High Courts31 Oct 1951
Vanem Hanmant Rao Vs Namala Nalliah
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Money Lenders Act, 1349 — Section 9
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,176 judgments · page 1,804 of 1,809
High Courts31 Oct 1951
G. Pandari Vs Parkash Rao
Andhra Pradesh High Court · AIR 1952 AP 44 : (1952) CriLJ 350
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts24 Oct 1951
Ranga Reddi Vs The State of Hyderabad and Another
Andhra Pradesh High Court · AIR 1953 AP 26
Hyderabad Land Acquisition Act, 1309 — Section 30Land Acquisition Act, 1894 — Section 30, 35
High Courts22 Oct 1951
Hanmantha Vs Hanifabi and Others
Andhra Pradesh High Court · AIR 1953 AP 185 : (1953) CriLJ 1114
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Oct 1951
Gaja sinhva Rao and another Vs Sujat Ali
Andhra Pradesh High Court · AIR 1951 AP 39
High Courts05 Oct 1951
Anjayya and Others Vs Parutal
Andhra Pradesh High Court · AIR 1952 AP 57 : (1952) CriLJ 577
Criminal Procedure Code, 1898 (CrPC) — Section 411, 488
High Courts04 Oct 1951
Mohd. Hashim Vs Aminabi
Andhra Pradesh High Court · AIR 1951 AP 39
Hyderabad Transfer of Property Act, 1351 — Section 116
High Courts03 Oct 1951
Ahmed Ali Sahib Vs Sarfarajulnisa Begum
Andhra Pradesh High Court · AIR 1952 AP 77 : (1952) CriLJ 681
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Oct 1951
D. Peerajee Vs D. Vithal Rao and others
Andhra Pradesh High Court · AIR 1951 AP 39
Court Fees Act, 1870 — Section 7Registration Act, 1908 — Section 77
High Courts01 Oct 1951Allowed
Jaikishen and Others Vs Thotaram and Another
Andhra Pradesh High Court · AIR 1953 AP 160
Hyderabad Prevention of Agricultural Land Alienation Act, 1349 — Section 10(3)
High Courts01 Oct 1951
C. Narayana Vs Ram Reddy and others
Andhra Pradesh High Court · AIR 1951 AP 39
High Courts26 Sept 1951
Hazari Vittal Vs Dhondi Emki Ramal
Andhra Pradesh High Court · AIR 1951 AP 39
Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 33, 43
High Courts24 Sept 1951
Rama Ambaji Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 283 : (1953) CriLJ 1851
High Courts24 Sept 1951
Yakub Sab Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 42 : (1952) CriLJ 347
Criminal Procedure Code, 1898 (CrPC) — Section 248, 5
High Courts21 Sept 1951
Moosa Bhoy Vs V. Kristiah
Andhra Pradesh High Court · AIR 1951 AP 39
Contract Act, 1872 — Section 8
High Courts19 Sept 1951
Gajar Chinna Hanumiha Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1952 AP 6 : (1952) CriLJ 152
Hyderabad Cinematograph Act — Section 3, 4, 6
High Courts18 Sept 1951
Rajmallu and another Vs Goran Raj Reddy and others
Andhra Pradesh High Court · AIR 1951 AP 39
High Courts18 Sept 1951
Tippa Reddy Vs Gondamma
Andhra Pradesh High Court · AIR 1952 AP 53 : (1952) CriLJ 567
Criminal Procedure Code, 1898 (CrPC) — Section 145