COURT ARCHIVE

Andhra Pradesh High Court judgments

35,240 judgments · page 419 of 1,762

High Courts13 Feb 2012Dismissed

Smt. P. Hajiram Bi and Others Vs M. Ismail Khan and Others

Andhra Pradesh High Court · (2012) 3 ALD 669 : (2012) 4 ALT 185

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 17, Order 7 Rule 1, Order 8 Rule 9

High Courts13 Feb 2012

Gutha Narayana Rao Vs The District Collector, Guntur and others.

Andhra Pradesh High Court · (2012) 3 ALD 793 : (2012) 3 ALT 166

Andhra Pradesh Panchayat Raj Act, 1994 — Section 101, 53, 96, 98

High Courts13 Feb 2012Allowed

Chandra Jayaram Naidu (died) by LRs. Vs State Bank of India, Puttur, Chittoor District

Andhra Pradesh High Court · (2012) 3 ALD 200 : (2012) 5 ALT 665 : (2012) 3 BC 829

Constitution of India, 1950 — Article 227

High Courts10 Feb 2012Allowed

Manne Srinivasa Rao Vs Regalia Uma and The New India Assurance Company Limited

Andhra Pradesh High Court · (2012) 4 ALD 251 : (2012) 4 ALT 204

Motor Vehicles Act, 1988 — Section 166

High Courts10 Feb 2012Allowed

The Chairman, National Airports Authority and others Vs K. Subhash and another

Andhra Pradesh High Court · (2012) 3 ALT 280 : (2012) 4 LLJ 110

National Airports Authority Act, 1985 — Section 12, 13, 13(1), 13(3)

High Courts10 Feb 2012Dismissed

The Regional Manager, Indian Bank, Vijayawada, Krishna District and Indian Bank Vs J. Siva Sankaram and Others

Andhra Pradesh High Court · (2012) 3 ALD 672 : (2012) 4 ALT 239

Bank Officers Service Regulations, 1979 — Regulation 3, 46Constitution of India, 1950 — Article 20, 20(2), 311, 367General Clauses Act, 1897 — Section 3(37)

High Courts10 Feb 2012Disposed Off

M. Ram Reddy Vs L. Ramesh

Andhra Pradesh High Court · (2013) 4 ALD 578

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29

High Courts09 Feb 2012

M/s. Gutta Anjaneyulu and Co Vs The Commissioner of Income Tax, Vijayawada

Andhra Pradesh High Court · (2012) 347 ITR 135

Income Tax Act, 1961 — Section 148, 151(1), 260(A), 34

High Courts09 Feb 2012Allowed

T. S. Laxman Rao Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALD(Cri) 185 : (2012) 3 ALT(Cri) 61

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 20(1), 7

High Courts09 Feb 2012Allowed

M/S Agarwal Bros. Vs Smt. Savithri Bai Smt. Savithri Bai Vs M/S Agarwal Bros.

Andhra Pradesh High Court · (2012) 3 ALD 3 : (2012) 3 ALT 460

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 2005 — Section 10Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 20(3)Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(2)

High Courts09 Feb 2012Dismissed

Seepana Rajeswari Rao Vs Seepana Raja Rao

Andhra Pradesh High Court · (2012) 4 ALD 110 : (2012) 4 ALT 425

Hindu Marriage Act, 1955 — Section 13, 13(1)

High Courts09 Feb 2012

Sri Krishna Trading Company Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2012) 49 VST 281

High Courts09 Feb 2012Dismissed

Dano Vaccines and Biological (P) Ltd., Hyderabad and another Vs Government of India and another

Andhra Pradesh High Court · (2012) 2 ALD 387

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 14, 226, 300ANational Highways Act, 1956 — Section 3A, 3A(1), 3A(2), 3C, 3C(1)

High Courts09 Feb 2012Allowed

Chendyala Suresh Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 67

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 34, 379, 380

High Courts09 Feb 2012Dismissed

Commissioner of Income Tax Vs Ms. Sania Mirza

Andhra Pradesh High Court · (2013) 259 CTR 386

Income Tax Act, 1961 — Section 143(1)

High Courts09 Feb 2012Dismissed

M/s. Mohamadiya and Company and others Vs Smt. C. Uma and others

Andhra Pradesh High Court · (2012) 3 ALD 155 : (2012) 3 ALT 421

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32

High Courts08 Feb 2012Dismissed

Pallerla Gangadhar and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 4 ALT 739

High Courts08 Feb 2012

K. Anand Kumar Vs The State of Andhra Pradesh and The Special Grand Deputy Collector, and Revenue Divisional Officer, Chevella Division, R R District

Andhra Pradesh High Court · (2012) 3 ALD 10 : (2012) 3 ALT 626

High Courts08 Feb 2012Allowed

G.K. Reddy Vs G. Aswatha Reddy and Others

Andhra Pradesh High Court · (2012) 3 ALT 755

Civil Procedure Code, 1908 (CPC) — Section 10, 151

High Courts08 Feb 2012Allowed

Aravapalli Panduranga Rao Vs The Dy. Commissioner of Endowments, Endowment Department Guntur, The IV Additional District Judge, Guntur, The Assistant Commissioner, of Endowments Guntur, Guntur District and The Executive Officer, Pudurugalla Group of Temples, Piduguralla Guntur Dist

Andhra Pradesh High Court · (2012) 3 ALD 770

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11(2), Order 41 Rule 17, Order 41 Rule 19