High Courts26 Apr 1950
Abdul Karim Vs Govt. of Hyderabad
Andhra Pradesh High Court · (1951) CriLJ 710
Constitution of India, 1950 — Article 19, 21, 226, 246
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,176 judgments · page 1,809 of 1,809
High Courts14 Apr 1950
Secunderabad Commercial and Banking Co. Vs Indermull
Andhra Pradesh High Court · AIR 1950 AP 59
Civil Procedure Code, 1908 (CPC) — Section 115Hyderabad Civil Procedure Code, 1323 — Section 615, 616Hyderabad Rent Control Order, 1353 — Section 2, 3, 5, 6, 7
High Courts11 Apr 1950
Excise Department Vs Magiah
Andhra Pradesh High Court · AIR 1951 AP 54 : (1951) CriLJ 281
Criminal Procedure Code, 1898 (CrPC) — Section 219, 319
High Courts11 Apr 1950
Excise Department Vs Chota Hanmanthu
Andhra Pradesh High Court · AIR 1951 AP 88 : (1951) CriLJ 718
Criminal Procedure Code, 1898 (CrPC) — Section 219
High Courts31 Mar 1950
Sadashiv Pandurang Vs Namdev Devayya
Andhra Pradesh High Court · AIR 1950 AP 47
Hyderabad Land Acquisition Act, 1309 — Section 21, 21(2)
High Courts22 Mar 1950Allowed
Kammi Minni Nagiah and Another Vs Popur Venkiah
Andhra Pradesh High Court · AIR 1950 AP 50
High Courts21 Mar 1950Dismissed
Bapurao Vs Hanumanthrao and Others
Andhra Pradesh High Court · AIR 1950 AP 48
Limitation Act, 1963 — Article 160
High Courts16 Mar 1950
Syed Abdul Karim Vs Fatima-Unnisa Begum
Andhra Pradesh High Court · AIR 1951 AP 49 : (1951) CriLJ 208
Penal Code, 1860 (IPC) — Section 488
High Courts10 Mar 1950Allowed
Baji Rao Vs Ganaji and Others
Andhra Pradesh High Court · AIR 1953 AP 137
Limitation Act, 1963 — Article 118, 133Transfer of Property Act, 1882 — Section 67
High Courts10 Mar 1950Allowed
Bagiriti Vs Laxmibai
Andhra Pradesh High Court · AIR 1953 AP 121
Specific Relief Act, 1963 — Section 22(B)
High Courts10 Mar 1950Allowed
Radhabai and Another Vs Gango Bai
Andhra Pradesh High Court · AIR 1953 AP 173
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 31, 58
High Courts01 Mar 1950
Sadashiv Busappa and Others Vs Raja Kishtappa Naik
Andhra Pradesh High Court · AIR 1950 AP 15
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23(1), 48Hyderabad Civil Procedure Code, 1323 — Section 262, 28(1)
High Courts27 Feb 1950
Munnalal Vs Nazim (Director) Ecclesiastical Department
Andhra Pradesh High Court · AIR 1950 AP 5
Waqf Act, 1995 — Section 14
High Courts23 Feb 1950
State of Hyderabad Vs Gulab and Others
Andhra Pradesh High Court · AIR 1951 AP 77 : (1951) CriLJ 224
Hyderabad Abkari Act, 1316 — Section 10, 31
High Courts17 Feb 1950Dismissed
Shamarao and Others Vs Trimbak Rao and Another
Andhra Pradesh High Court · AIR 1950 AP 62
Hyderabad Civil Procedure Code, 1323 — Section 7
High Courts16 Feb 1950
Ram Kishen and Another Vs Gopal Pandharinath and Others
Andhra Pradesh High Court · AIR 1950 AP 14
Limitation Act, 1963 — Section 21(2)