High Courts08 Aug 2014
Amit Kumar Jain Vs M. Shyamlal Jain
Andhra Pradesh High Court · (2015) 1 ALD 224 : (2015) 4 ALT 80
Evidence Act, 1872 — Section 33
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 246 of 1,763
High Courts08 Aug 2014
APSRTC Vs M. Srinivasa Reddy
Andhra Pradesh High Court · (2015) 4 ACC 371 : (2015) 4 ALD 149 : (2015) 6 ALLMR 83
Motor Vehicles Act, 1988 — Section 163A, 166, 173
High Courts08 Aug 2014
Sri Balaji Shivalingam Vs The Commissioner of Income Tax
Andhra Pradesh High Court · (2015) 273 CTR 532 : (2014) 369 ITR 274
Companies Act, 2013 — Section 135Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 271(1)(c), 30, 31, 32, 33
High Courts08 Aug 2014
Arvind Constructions (P) Limited Vs Union of India Union of India Vs Arvind Constructions (P) Limited
Andhra Pradesh High Court · (2014) 08 AP CK 0106
Arbitration Act, 1940 — Section 14, 15, 16, 17Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Interest Act, 1978 — Section 3
High Courts08 Aug 2014Allowed
K. Prabhuram Reddy Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 208 : (2015) 3 ALT 463
High Courts08 Aug 2014Dismissed
K. Chengalraya Chetty Vs Gomatheeswari
Andhra Pradesh High Court · (2014) 6 ALD 236 : (2015) 1 ALT 42
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 22Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Registration Act, 1908 — Section 17(b), 2(6)
High Courts07 Aug 2014
G. Fazeel Ahmad Vs S. Jameela Unnisa
Andhra Pradesh High Court · (2014) 6 ALD 762 : (2014) 6 ALD(Cri) 762 : (2015) 1 ALT 299 : (2015) 2 DMC 721
Family Courts Act, 1984 — Section 19Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)(a), 3(3), 4
High Courts07 Aug 2014
Peruri Venkata Chinna Krishnnaiah Vs The Joint Collector
Andhra Pradesh High Court · (2014) 6 ALD 692 : (2014) 6 ALD(Cri) 692 : (2015) 1 ALT 231 : (2015) ALT(Rev) 92
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5(5), 8(2), 9
High Courts07 Aug 2014
M. Hanumantha Rao Vs Greater Visakhapatnam Municipal Corporation
Andhra Pradesh High Court · (2015) 1 ALD 183 : (2015) 2 ALT 111
Hyderabad Municipal Corporation Act, 1955 — Section 282
High Courts07 Aug 2014Partly Allowed
A.P. Southern Power Distribution Company Ltd. Vs E. Venkata Swamy
Andhra Pradesh High Court · (2014) 08 AP CK 0084
High Courts07 Aug 2014
Kandikonda Paramdamam Vs Basha Mohiuddin
Andhra Pradesh High Court · (2014) 6 ALD 290 : (2015) 1 ALT 317
High Courts07 Aug 2014
The Commissioner of Income Tax-III Vs Sri Krishna Drugs Limited
Andhra Pradesh High Court · (2014) 08 AP CK 0023
Income Tax Act, 1961 — Section 2(24), 5, 6, 80AB, 80AB
High Courts07 Aug 2014
Commissioner of Income Tax Vs Sri Krishna Drugs Ltd.
Andhra Pradesh High Court · (2014) 369 ITR 365
Income Tax Act, 1961 — Section 2(24), 5, 6, 80AB, 80B
High Courts07 Aug 2014Dismissed
Hazari Sanjay Singh Vs S. Kondaiah
Andhra Pradesh High Court · (2014) 5 ALD 749 : (2015) 1 ALT 234
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Aug 2014Dismissed
A. Sathisha Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 173 : (2015) 1 ALT(Cri) 191 : (2015) 2 Crimes 121
Constitution of India, 1950 — Article 48(a), 58(g)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 45, 451, 457Forest Act, 1927 — Section 20(1)(3), 29(1)(b)
High Courts07 Aug 2014Allowed
Malle Ranga Reddy Vs Thirunagaru Purushotham
Andhra Pradesh High Court · (2014) 6 ALD 457 : (2014) 6 ALD(Cri) 457 : (2015) 1 ALT 410
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), 115, 57
High Courts06 Aug 2014Allowed
Meesala Nageswaramma and Others Vs Siva Cheederla and Others
Andhra Pradesh High Court · (2015) ACJ 2554 : (2015) 3 ALT 702
Motor Vehicles Act, 1988 - Section 163-A, 166, 173
High Courts06 Aug 2014
Srinviasa Distilleries (P) Ltd. Vs Asst. Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 08 AP CK 0099
Income Tax Act, 1961 — Section 139, 139(8), 154, 215, 215(4)
High Courts06 Aug 2014
Sru. Y. Rathiesh Vs The Commissioner of Income Tax-I
Andhra Pradesh High Court · (2015) 372 ITR 73
Income Tax Act, 1961 — Section 198, 260A