High Courts25 Aug 2014
Andhra Stainless Steels and Wire Products Vs Kanahayalal Jhawar
Andhra Pradesh High Court · (2015) 1 ALD 403 : (2015) 3 ALT 447
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 243 of 1,763
High Courts25 Aug 2014Partly Allowed
M. Posham Vs S. Kalavathi
Andhra Pradesh High Court · (2015) 1 AnWR 106
Employees Compensation Act, 1923 — Section 4(1)(a), 4(4)Motor Vehicles Act, 1988 — Section 147(1)(b), 166, 167
High Courts25 Aug 2014
The Chief General Manager, State Bank of India Vs V. Rama Rao
Andhra Pradesh High Court · (2015) 1 ALD 64 : (2015) 3 ALT 339
High Courts22 Aug 2014
State of Andhra Pradesh Vs Sri Kishan Narayandas Malani
Andhra Pradesh High Court · (2014) 59 APSTJ 83
High Courts22 Aug 2014
The State of Andhra Pradesh Vs Sattiraju and Others
Andhra Pradesh High Court · (2015) 3 ALD 106
Andhra Pradesh (Andhra Area) Rivers Conservancy Act, 1884 — Section 11, 16, 3, 5, 7Andhra Pradesh Land Encroachment Act, 1905 — Section 14, 4, 7Civil Procedure Code, 1908 (CPC) — Section 80, 9
High Courts22 Aug 2014
Eedara Sambasiva Prasad Vs The State of A.P.
Andhra Pradesh High Court · (2014) 08 AP CK 0114
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 309, 482Penal Code, 1860 (IPC) — Section 107, 109, 306, 34
High Courts22 Aug 2014Partly Allowed
Prem Movies Vs Ushakiron Movies Ltd.
Andhra Pradesh High Court · (2015) 1 ALD 68 : (2015) 3 ALT 699
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, 151
High Courts22 Aug 2014
Dommati Siva Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 278 : (2015) 2 Crimes 207
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Indian Medical Council Act, 1956 — Section 20A, 3(m)
High Courts22 Aug 2014Allowed
Asian Securities and Estates Limited Vs Nausheen Riyaz
Andhra Pradesh High Court · (2015) 1 ALD 46 : (2015) 2 ALT 772 : (2015) 4 ARBLR 452
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 12, 14(4), 16(5), 19(1), 2(b)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts22 Aug 2014Dismissed
Edara Sambasiva Prasad Vs The State
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 434
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 482Penal Code, 1860 (IPC) — Section 107, 109, 306, 309, 34
High Courts22 Aug 2014
Matta Sriramamurthy Vs Arepalli Srirama Murthy
Andhra Pradesh High Court · (2015) 1 ALD 168 : (2015) 3 ALT 266
Evidence Act, 1872 — Section 45, 73
High Courts22 Aug 2014Dismissed
Vallabhaneni Srinivasa Rao Vs Mangalapudi Venkateswarlu and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 510
Criminal Procedure Code, 1973 (CrPC) - Section 251 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138 139
High Courts22 Aug 2014
J.K. Cold Tyre Retraders Vs United India Insurance Company Limited
Andhra Pradesh High Court · (2014) 08 AP CK 0042
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 11(6), 24, 26, 28, 31(c)
High Courts21 Aug 2014Allowed
Maruthi Industries Vs Gajanand Traders
Andhra Pradesh High Court · (2015) 1 ALD 181 : (2015) 3 ALT 722
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 30, Order 41 Rule 31, Order 41 Rule 41
High Courts21 Aug 2014Dismissed
Thammineni Gandhi Vs Mallela Venkateshwarlu
Andhra Pradesh High Court · (2015) 1 ALD 71 : (2015) 3 ALT 677
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 226, 227
High Courts21 Aug 2014Allowed
K. Ravindra Kumar Vs Suraj Bhan
Andhra Pradesh High Court · (2015) 1 ALD 349 : (2015) 3 ALT 242
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), 115, 151Constitution of India, 1950 — Article 227
High Courts21 Aug 2014
Syed Mahmood Hussain Vs G. Manoharlal
Andhra Pradesh High Court · (2015) 1 ALD 191 : (2015) 2 ALT 134
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 58, Order 21 Rule 97, Order 21 Rule 98
High Courts21 Aug 2014Allowed
Raparthy Pandu Vs Raparthy Vajramma
Andhra Pradesh High Court · (2015) 1 ALD 546 : (2015) 3 ALT 508
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts21 Aug 2014
Kannepogu Ramulu Vs The State of A.P.
Andhra Pradesh High Court · (2014) 08 AP CK 0024
Andhra Pradesh Excise Act, 1968 — Section 14, 34(a), 43, 45, 46Andhra Pradesh Prohibition Act, 1995 — Section 13, 13(e), 13-E, 14Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 451, 452, 457
High Courts21 Aug 2014Allowed
The Bagh Amberpet Welfare Society Vs State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD 256 : (2015) 2 ALT 795
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Constitution of India, 1950 — Article 136, 215Contract Act, 1872 — Section 17