High Courts22 Nov 2013Allowed
Sree Seetha Rama Chandra Swamy Vari Devasthanam Vs Government of A.P. and Others
Andhra Pradesh High Court · (2014) 2 ALD 63 : (2014) 1 ALT 660
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 313 of 1,763
High Courts22 Nov 2013Dismissed
Sallepalli Narasimha Reddy Vs Yerram Pedda Subba Reddy
Andhra Pradesh High Court · (2014) 2 ALD 195 : (2014) 1 ALT 608
High Courts22 Nov 2013Dismissed
Dr. P. Jayapal Reddy Vs The District Cooperative Officer, Karimnagar District and two Others
Andhra Pradesh High Court · (2014) 2 ALD 169 : (2014) 2 ALT 753
High Courts22 Nov 2013Dismissed
The Superintending Engineer, Irrigation and CAD Department one Another Vs Sri S. Keshava Murthy and one Another
Andhra Pradesh High Court · (2014) 2 ALD 61 : (2014) 2 ALT 755 : (2014) 140 FLR 991 : (2014) 1 LLJ 485 : (2013) 5 LLN 461 : (2014) LLR 211
High Courts22 Nov 2013Allowed
Kartar Singh Vs Bharat Dynamics Ltd.
Andhra Pradesh High Court · (2014) 3 ALT 342
High Courts22 Nov 2013
M/s. M.T.R. Foods Limited Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 324
High Courts22 Nov 2013Disposed Off
The State of Andhra Pradesh and Another Vs Sri Y.V. Ramana, T.P.S. and Another
Andhra Pradesh High Court · (2014) 1 ALD 757 : (2014) 1 ALT 652
High Courts22 Nov 2013
Bommi Reddy Narasimha Reddy and Others Vs Power Grid Corporation of India Ltd., The Government of A.P., The District Collector, Y.S.R. Kadapa District and The Tahsildar, Gopavaram Mandal
Andhra Pradesh High Court · (2014) 1 ALD 697 : (2014) 2 ALT 466
High Courts22 Nov 2013
Bommi Reddy Narasimha Reddy and Others Vs Power Grid Corporation of India Ltd., The Government of A.P. and The Tahsildar, Gopavaram Mandal, Y.S.R. Kadapa District
Andhra Pradesh High Court · (2013) 11 AP CK 0053
High Courts22 Nov 2013Dismissed
Katta Venkata Raja Subrahmanyam Vs Gram Panchayat, Yellamanchini
Andhra Pradesh High Court · (2014) 2 ALD 301 : (2014) 2 ALT 758 : (2014) ALT(Rev) 223
High Courts22 Nov 2013
R.G.S.G. Karyalaya Vs The Andhra Pradesh Industrial Infrastructure Corporation Limited and Another
Andhra Pradesh High Court · (2014) 1 ALD 730 : (2014) 1 ALT 337
High Courts21 Nov 2013Dismissed
The Superintending Engineer, O and M Circle and one Another Vs K. Gnana Prasad Rao one Another
Andhra Pradesh High Court · (2014) 1 ALD 686 : (2014) 2 ALT 279 : (2014) LLR 722
High Courts21 Nov 2013
A. Someswaram Vs Ex-Officio Secretary to Govt., Consumer Affairs, Food and Civil Supplies
Andhra Pradesh High Court · (2014) 3 ALT 729
High Courts21 Nov 2013Disposed Off
N. Bhumaiah and Another Vs The State of Andhra Pradesh and four Others
Andhra Pradesh High Court · (2014) 2 ALD 74 : (2014) 2 ALT 725 : (2014) ALT(Rev) 150
High Courts21 Nov 2013
Sadiq Vs Commissioner of Prohibition and Excise of A.P.
Andhra Pradesh High Court · (2014) 3 ALD 76 : (2014) 2 ALT 473
High Courts21 Nov 2013Dismissed
Kujana Venu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2013) 11 AP CK 0004
High Courts20 Nov 2013
A.P.E.P. Discom Ltd. and Another Vs Varahagiri Mangaiah and Another
Andhra Pradesh High Court · (2014) 1 ALT 90
High Courts20 Nov 2013
Maddisetti Bharathi and Another Vs Special Deputy Collector and Others
Andhra Pradesh High Court · (2013) 6 ALT 718 : (2014) ALT(Rev) 1
High Courts20 Nov 2013Dismissed
Chintala Anjaneyulu (died) rep. by LRs. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 233 : (2014) 1 ALD(Cri) 564 : (2014) CriLJ 336
Andhra Pradesh Forest Act, 1967 — Section 44(1), 44(2)
High Courts20 Nov 2013Dismissed
Master Pieces Furniture Pvt. Ltd. Vs K. Lakshma Reddy and Another
Andhra Pradesh High Court · AIR 2014 AP 56 : (2014) 1 ALD 375 : (2014) 1 ALT 773