High Courts13 Aug 2014
Divisional Railway Manager Vs Ratnala Tilottama
Andhra Pradesh High Court · (2015) 1 ALT 813 : (2015) 145 FLR 874
Workmens Compensation Act, 1923 — Section 3, 4
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 245 of 1,763
High Courts13 Aug 2014
Baditaboina Peda Appayamma Vs R. Venkata Swamy
Andhra Pradesh High Court · (2015) 2 ACC 627 : (2015) 1 ALD 187
Motor Vehicles Act, 1988 — Section 166, 173
High Courts12 Aug 2014
Gade Satyanarayana Reddy Vs Government of India and Others
Andhra Pradesh High Court · (2015) 1 ALD 343 : (2015) 3 ALT 454
High Courts12 Aug 2014
Sri Vishnu Cements Ltd. Vs Commissioner of C. Ex.
Andhra Pradesh High Court · (2015) 320 ELT 99
Central Excises and Salt Act, 1944 - Section 35H(1)
High Courts12 Aug 2014
K. Vinodh Babu Vs Abdul Gani and Others
Andhra Pradesh High Court · (2014) 08 AP CK 0124
High Courts12 Aug 2014
Integra Vs Vedavaag Systems Ltd.
Andhra Pradesh High Court · (2015) 189 CompCas 112
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Aug 2014
Commissioner of Income Tax Vs United Fish Nets
Andhra Pradesh High Court · (2015) 372 ITR 67 : (2015) 228 TAXMAN 302
Companies Act, 1956 — Section 575Income Tax Act, 1961 — Section 2(31), 25(4), 260A, 45, 45(4)
High Courts12 Aug 2014
Integra Vs Vedavaag Systems Limited.
Andhra Pradesh High Court · (2014) 08 AP CK 0089
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Aug 2014Disposed Off
Chelimilla Chinna Venkataswamy Vs Billapuram Gopala Krishna
Andhra Pradesh High Court · (2015) 1 ALD 43 : (2015) 3 ALT 736
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 148
High Courts12 Aug 2014
Commissioner of Income Tax Vs Seven Hills Hospitals Pvt. Ltd.
Andhra Pradesh High Court · (2015) 370 ITR 69
Income Tax Act, 1961 — Section 260(A)
High Courts12 Aug 2014
Jayalaxmi Enterprises Vs Income Tax Officer
Andhra Pradesh High Court · (2014) 08 AP CK 0030
Income Tax Act, 1961 — Section 260(A)
High Courts11 Aug 2014
Maddipati Venkatasatya Ramu Vs SHO, Humayun Nagar PS
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 219 : (2015) 3 Crimes 65
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 167, 167(1), 167(2), 44
High Courts11 Aug 2014
Om Laminate Agencies Vs Commercial Tax Officer, Krishna Lanka Circle and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 51 : (2015) 84 VST 527
Andhra Pradesh Value Added Tax Act, 2005 — Section 53, 53(3)Central Sales Tax Act, 1956 — Section 10, 10(a), 10A, 8(1), 8(4)
High Courts11 Aug 2014
Katta Mallaiah Gari Radhaiah Vs Commercial Tax Officer, Malakpet Circle and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 66
Andhra Pradesh Value Added Tax Act, 2005 — Section 22, 22(1), 22(2), 51, 51(1)Constitution of India, 1950 — Article 226Maharashtra Value Added Tax Act, 2002 — Section 61(2)
High Courts11 Aug 2014
National Insurance Company Ltd. Vs I. Chengalarayulu
Andhra Pradesh High Court · (2015) 1 AnWR 132
Motor Vehicles Act, 1988 — Section 140, 146, 2(28), 2(44), 2(46)
High Courts11 Aug 2014
S.K. Mishra Vs The Director General
Andhra Pradesh High Court · (2014) 6 ALD 699 : (2014) 6 ALD(Cri) 699 : (2015) LabIC 1137
Central Reserve Police Force Act, 1949 — Section 11(1)Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 2014
Sri Venkateswara University Vs O. Ramasudarshana Reddy
Andhra Pradesh High Court · (2015) 2 ALD 224 : (2015) 4 ALT 738
High Courts11 Aug 2014Dismissed
Board of Intermediate Education Vs K. Prakash
Andhra Pradesh High Court · (2015) 5 ALD 45
High Courts11 Aug 2014
State of Andhra Pradesh Vs Beardsell Limited
Andhra Pradesh High Court · (2014) 76 VST 239
High Courts08 Aug 2014
Maremmanahalli Nariyappa and Others Vs Kadirempalli Thippaiah and Others
Andhra Pradesh High Court · (2015) 2 ALT 157
Evidence Act, 1872 — Section 68, 68, 69, 70Hindu Adoptions and Maintenance Act, 1956 — Section 10, 10(iv), 11, 12, 16Succession Act, 1925 — Section 63