High Courts30 Jan 2015

A.D. Rita Kumari Vs N. Ravi Manohar and Others

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 960 : (2015) 3 ALT(Cri) 296

Criminal Procedure Code, 1973 (CrPC) - Section 372, 397, 401, 401(3)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 420, 498-A, 503, 506
High Courts30 Jan 2015

Rajula Pothu Raju Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 955 : (2015) 2 ALT(Cri) 326

Criminal Procedure Code, 1973 (CrPC) - Section 161(3), 397, 401Motor Vehicles Act, 1988 - Section 134(a), 134(b), 187Penal Code, 1860 (IPC) - Section 304A
High Courts30 Jan 2015Disposed off

Y. Sri Ramulu Vs K. Venkatesham

Andhra Pradesh High Court · (2015) 3 ALD 635 : (2015) 3 ALT 812

Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987 - Section 24Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d)
High Courts23 Jan 2015Partly Allowed

Gadde Krishna Murthy Vs The Mandal Revenue Officer

Andhra Pradesh High Court · AIR 2015 AP 33 : (2015) 3 ALD 316 : (2015) 2 ALT 534

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 - Section 11, 11(a), 22, 67, 67(2)(d)Limitation Act, 1963 - Section 5