High Courts03 Sept 2014
The Secretary Vs K. Venkatacharyulu Chartered Accountant
Andhra Pradesh High Court · (2014) 09 AP CK 0026
Chartered Accountants Act, 1949 — Section 21(5)Companies Act, 1956 — Section 227, 227(4A)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 240 of 1,763
High Courts03 Sept 2014
Ch. Mohan Vs The Assistant Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 369 ITR 189
Income Tax Act, 1961 — Section 132, 158BB, 158BB(1), 158BB(4), 158BH
High Courts03 Sept 2014
K. Jaya Laxmi Vs G. Adi Laxmi
Andhra Pradesh High Court · (2014) 09 AP CK 0024
Consumer Protection Act, 1986 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 2(wa), 200, 317, 372Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143
High Courts03 Sept 2014Allowed
Chimme John Barnabas Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 95 : (2014) 6 ALT 778 : (2015) ALT(Rev) 55 : (2015) 5 FLT 161
Andhra Pradesh Municipalities Act, 1965 — Section 133, 134, 134(2), 28(5), 382Andhra Pradesh Water Land and Trees Act, 2002 — Section 28(5)Constitution of India, 1950 — Article 14, 16, 21
High Courts02 Sept 2014
Kakumanu Hari Babu Vs P. Jaya Kumar and Others
Andhra Pradesh High Court · (2014) 09 AP CK 0170
High Courts02 Sept 2014
G. Srinivasa Raju and Others Vs Commercial Tax Officer, Somajiguda Circle and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 81
Andhra Pradesh Value Added Tax Act, 2005 — Section 24(5), 29
High Courts02 Sept 2014
K. Rama Venkata Subbaiah Vs The Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 09 AP CK 0132
Income Tax Act, 1961 — Section 147, 256(1), 256(2), 60, 64(l)(iv)
High Courts02 Sept 2014
Devarapu Nirakaramma Vs Devarapu Aruna Rekha
Andhra Pradesh High Court · (2015) 2 ALD 44 : (2015) 4 ALT 521
High Courts02 Sept 2014
Cholamandalam Investment and Finance Co. Ltd. Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 450
Contract Act, 1872 — Section 171, 172, 221Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 451, 482Motor Vehicles Act, 1988 — Section 2
High Courts02 Sept 2014
Hareesh Kakarla Vs E. Swetha
Andhra Pradesh High Court · (2015) 1 ALD 87 : (2014) 6 ALT 31
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 13Hindu Marriage Act, 1955 — Section 13, 7
High Courts02 Sept 2014
Syed Moin Vs State of Telangana
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 1055
Penal Code, 1860 (IPC) — Section 302
High Courts02 Sept 2014Partly Allowed
Ponnapati Balakoti Reddy Vs The District Collector
Andhra Pradesh High Court · (2015) 1 ALD 530 : (2015) 3 ALT 344 : (2015) ALT(Rev) 239
Constitution of India, 1950 — Article 14, 21, 226, 300-ALand Acquisition Act, 1894 — Section 4, 4(1), 48(1), 55, 5-A
High Courts02 Sept 2014
Commissioner of Income Tax Vs The India Fruits Ltd.
Andhra Pradesh High Court · (2014) 369 ITR 586
High Courts02 Sept 2014
R.S. Rangadas Vs ACIT
Andhra Pradesh High Court · (2014) 09 AP CK 0027
Income Tax Act, 1961 — Section 143(3), 148
High Courts02 Sept 2014
Abad Overseas Private Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 59 APSTJ 76 : (2014) 76 VST 283
Andhra Pradesh Value Added Tax Act, 2005 — Section 32
High Courts02 Sept 2014Disposed Off
Abdul Gaffur Khan Vs The State of Telangana
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 91 : (2015) 3 Crimes 495
Criminal Procedure Code, 1973 (CrPC) — Section 439(1)(b), 482Passports Act, 1967 — Section 22, 6, 6(2)(f)Penal Code, 1860 (IPC) — Section 403, 406, 53(5)
High Courts01 Sept 2014
K. Narasaiah Vs M. Sreedhar Reddy and Others
Andhra Pradesh High Court · (2014) 09 AP CK 0173
High Courts01 Sept 2014
Bobbala Sivannarayana Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALD 211 : (2015) 3 ALT 656
Andhra Pradesh Co-operative Societies Act, 1964 — Section 32, 32(2), 32(3), 32(4), 32-B
High Courts01 Sept 2014
S. Beebi Mariam Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 588 : (2015) 3 ALT(Cri) 442
Criminal Procedure Code, 1973 (CrPC) — Section 1, 2, 2, 2(wa), 3Dowry Prohibition Act, 1961 — Section 3, 3, 4, 4, 5Penal Code, 1860 (IPC) — Section 498A
High Courts01 Sept 2014
K.S. Venkata Raman Vs Prem Jeevan
Andhra Pradesh High Court · (2015) 2 ALD 207
Civil Procedure Code, 1908 (CPC) — Section 151, 47Specific Relief Act, 1963 — Section 28, 28(1)