High Courts01 Sept 2014Allowed
Jambapuram Sudharshan Reddy Vs The A.P.S.R.T.C.
Andhra Pradesh High Court · (2014) 09 AP CK 0104
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 241 of 1,763
High Courts01 Sept 2014Dismissed
United India Insurance Co. Ltd. Vs M. Nageshwar Rao
Andhra Pradesh High Court · (2014) 09 AP CK 0101
High Courts01 Sept 2014Allowed
A. Sudarshan Reddy Vs Union of India
Andhra Pradesh High Court · (2015) 2 ALD 59
Constitution of India, 1950 — Article 14, 226
High Courts01 Sept 2014
Mir Zaheer Mohammed Khan Vs Legend Estates Private Limited
Andhra Pradesh High Court · (2014) 6 ALD 390 : (2014) 6 ALD(Cri) 390 : (2015) 1 ALT 199
High Courts01 Sept 2014
Shaheen Feroz Kazi Vs Feroz Ameeruddin Kazi
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 153 : (2015) 2 ALT(Cri) 145
Consumer Protection Act, 1986 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 2(wa), 200, 317, 372Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143
High Courts01 Sept 2014
Anil Re-rolling Mills Vs The Commissioner of Central Excise
Andhra Pradesh High Court · (2015) 2 ALD 148 : (2015) 317 ELT 240 : (2014) 48 GST 504 : (2015) 30 GSTR 648
Central Excises and Salt Act, 1944 — Section 32E, 32L
High Courts01 Sept 2014Dismissed
Siri Sand Company Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 216 : (2015) 3 ALT 664
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3(e)Transfer of Property Act, 1882 — Section 15, 99
High Courts01 Sept 2014
B. Raghunandan Reddy Vs V. Rajashekar Reddy
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 861 : (2015) 2 ALT(Cri) 150
Criminal Procedure Code, 1973 (CrPC) — Section 207, 251, 29, 313, 357Evidence Act, 1872 — Section 145, 4, 73Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 138, 138, 139
High Courts01 Sept 2014Partly Allowed
Punyavathi Vs B. Bala Narsimha Raju
Andhra Pradesh High Court · (2014) 09 AP CK 0004
High Courts01 Sept 2014Dismissed
State Vs K. Raghuram
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 689 : (2015) 3 ALT(Cri) 198 : (2014) 4 Crimes 139
Evidence Act, 1872 — Section 154Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts28 Aug 2014Dismissed
Telangana Non-Gazetted Mutually Aided Co-operative Housing Society Ltd. Vs State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 428
Andhra Pradesh Co-operative Societies Act, 1964 — Section 60Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 10, 26, 29, 29(5), 38Criminal Procedure Code, 1973 (CrPC) — Section 41
High Courts28 Aug 2014
Boggarapu Venkata Narayana Vs B. Venkateswarlu
Andhra Pradesh High Court · (2015) 1 ALD 317 : (2015) 2 ALT 703 : (2015) 1 AnWR 170
Motor Vehicles Act, 1988 — Section 158, 163(A), 163A, 166, 166(4)
High Courts28 Aug 2014
Showtech Stone International Pvt. Ltd. Vs The Deputy Commercial Tax Officer-I
Andhra Pradesh High Court · (2014) 59 APSTJ 105 : (2015) 77 VST 226
Andhra Pradesh Revenue Recovery Act, 1864 — Section 25, 26, 27Andhra Pradesh Value Added Tax Act, 2005 — Section 26, 27, 27(1)Transfer of Property Act, 1882 — Section 100, 3, 53, 53(1)
High Courts28 Aug 2014
Union of India Vs Rakesh Kumar
Andhra Pradesh High Court · (2014) 08 AP CK 0025
Central Reserve Police Force Act, 1949 — Section 11(1)Penal Code, 1860 (IPC) — Section 324
High Courts28 Aug 2014Dismissed
Akunuri Haranadha Babu Rao Vs The State
Andhra Pradesh High Court · (2015) CriLJ 1011
Constitution of India, 1950 — Article 162Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(e), 13(2), 13(e), 19
High Courts28 Aug 2014
Dhanalaxmi Bank Ltd. Vs S.H.O.
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 81
Criminal Procedure Code, 1973 (CrPC) — Section 153(3)Penal Code, 1860 (IPC) — Section 192, 199, 34, 406, 420
High Courts27 Aug 2014Dismissed
Anil Bhutoria and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 972 : (2015) 2 ALT(Cri) 300
Negotiable Instruments Act, 1881 - Section 138, 141
High Courts27 Aug 2014
Pundu Balamani and Others Vs B. Gangaram and Others
Andhra Pradesh High Court · (2014) 08 AP CK 0126
Motor Vehicles Act, 1988 — Section 166, 166(1)(c), 2
High Courts27 Aug 2014
Munwar Sultana Vs Vijaya Bank and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 967
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Criminal Procedure Code, 1973 (CrPC) — Section 125, 162, 311, 397, 397(3)Evidence Act, 1872 — Section 145, 155(3), 165