High Courts18 Nov 2013Allowed
Aviligonda Tirupalu and Eighteen Others Vs The Assistant Director of Fisheries, Fisheries Department and Another
Andhra Pradesh High Court · AIR 2014 AP 7 : (2014) 2 ALD 53 : (2014) 2 ALT 689 : (2014) ALT(Rev) 140
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 315 of 1,763
High Courts18 Nov 2013Dismissed
M/s. National Insurance Co. Ltd. Vs Anugula Munaswamy Naidu and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0063
High Courts18 Nov 2013
Devarapalli Subbareddy Vs Depot Manager
Andhra Pradesh High Court · (2014) 2 ALT 433
High Courts14 Nov 2013
Tadikonda Narmada Vs District Collector
Andhra Pradesh High Court · (2014) 2 ALD 454 : (2014) 4 ALT 479
High Courts14 Nov 2013Disposed Off
Ashraful Madaris Educational Society Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 2 ALD 87 : (2014) 1 ALT 214 : (2014) ALT(Rev) 73
High Courts14 Nov 2013Dismissed
ARS Metals Limited Vs Vice Chairman and Managing Director, Andhra Pradesh Industrial Infrastructure Corporation Limited and Another
Andhra Pradesh High Court · (2013) 11 AP CK 0084
High Courts14 Nov 2013
Institute of Education, Ramachandrapuram Vs Ramachandrapuram Municipality and State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD 680 : (2014) 2 ALT 13
High Courts14 Nov 2013Disposed Off
K. Venkat Rao and Another Vs The Collector and Three Others
Andhra Pradesh High Court · (2014) 1 ALD 748 : (2014) 2 ALT 223
High Courts14 Nov 2013Dismissed
Potu China Musalaiah Vs Potu Yallamanda and Another
Andhra Pradesh High Court · (2014) 1 ALD 558
High Courts14 Nov 2013
Maddimadugu Diva Prasad Vs Asadullah
Andhra Pradesh High Court · (2014) 1 AnWR 316 : (2014) 1 AnWR 266
High Courts13 Nov 2013Dismissed
National Insurance Company Limited Vs Guguloth Venkanna and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0133
High Courts13 Nov 2013
Ausali Siddiramulu (Died per LR''s) and Others Vs Ausali Dubbaiah and Others
Andhra Pradesh High Court · (2013) 11 AP CK 0114
High Courts13 Nov 2013Disposed Off
Joseph Sriharsha Mary Indraja Educational Society and Another Vs The National Council for Teacher Education and 3 Others
Andhra Pradesh High Court · (2014) 2 ALD 17 : (2014) 3 ALT 147
High Courts13 Nov 2013Dismissed
Sangavarapu Rukminidevi Vs Sangavarapu Venkata Subbaiah and Others
Andhra Pradesh High Court · (2014) 2 ALD 562 : (2014) 4 ALT 463
High Courts13 Nov 2013
M/s. Patel Engineering Limited Vs The Commissioner of Central Excise, Customs and Service Tax
Andhra Pradesh High Court · (2014) 1 ALD 418 : (2013) 6 ALT 646 : (2014) 305 ELT 234 : (2013) 42 GST 460 : (2014) 25 GSTR 489 : (2014) 70 VST 201
High Courts13 Nov 2013Dismissed
Shaik Gousiya Begum Vs Shaik Hussan and Others
Andhra Pradesh High Court · (2014) 1 ALD 240 : (2014) 1 ALT 268
High Courts13 Nov 2013Allowed
Ausali Siddiramulu (died per L.R''s.) and Others Vs Ausali Dubbaiah, (died per L.Rs.) and Others
Andhra Pradesh High Court · (2014) 1 ALD 550
High Courts13 Nov 2013Partly Allowed
T. Rani and Begari Raju Vs Sultan Mohd. Shafiuddin and New India Assurance Company Ltd.
Andhra Pradesh High Court · (2013) 11 AP CK 0016
High Courts12 Nov 2013
N.S.R. Minerals Vs Commr. of Cus,C. Ex. and Service Tax
Andhra Pradesh High Court · (2014) 306 ELT 243
High Courts12 Nov 2013Dismissed
Veluri Raja Rajeswari Vs Veluri Santhansagar Reddy and Another
Andhra Pradesh High Court · (2014) 1 ALD 715 : (2014) 2 ALT 243 : (2014) 2 DMC 591