High Courts30 Dec 2014

S. Timmaiah Vs The State of Andhra Pradesh

Andhra Pradesh High Court · AIR 2015 AP 78 : (2015) 4 ALD 534 : (2015) 3 ALT 368

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15(1), 15(2), 17, 17(2)Constitution of India, 1950 — Article 13(2), 14, 16, 25, 26
High Courts27 Dec 2014

State Vs D. Anjaiah

Andhra Pradesh High Court · (2014) 12 AP CK 0054

Evidence Act, 1872 — Section 114(e)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 11, 13, 13(1)(d), 13(1)(d)(i)(ii), 13(2)