High Courts17 Sept 1951
Abdul Munim Khan Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 145 : (1953) CriLJ 785
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1898 (CrPC) — Section 375, 428
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,176 judgments · page 1,805 of 1,809
High Courts17 Sept 1951
Desai Bhao Vs Karviram Gouda
Andhra Pradesh High Court · AIR 1951 AP 39
Contract Act, 1872 — Section 65
High Courts12 Sept 1951
Sketna Dev Padmiah Vs Firm of Srigiri Venkiah and Others
Andhra Pradesh High Court · (1951) 09 AP CK 0008
Companies Act, 1956 — Section 4(2)Hyderabad Money Lenders Act, 1349 — Section 4(2)(7), 9Hyderabad Paper Currency Act — Section 15
High Courts04 Sept 1951
Abaji and Others Vs Hyderabad State
Andhra Pradesh High Court · AIR 1952 AP 55 : (1952) CriLJ 572
Penal Code, 1860 (IPC) — Section 302
High Courts04 Sept 1951
Hanmiah Vs Kori Kokanti Basappa and others
Andhra Pradesh High Court · AIR 1951 AP 39
High Courts30 Aug 1951Dismissed
Shazada Qanum Vs Fakher Jung and Others
Andhra Pradesh High Court · AIR 1953 AP 6
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4Evidence Act, 1872 — Section 32(5)
High Courts28 Aug 1951
Mohd. Maqdoom Madani and another Vs Chunilal
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Money Lenders Act, 1349 — Section 3, 3(5)
High Courts23 Aug 1951
Viswanatha and others Vs Fatima Bi
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Transfer of Property Act, 1351 — Section 58, 59
High Courts22 Aug 1951
The State of Hyderabad Vs Baquer Hussain
Andhra Pradesh High Court · (1952) CriLJ 352
Constitution of India, 1950 — Article 133, 134, 145
High Courts20 Aug 1951
G. Kistareddy and Others Vs Commr. of City Police
Andhra Pradesh High Court · AIR 1952 AP 36 : (1952) CriLJ 340
Constitution of India, 1950 — Article 226, 31
High Courts17 Aug 1951
Gopaldas and others Vs Dagduram and others
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Civil Procedure Code, 1323 — Section 8
High Courts09 Aug 1951
State of Hyderabad Vs Siddappa and Others
Andhra Pradesh High Court · AIR 1953 AP 207 : (1953) CriLJ 1141
Hyderabad Penal Code, 1324 — Section 124, 243
High Courts06 Aug 1951
Trimbak Prasad Vs State of Hyderabad and another
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Land Revenue Act, 1317 — Section 74, 87
High Courts01 Aug 1951
Joshi Reddy Vs State of Hyderabad
Andhra Pradesh High Court · (1952) CriLJ 702
Penal Code, 1860 (IPC) — Section 562
High Courts31 Jul 1951
C. Suryanarayan Vs Ratanlal and others
Andhra Pradesh High Court · AIR 1951 AP 39
Civil Procedure Code, 1908 (CPC) — Section 101, 92
High Courts30 Jul 1951
Bhawandas and Others Vs Kishenrao and Others
Andhra Pradesh High Court · (1951) 07 AP CK 0004
Suits Valuation Act, 1887 — Section 6
High Courts25 Jul 1951
Sitaram and others Vs Chamanlal
Andhra Pradesh High Court · AIR 1951 AP 39
Contract Act, 1872 — Section 30
High Courts24 Jul 1951
Mohd. Fazlur Rahman and Others Vs Custodian of Evacuee Property and Another
Andhra Pradesh High Court · (1951) 07 AP CK 0007
Administration of Evacuee Property (Central) Rules, 1950 — Rule 10, 9Administration of Evacuee Property Act, 1950 — Section 10, 10(1), 12, 13, 2Constitution of India, 1950 — Article 19, 31
High Courts23 Jul 1951
Bompalli Sathia Vs Government of Hyderabad
Andhra Pradesh High Court · (1951) CriLJ 1527
Constitution of India, 1950 — Article 22