High Courts27 Aug 2014
Commissioner of Income Tax-2 Vs M. Venkateswara Rao
Andhra Pradesh High Court · (2015) 279 CTR 313 : (2015) 370 ITR 212
Income Tax Act, 1961 — Section 143(1)(a), 260A, 68
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 242 of 1,763
High Courts27 Aug 2014
G. Sandeep Reddy Vs The Intelligence Officer, Narcotic Control Bureau (NCB)
Andhra Pradesh High Court · (2014) 08 AP CK 0107
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 389, 437, 439Customs Act, 1962 — Section 108, 42
High Courts27 Aug 2014Allowed
Jagannadha Industries Vs The District Collector,Srikakulam District
Andhra Pradesh High Court · (2014) 6 ALD 627 : (2014) 6 ALD(Cri) 627 : (2014) 6 ALT 688 : (2015) ALT(Rev) 1
Constitution of India, 1950 — Article 226, 300-ALand Acquisition Act, 1894 — Section 10, 11, 16, 17, 17(4)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(1), 24(2)
High Courts27 Aug 2014Dismissed
G. Audiseshaiah Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 104 : (2015) 1 ALT(Cri) 211 : (2015) 2 Crimes 132
Criminal Procedure Code, 1973 (CrPC) — Section 321General Clauses Act, 1897 — Section 21Prevention of Corruption Act, 1988 — Section 1(1)(d), 10, 11, 13, 13(1)(d)
High Courts27 Aug 2014
Doshi Motors Private Limited Vs The Commercial Tax Officer
Andhra Pradesh High Court · (2014) 59 APSTJ 141 : (2015) 77 VST 22
Andhra Pradesh Value Added Tax Act, 2005 — Section 2(4), 21(3), 21(4), 3A, 3ACentral Sales Tax Act, 1956 — Section 7, 9(2)Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(4)
High Courts26 Aug 2014
Neelam Vs State Bank of India, Commercial Branch
Andhra Pradesh High Court · (2015) 1 ALD 443 : (2015) 3 ALT 444 : (2015) 2 BC 593
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(4), 17
High Courts26 Aug 2014
Sneha Degree College and Others Vs Government of Telangana and Others
Andhra Pradesh High Court · (2015) 1 ALD 391 : (2015) 3 ALT 474
Andhra Pradesh Education Act, 1982 — Section 100
High Courts26 Aug 2014
Datla Ashwini Swetha Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 164
Criminal Procedure Code, 1973 (CrPC) — Section 173, 436, 437, 437A, 438Dowry Prohibition Act, 1961 — Section 3, 4Passports Act, 1967 — Section 6(2)(f)
High Courts26 Aug 2014Disposed Off
S. Chandra Prabhavati Vs State of Telangana
Andhra Pradesh High Court · (2014) 08 AP CK 0073
Consumer Protection Act, 1986 — Section 21Criminal Procedure Code, 1973 (CrPC) — Section 100, 2(wa), 200, 317, 372Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 143
High Courts26 Aug 2014
Commissioner of Income Tax Vs A. Vijay Kumar
Andhra Pradesh High Court · (2014) 369 ITR 185
Income Tax Act, 1961 — Section 143(3), 260A, 263Transfer of Property Act, 1882 — Section 2(47)(v), 53A, 53A
High Courts26 Aug 2014Allowed
Sarvepally Srinivas Chandrakiran Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) CriLJ 647
Criminal Procedure Code, 1973 (CrPC) — Section 240, 482Dowry Prohibition Act, 1961 — Section 3, 4Passports Act, 1967 — Section 22, 6(2)(f)
High Courts26 Aug 2014
IHP-MEIL-KEEP-BRCPL-TAIPPL(JV) Vs Andhra Pradesh Industrial Infrastructure Corp. Ltd.
Andhra Pradesh High Court · (2015) 189 CompCas 118
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a), 439(1)(b)Constitution of India, 1950 — Article 226
High Courts26 Aug 2014
L. Giridharlal and Co. Vs Income Tax Officer
Andhra Pradesh High Court · (2015) 273 CTR 526 : (2014) 369 ITR 377
Income Tax Act, 1961 — Section 132, 132(4), 139, 139(1), 260A
High Courts25 Aug 2014Dismissed
Annapureddy Randava Sambaiah Vs Annapureddy Kotamma and Others
Andhra Pradesh High Court · (2015) 2 ALD 582
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 - Section 11, 40(2) — Civil Procedure Code, 1908 (CPC) - Order 6 Rule 1, Order 7 Rule 7, 26 — Constitution of India, 1950 - Article 142 — Transfer of Property Act, 1882 - Section 106
High Courts25 Aug 2014
R. Dandayudhapani Vs Commercial Tax Officer, Lalapet and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 130
High Courts25 Aug 2014
Suchir India Developers (P) Limited Vs Commercial Tax Officer, Jubilee Hills Circle and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 87
Andhra Pradesh Value Added Tax Act, 2005 — Section 13(1), 4(7)(d)
High Courts25 Aug 2014
Ahmed Bin Sayeed Vs Kamala Bai
Andhra Pradesh High Court · (2014) 6 ALD 505 : (2014) 6 ALD(Cri) 505 : (2015) 1 ALT 236
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38ECivil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(d), 151Contract Act, 1872 — Section 190
High Courts25 Aug 2014Dismissed
The New India Assurance Co. Ltd. Vs Vaida Pushpa
Andhra Pradesh High Court · (2015) 1 AnWR 150
Motor Vehicles Act, 1988 — Section 116, 184, 3Penal Code, 1860 (IPC) — Section 304A
High Courts25 Aug 2014Dismissed
C. Prabhakar Rao Vs The General Manager
Andhra Pradesh High Court · (2015) 1 ALD 550 : (2015) 3 ALT 733
High Courts25 Aug 2014Allowed
Union of India Vs Rajesh Kumar
Andhra Pradesh High Court · (2014) 08 AP CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 11(1)Penal Code, 1860 (IPC) — Section 324