High Courts21 Jan 2015
Deccan Industrial Products Vs Asst. Commissioner of Income Tax
Andhra Pradesh High Court · (2015) 375 ITR 256
Income Tax Act, 1961 - Section 147, 148, 260A, 80HH, 80-HH
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 207 of 1,763
High Courts21 Jan 2015Allowed
Satya Sai Builders and Developers Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALD 20 : (2015) 2 ALT 581
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 2(2), 3, 4, 5, 9
High Courts21 Jan 2015
National Insurance Company Ltd. Vs P.R. Subramanyam and Others
Andhra Pradesh High Court · (2015) 2 ALT 575
Motor Vehicles Act, 1988 - Section 163A, 163-A, 163-A(3), 166
High Courts21 Jan 2015Allowed
Mohammed Shaeed Vs State of Telangana
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 992
Criminal Procedure Code, 1973 (CrPC) - Section 482Immoral Traffic (Prevention) Act, 1956 - Section 3, 3, 4, 4, 5, 5
High Courts21 Jan 2015Allowed
Mohammed Shaheed Vs State of Telangana
Andhra Pradesh High Court · (2015) 01 AP CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 482Immoral Traffic (Prevention) Act, 1956 - Section 3, 3, 4, 4, 5, 5
High Courts20 Jan 2015
Besai Veeramma and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 99 : (2015) 2 ALT 523
High Courts20 Jan 2015Allowed
G. Usha Rani Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALD 35 : (2015) 2 ALT 741
Andhra Pradesh Urban Areas (Development) Act, 1975 - Section 10, 15, 17, 18Constitution of India, 1950 - Article 14, 300-AHyderabad Municipal Corporation Act, 1955 - Section 146, 147, 428, 437, 452
High Courts20 Jan 2015
Bajaj Allianz General Insurance Co. Ltd. Vs Katragadda Vijaya Lakshmi and Others
Andhra Pradesh High Court · (2015) 3 ACC 43 : (2016) ACJ 291 : (2015) 3 ALT 318
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 149(2), 163-A, 166
High Courts19 Jan 2015Allowed
Jonnavithula Mallikarjuna Prasad Vs Boosi Jayaraju
Andhra Pradesh High Court · (2015) 4 ALD 460 : (2015) 5 ALT 315
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 26, Order 21 Rule 59, Order 21 Rule 89, Order 21 Rule 90, Order 38 Rule 5
High Courts19 Jan 2015Allowed
P. Sugunamma and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 305 : (2015) 2 ALT(Cri) 196
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, 365, 384, 420, 464Protection of Women From Domestic Violence Act, 2005 - Section 12, 18, 19, 2 (a), 2 (f)
High Courts19 Jan 2015
Karri Krishna Mohan Vs Kuppili Gaddemma and Others
Andhra Pradesh High Court · (2015) 3 ACC 463 : (2016) ACJ 257 : (2015) 3 ALT 4
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 140, 166
High Courts19 Jan 2015Allowed
K. Aravinda Rao Vs A. Sunder Kumar Das and Others
Andhra Pradesh High Court · (2015) 01 AP CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157, 173, 173(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 10, 3(1), 3(1)(ix), 3(1)(x)
High Courts19 Jan 2015
Bajaj Allianz General Insurance Co. Ltd. Vs Gujjala Ramulamma and Others
Andhra Pradesh High Court · (2015) 3 ACC 5 : (2016) ACJ 230 : (2015) 3 ALT 142
Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 149(2), 163A, 163-A, 163-A (3), 166
High Courts19 Jan 2015Disposed off
N. Satyanarayana Murthy Vs The A.P. Cooperative Oil Seeds Growers Federation Ltd.
Andhra Pradesh High Court · (2015) 3 ALD 419 : (2015) 2 ALT 619
Andhra Pradesh Co-operative Societies Act, 1964 - Section 116(C)Constitution of India, 1950 - Article 14, 16, 16(1), 16(4), 16(4)(2)
High Courts19 Jan 2015Dismissed
V. Venkataswamy Vs State ACB
Andhra Pradesh High Court · (2015) 01 AP CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 164Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts19 Jan 2015Allowed
Omprakash Vs L. Sunitha
Andhra Pradesh High Court · (2016) 1 BC 564 : (2015) 3 Crimes 499
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2Contract Act, 1872 - Section 183Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 357(3)
High Courts19 Jan 2015
A.K. Srinivasa Rao and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 4 Crimes 498 : (2016) 2 RCR(Civil) 173 : (2016) 2 RCR(Criminal) 246
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 2 (a), 2 (f), 2 (q), 2(f)
High Courts31 Dec 2014Dismissed
APSRTC and Others Vs Cheede Atchayamma and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0122
Motor Vehicles Act, 1988 - Section 166
High Courts31 Dec 2014
S. Lakshmi and Others Vs Reliance Builders and Others
Andhra Pradesh High Court · (2015) 5 ALD 402 : (2015) 6 ALT 265
Arbitration and Conciliation Act, 1996 — Section 11, 13(2)(i), 16, 17, 17(1)Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 23 Rule 1, Order 23 Rule 23, Order 7 Rule 11, 10Constitution of India, 1950 — Article 136, 141, 226, 227
High Courts31 Dec 2014
Rain CII Carbon (Vizag) Limited Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0093
Andhra Pradesh Electricity Reforms Act, 1998 — Section 13, 52Electricity (Supply) Act, 1948 — Section 43-A, 4-AElectricity Act, 2003 — Section 174, 178, 185, 25, 26