High Courts30 Nov 2013Dismissed
Kanaparthi Manohara Rao Vs Kanaparthi Rajamma and Ch. Satyanandam @ Chinna
Andhra Pradesh High Court · (2014) 1 ALD 717 : (2014) 1 ALT 664 : (2014) 2 DMC 627
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 311 of 1,763
High Courts29 Nov 2013Dismissed
Penugonda Varalakshmi Vs Nallamala Lakshmi Tayaru and Others
Andhra Pradesh High Court · (2014) 2 ALD 319 : (2014) 4 ALT 367
High Courts29 Nov 2013Dismissed
Annam Uttarudu (died) by LRs., Annam Vidhyavathi and Others Vs Annam Venkateswara Rao
Andhra Pradesh High Court · (2014) 3 ALD 119 : (2014) 3 ALT 776
High Courts29 Nov 2013
Grandhi Narayana Rao Vs The Special Collector (Land Acquisition) and The Special Deputy Collector/Land Acquisition Officer The Special Collector (Land Acquisition) and The Special Deputy Collector/Land Acquisition Officer Vs Grandhi Narayana Rao
Andhra Pradesh High Court · (2014) 2 ALD 202 : (2014) 2 ALT 668 : (2014) ALT(Rev) 131
High Courts29 Nov 2013Partly Allowed
Jummerath Sayanna Vs Md. Arifuddin and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0085
High Courts29 Nov 2013
Gulbarga Airport Developers Pvt. Ltd. Vs IL and FS Transportation Network Limited and Others Shimoga Airport Developers Pvt. Ltd. Vs IL and FS Transportation Network Limited
Andhra Pradesh High Court · (2014) 119 CLA 63 : (2014) 182 CompCas 331 : (2014) 2 CompLJ 184
High Courts29 Nov 2013Partly Allowed
M/s. Superbuild India Private Limited Vs M/s. Niraj Cement Structural Limited and Others
Andhra Pradesh High Court · (2014) 1 ALD 664 : (2014) 2 ALT 613
High Courts29 Nov 2013Allowed
Bajrang Lal Agarwal Vs Gayatri Gupta and Others
Andhra Pradesh High Court · (2014) 1 ALD 352 : (2014) 1 ALT 735
High Courts29 Nov 2013
Tecumseh Products India Pvt. Ltd. Vs Assistant Commissioner of Income Tax and Another
Andhra Pradesh High Court · (2014) 361 ITR 429
High Courts28 Nov 2013Disposed Off
M. Manohar Vs Northern Power Distribution Company of A.P. Ltd.
Andhra Pradesh High Court · (2017) 1 AndhLD 354
High Courts28 Nov 2013
V. Alivelu Mangas Devi Vs V, Venkata Laskshmi Narasimha Palla Rao
Andhra Pradesh High Court · (2013) 11 AP CK 0153
High Courts28 Nov 2013Allowed
Larsen and Toubro Limited Vs The Commissioner of Labour and Others
Andhra Pradesh High Court · (2014) 2 ALD 638 : (2014) 1 ALT 341
High Courts28 Nov 2013Disposed Off
Vytla Alivelu Manga Devi Vs Vytla Venakta Lakshmi Narasimha Palla Rao
Andhra Pradesh High Court · (2014) 1 ALD 719 : (2014) 1 ALT 408 : (2014) 2 DMC 612
High Courts28 Nov 2013
Sri P. Anjaneyulu Gupta and Another Vs Mohd Abdul Basith Khan and Others
Andhra Pradesh High Court · (2014) 2 ALD 77 : (2014) 3 ALT 140 : (2014) ALT(Rev) 242
High Courts28 Nov 2013Partly Allowed
Batta Yellaiah and Others Vs B. Ramesh and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0064
High Courts28 Nov 2013
M/s. Deccan Cements Ltd. Vs Commissioner of Income Tax, AP-I, Hyderabad
Andhra Pradesh High Court · (2014) 363 ITR 100
High Courts27 Nov 2013Dismissed
United India Insurance Company Limited Vs Lakkasani Shoba Rani and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0163
High Courts27 Nov 2013
Mohd. Ashraf Ali Vs M/s. Krushi Chaitanya Youvajana Sangam, Nawapet (Village and Mandal) and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0044
High Courts27 Nov 2013Allowed
Shivareddypally Ananthaiah (Died per LRs.) and Others Vs The Joint Collector, R.R. District and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0042
High Courts27 Nov 2013Dismissed
United India Insurance Company Ltd. Vs Smt. K. Gangamma, K. Lalaiah and V. Subbarama Reddy
Andhra Pradesh High Court · (2013) 11 AP CK 0024