High Courts16 Oct 2026Allowed
Mangam Srinivas Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2588
Constitution of India-Article 226, 14CPC-Section 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 20 of 1,770
High Courts16 Oct 2026
Apparao Kandula Vs The Ap State Election Commission & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2608
Representation of the People Act, 1950-Section 22, 23
High Courts16 Oct 2026
Thota Maheswara Reddy & Anr. Vs The Election Commission Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2599
High Courts16 Oct 2026
Nandyala Raghava Reddy Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2618
High Courts16 Oct 2026Disposed Of
Sunkara Kasturi & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2639
Constitution of India-Article 226, 14, 19(1)(g), 21, 300-ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013CPC-Section 151
High Courts16 Oct 2026
Kumbha Srinivasa Rao Vs The State Of AP & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2651
Legal Metrology (General) Rules, 2011-Rule 28The Andhra Pradesh Weights and Measures (Enforcement) Act, 1958-Clause (h) and (s) of sub-section (2) of Section 45Constitution of India-Article 226, 309
High Courts15 Oct 2026Dismissed
Shaik Afifa Tabasum & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2511
High Courts15 Oct 2026Disposed Of
Pallerla Ramesh Reddy Vs The Union Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2563
Constitution of India-Article 226, 14, 21CPC-Section 151
High Courts15 Oct 2026Disposed Of
A. Radhakrishna & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2555
Constitution of India-Article 226, 14, 19, 21, 300 ACPC-Section 151
High Courts15 Oct 2026
Larsen And Tourbo Limited Vs The State Of Ap & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2554
Constitution of India-Article 226, 14, 19(1)(g), 300ABuilding and Other Construction Workers' Regulation of Employment and Conditions of Service Act, 1996Building and Other Construction Workers' Welfare Cess Act, 1996-Section 3, 4, 6
High Courts15 Oct 2026Disposed Of
Patta Tejal Vs Dr. NTR Health University of Sciences & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2553
High Courts15 Oct 2026Disposed Of
Sundara Babu Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2552
Constitution of India-Article 226, 14A.P. Public Employment (Regulation of Age of Superannuation) Act, 1984CPC-Section 151
High Courts15 Oct 2026Disposed Of
Somu Durga Reddy Vs State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2551
Andhra Pradesh Municipalities Act, 1965-Section 11Representation of the People Act, 1950-Sections 22, 23Constitution of India-Article 226
High Courts15 Oct 2026
Parimi Ravi Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2550
University Grants Commission (Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education) Regulations, 2018-Clause 10(f)
High Courts15 Oct 2026
B. Ravi Kumar Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2549
Constitution of India-Article 226, 14, 16, 21Fundamental Rules-Rule 24Code of Civil Procedure, 1908-Section 151
High Courts15 Oct 2026
Ch.Ramesh & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2548
Andhra Pradesh Regularisation of Services of Contract Employees Act, 2023Constitution of India-Article 226, 14, 16, 21CPC-Section 151
High Courts15 Oct 2026
Kolluri Naga Venkata Satyanarayana Vs The Ex Officio Special Chief Secretary, Agriculture, Cooperation And Marketing Department, Government Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2547
Constitution of India-Article 226, 14, 300-ACPC-Section 151
High Courts15 Oct 2026
Sri Jagannadhaswamy Educational Society Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2546
Constitution of India-Article 226, 14, 19(1)(g)CPC-Section 151
High Courts15 Oct 2026Disposed Of
Appikatla Vasavi & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2544
Constitution of India-Article 226, 14, 21, 19(1)(g)APMMC Rules, 1966Bharatiya Nyaya Sanhita, 2023-Section 303(2)
High Courts15 Oct 2026Disposed Of
P. Obula Narayana Reddy Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2543
Constitution of India-Article 226, 14, 21CPC-Section 151