860 (IPC) — Section 354, 509

Read judgment

High Courts25 Jan 2012Dismissed

Saleema Begum and Others Vs Gurujala Balaraj @ Balaiah (died) per LRs Respondents 4 to 6 and Others

Andhra Pradesh High Court · (2012) 4 ALD 453

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38EAndhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 17, 8(1), 8(6), 9Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988 — Rule 15(2), 6(2)

Read judgment

High Courts24 Jan 2012Dismissed

Nuziveedu Seeds Pvt. Ltd. Vs The Registrar, Protection of Plant Variety and Farmers'' Rights Authority, National Academy of Agricultural Sciences and Maharashtra Hybrid Seeds Co. Ltd.

Andhra Pradesh High Court · (2012) 2 ALD 460 : (2012) 2 ALT 477

Companies Act, 1956 — Section 10Constitution of India, 1950 — Article 226, 226(2), 227, 32Protection of Plant Varieties and Farmers Rights Rules, 2003 — Rule 4(2)

Read judgment

High Courts24 Jan 2012Allowed

Oriental Insurance Co. Ltd., Visakhapatnam Vs Kandregula Nagamani and others

Andhra Pradesh High Court · (2012) 4 ALD(Cri) 436

Motor Vehicles Act, 1988 — Section 163A, 166

Read judgment

High Courts24 Jan 2012

Venkat Ram Reddy Reddygari Vs Arikala Narsa Reddy and The Returning Officer, 18-Nizamabad Local Authority Constituency and Joint Collector, Nizamabad, Nizamabad District

Andhra Pradesh High Court · (2013) 3 ALD 691 : (2012) 2 ALT 448

Conduct of Elections Rules, 1961 — Rule 73(2)

Read judgment

High Courts24 Jan 2012Allowed

Syed Yakub and Another Vs Bee Amma Begum and Another

Andhra Pradesh High Court · (2012) 4 ALT 418

Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts24 Jan 2012

M/s. Rupesh Mines and Minerals Vs State Bank of India, And Another

Andhra Pradesh High Court · (2012) 3 ALD 699 : (2012) 4 BC 253

Constitution of India, 1950 — Article 226, 227Foreign Exchange Management Act, 1999 — Section 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 14, 17, 17(1)

Read judgment