Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 — Regulation 6A(4)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47, 47(2)

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High Courts24 Feb 2012

Commissioner of Income Tax-III, IT Towers, A.C. Guards, Hyderabad Vs Shri T.C. Reddy, Plot No. 10, Type-C, Road No. 8, Film Nagar, Jubilee Hills, Hyderabad-500 003

Andhra Pradesh High Court · (2013) 356 ITR 516

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High Courts23 Feb 2012

Executive Engineer, Hyderabad Central Division-II, C.P.W.D., Hyderabad Vs Y. Ramachander

Andhra Pradesh High Court · (2012) 134 FLR 279

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(s), 25F, 25G, 25H

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High Courts23 Feb 2012Dismissed

U. Anjaneyulu Vs The Deputy Registrar of Coop. Societies/ Regional Manager, A.P. House Fed, Kadapa and Others

Andhra Pradesh High Court · (2012) 4 ALT 422

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High Courts23 Feb 2012Dismissed

Inampudi Hari Babu and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2012) 3 ALT 789

Registration Act, 1908 — Section 22A(1)

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High Courts23 Feb 2012Allowed

G. Ramesh Goud and Others Vs District Collector, Ranga Reddy District and Others

Andhra Pradesh High Court · AIR 2012 AP 186 : (2012) 3 ALT 761

Andhra Pradesh Co-operative Societies Rules, 1964 — Rule 18

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High Courts22 Feb 2012Dismissed

Integrated Broadcasting Co. P. Ltd. Vs Nettlinx Ltd.

Andhra Pradesh High Court · (2012) 171 CompCas 333

Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a), 439

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High Courts22 Feb 2012

Vidyanagar Cooperative Building Society Ltd. Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2012) 4 ALD 440 : (2012) 5 ALT 6

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High Courts22 Feb 2012Dismissed

Rama Bharathi and Another Vs Dr. Doodala Bharathi and Others

Andhra Pradesh High Court · (2013) 3 ALD 689 : (2012) 2 ALT 545

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High Courts22 Feb 2012

M/s. Rouf and Sons Estates (Regd) Firm and Patan Mahaboob Khan Vs Palem Mallikarjuna Reddy and Others

Andhra Pradesh High Court · (2012) 4 ALT 116

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts21 Feb 2012Dismissed

Commr. of Cus. and C. Ex., Hyderabad-III Vs Goldstone Teleservices Ltd.

Andhra Pradesh High Court · (2012) 285 ELT 343

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High Courts21 Feb 2012Allowed

M. Abraham Vs Tahsildar, Kanaganapalli Mandal, Anantapur Dist. and The Revenue Divisional Officer, Dharmavaram, Anantapur Dist

Andhra Pradesh High Court · (2012) 4 ALD 369 : (2012) 4 ALT 690

Essential Commodities Act, 1955 — Section 3, 5Evidence Act, 1872 — Section 114(3)

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High Courts21 Feb 2012Allowed

G. Dayanand Vs The District Registrar, Hyderabad District

Andhra Pradesh High Court · AIR 2012 AP 129 : (2012) 5 ALT 603 : (2012) 3 ALT 752

Transfer of Property Act, 1882 — Section 54, 57

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High Courts21 Feb 2012Allowed

The Government of Andhra Pradesh and The Superintendent of Police, Adilabad District Government of A.P., Adilabad Vs Shaik Ismail and Andhra Pradesh Administrative Tribunal

Andhra Pradesh High Court · (2012) 4 ALD 297 : (2012) 5 ALT 86

Constitution of India, 1950 — Article 16

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High Courts21 Feb 2012Allowed

Datla Pandurang Raju and, Smt. Datla Veerabhadrayyamma and S.K.V. Krishnam Raju, Late Venkata Veerabhadra Rao Vs Datla Venkata Krishnam Raju, Smt. Kakarlapudi Atchutayyamma and State of Andhra Pradesh

Andhra Pradesh High Court · (2012) 3 ALD 654 : (2012) 4 ALT 537

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 7(2)

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High Courts21 Feb 2012Dismissed

Smt. S. Narayanamma Rao Vs The Commissioner and Director of Civil Supplies, Secretariat, Hyderabad. and Others

Andhra Pradesh High Court · (2010) 3 ALD 600 : (2012) 5 ALT 611

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High Courts21 Feb 2012Dismissed

Eclat Auto Packs (P) Limited Vs The Authority Under Minimum Wage Act and Assistant Commissioner of Labour, Hyderabad-I, RTC ''X'' Roads, Hyderabad and Others

Andhra Pradesh High Court · (2012) 4 ALD 97 : (2012) 4 ALT 694

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