High Courts26 Dec 2014
Bandham Varalaxmi Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 3 ALD 447 : (2015) 4 ALT 593
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 209 of 1,763
High Courts26 Dec 2014
Annamadevulu Chandrarao and Others Vs M. Veera Raghavulu and Others
Andhra Pradesh High Court · (2015) 2 ALD 625 : (2015) 4 ALT 463
Registration Act, 1908 — Section 17, 49
High Courts24 Dec 2014Allowed
Moghal Shaik Shavali Vs P. Rama Krishna Rao and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 703
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482 — Penal Code, 1860 (IPC) - Section 304-A, 338
High Courts24 Dec 2014Dismissed
Mohmed Maqsood Ali Vs Baby Neha Fathima Begum
Andhra Pradesh High Court · (2015) 5 ALD 349
Evidence Act, 1872 - Section 112
High Courts24 Dec 2014
Gollapalli Gangadhar Rao and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALD 44 : (2015) 3 ALT 223 : (2015) ALT(Rev) 217
Andhra Pradesh Panchayat Raj Act, 1994 — Section 243, 4(2)Constitution of India, 1950 — Article 226, 243-G, 40
High Courts24 Dec 2014
Commissioner of Income Tax, (Central)-2 and Others Vs Shankarlal and Others
Andhra Pradesh High Court · (2015) 372 ITR 405
Constitution of India, 1950 — Article 14Finance Act, 1997 — Section 62, 63, 64, 64, 64(1)Income Tax Act, 1961 — Section 132, 132A, 133A, 139, 142
High Courts24 Dec 2014
P. Durga Reddy Vs B. Yadi Reddy
Andhra Pradesh High Court · (2015) 4 ALD 420 : (2016) 2 ALT 63
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151, 152, 153Specific Relief Act, 1963 — Section 31
High Courts24 Dec 2014
Malreddy Ranga Reddy Vs Assistant Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 12 AP CK 0038
Income Tax Act, 1961 — Section 132, 260A
High Courts24 Dec 2014
Prathyusha Exports Pvt. Ltd. Vs Manoj Tadepalli
Andhra Pradesh High Court · (2015) 3 ALD 16 : (2015) 4 ALT 553
Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 138Transfer of Property Act, 1882 — Section 106
High Courts24 Dec 2014
The Teja Sri Mahila Shakthi Shangam Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD 625 : (2016) 2 ALT 279
High Courts23 Dec 2014
The Commissioner of Income Tax, Guntur Vs Shri Dhanalakshmi Cotton and Rice Mills Ltd.
Andhra Pradesh High Court · (2014) 12 AP CK 0163
Income Tax Act, 1961 — Section 31
High Courts23 Dec 2014
Apollo Health and Lifestyle Limited and Others Vs Anupam Saraogi
Andhra Pradesh High Court · (2015) 3 ALD 681 : (2015) 2 ALT 550
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 14, Order 14 Rule 2, Order 14 Rule 3
High Courts23 Dec 2014
The Joint General Secretary/Workmen and Others Vs Airport Authority of India and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0140
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 17B, 17-B, 25-F, 25N
High Courts23 Dec 2014
B. Nagaswamy Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALD 463 : (2015) 3 ALT 511
Constitution of India, 1950 — Article 21
High Courts23 Dec 2014
Friegerio Conserva Allana Pvt. Ltd. Vs Commissioner & Director of Agricultural Marketing and Others
Andhra Pradesh High Court · (2015) 3 ALD 465 : (2015) 3 ALT 452
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12-F
High Courts23 Dec 2014
The Commissioner of Income Tax Vs Amaraja Batteries Ltd.
Andhra Pradesh High Court · (2014) 12 AP CK 0072
Income Tax Act, 1961 — Section 260A, 80-IA
High Courts23 Dec 2014
Nimmakayala Seetha Vs Kothapalli Ramesh Kumar
Andhra Pradesh High Court · (2015) 2 ALD 730
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts23 Dec 2014Allowed
Joint General Secretary/Workman, Indian Airports Kamgar Union Vs Airports Authority of India and Others
Andhra Pradesh High Court · (2015) 4 ALD 698
Constitution of India, 1950 - Article 136 226Industrial Disputes Act, 1947 - Section 17-B 25-F 25-N
High Courts23 Dec 2014
National Insurance Company Limited Vs Manne Laxmi
Andhra Pradesh High Court · (2015) 1 AnWR 974
Motor Vehicles Act, 1988 — Section 146, 146, 146, 147, 147
High Courts22 Dec 2014
Durgampudi Padmamma Vs Kallutla Kottamma and Others
Andhra Pradesh High Court · (2015) 3 ALD 490
Civil Procedure Code, 1908 (CPC) — Section 100, 35(A)Limitation Act, 1963 — Section 27Specific Relief Act, 1963 — Section 6