High Courts27 Nov 2013Disposed Off
APSRTC, Depot Manager, Vizianagaram and Another Vs Chukka Durgayya and Others
Andhra Pradesh High Court · (2014) 2 ALD 363 : (2014) 3 ALT 52
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 312 of 1,763
High Courts26 Nov 2013Allowed
Pulagam Srinivas Reddy Vs State of A.P. and Another
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 354
High Courts26 Nov 2013
A. Ramalingeswara Reddy Vs The Vice Chairman and Managing Director, A.P. State Civil Supplies Corporation Limited and two Others
Andhra Pradesh High Court · (2014) 2 ALD 376 : (2014) 1 ALT 299
High Courts26 Nov 2013Partly Allowed
Janga Bikshapathi Vs The Managing Director/Vice Chairman and The Depot Manager, A.P.S.R.T.C.
Andhra Pradesh High Court · (2013) 11 AP CK 0134
High Courts26 Nov 2013
D. Venkatesham Vs A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (2014) 1 ALT 256
High Courts26 Nov 2013Partly Allowed
Smt. R. Radhika and Another Vs Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2013) 11 AP CK 0125
High Courts26 Nov 2013Dismissed
G. Narayana Reddy Vs M. Vajida Tabusum and Another
Andhra Pradesh High Court · (2014) 3 ALD 372 : (2014) 3 ALT 752
High Courts26 Nov 2013Disposed Off
K. Venkatesh Vs Smt. K. Prameela
Andhra Pradesh High Court · (2014) 3 ALT 21
High Courts26 Nov 2013Allowed
Mutyala Bhushanam Vs Patneedi Sreeramamurthy and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0059
High Courts26 Nov 2013Allowed
Sannapu Reddy Venkata Reddy Vs Jillela Bhupal Reddy and Another
Andhra Pradesh High Court · (2014) 2 ALD 739 : (2014) 4 ALT 339
High Courts26 Nov 2013Allowed
P. Veerabhadrappa Setty Vs Polliki Chandrahas
Andhra Pradesh High Court · (2014) 2 ALD 724 : (2014) 2 ALT 607
High Courts26 Nov 2013Dismissed
P. Jayaram Vs Smt. P. Sudha Laxmi
Andhra Pradesh High Court · AIR 2014 AP 1 : (2014) 2 ALD 360 : (2014) 3 ALT 13
High Courts26 Nov 2013
Sri Vutukuru Subba Rao Vs The State of A.P.
Andhra Pradesh High Court · (2014) 4 ALD 205
High Courts26 Nov 2013
Kuruba Bandi Yerra Gangappa Vs P. Aslam Basha, The United India Insurance Co. Ltd. and The New India Assurance Co. Ltd.
Andhra Pradesh High Court · (2013) 11 AP CK 0023
High Courts26 Nov 2013
V. Shanker Vs Syed Mohamood Hussain and The New India Assurance Company Limited
Andhra Pradesh High Court · (2013) 11 AP CK 0020
High Courts26 Nov 2013Allowed
Gural Buran Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 165
High Courts25 Nov 2013Partly Allowed
G. Santhi Priya and Others Vs M/s. Andhra Trade Development Corporation Ltd. and Others
Andhra Pradesh High Court · (2014) 2 ACC 745 : (2014) 3 ALD 158
High Courts25 Nov 2013Dismissed
Nagireddy Venkateshwara Reddy and Another Vs Sri G. Jaya Chandra Babu and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0048
High Courts25 Nov 2013Allowed
M. Nagabhushana Reddy (Died per L.Rs.), Midakanthi Sehshamma, Midakanthi Veena and Midakanti Thirumala Reddy Vs Mohd. Moulana and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0015
High Courts22 Nov 2013Dismissed
Dr. P. Jayapal Reddy Vs The District Cooperative Officer and two Others
Andhra Pradesh High Court · (2013) 11 AP CK 0155