High Courts01 Feb 1951
Sanjaila Khatoon Vs The State of Hyderabad
Andhra Pradesh High Court · (1951) CriLJ 918
Preventive Detention Act, 1950 — Section 12(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,176 judgments · page 1,807 of 1,809
High Courts01 Feb 1951
Gopinath Vs Sayed Pathru
Andhra Pradesh High Court · (1951) 02 AP CK 0002
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 5, Order 41 Rule 27, Order 41 Rule 28Hyderabad Civil Procedure Code, 1323 — Section 109
High Courts01 Feb 1951
Khaja Mian Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 204 : (1953) CriLJ 1136
Arms Act, 1959 — Section 10Hyderabad Arms Regulations, 1358 — Section 11, 14
High Courts04 Jan 1951
Wahab Ali Vs Qamro Bi and Others
Andhra Pradesh High Court · AIR 1951 AP 117 : (1951) CriLJ 1299
High Courts03 Jan 1951
Mohamed Abdul Raoof and Others Vs State of Hyderabad
Andhra Pradesh High Court · AIR 1951 AP 50 : (1951) CriLJ 273
Constitution of India, 1950 — Article 226, 227
High Courts02 Jan 1951
Hyderabad State Vs Beerappa and Others
Andhra Pradesh High Court · AIR 1951 AP 91 : (1951) CriLJ 912
Criminal Procedure Code, 1898 (CrPC) — Section 224Penal Code, 1860 (IPC) — Section 2, 267, 319
High Courts21 Dec 1950Dismissed
Janardhan Reddy and Others Vs State and Others
Andhra Pradesh High Court · AIR 1953 AP 219
Constitution of India, 1950 — Article 132, 134(1)Hyderabad High Court Act — Section 4(3)
High Courts18 Dec 1950
The State of Hyderabad Vs Sidlingappa and Others
Andhra Pradesh High Court · (1952) CriLJ 722
Criminal Procedure Code, 1898 (CrPC) — Section 281, 350
High Courts18 Dec 1950
The State of Hyderabad Vs Sidlingappa and others
Andhra Pradesh High Court · AIR 1950 AP 39
Criminal Procedure Code, 1898 (CrPC) — Section 281, 350
High Courts11 Dec 1950
Baqar Hussain Qureshi Vs Hyderabad State
Andhra Pradesh High Court · AIR 1950 AP 39
Penal Code, 1860 (IPC) — Section 114
High Courts07 Dec 1950
Tigala Veeraya Vs Hyderabad State
Andhra Pradesh High Court · AIR 1951 AP 81 : (1951) CriLJ 707
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 302
High Courts07 Dec 1950
The State Vs Kasim Hussain
Andhra Pradesh High Court · (1951) CriLJ 487
Civil Procedure Code, 1908 (CPC) — Section 23Constitution of India, 1950 — Article 87Criminal Procedure Code, 1898 (CrPC) — Section 193, 198, 410, 411, 417
High Courts05 Dec 1950
Rajeswararao Vs Narsingarao and another
Andhra Pradesh High Court · AIR 1950 AP 39
Hyderabad Limitation Act, 1322 — Section 28
High Courts02 Dec 1950
Habib Mohammed Vs Hyderabad State
Andhra Pradesh High Court · (1951) CriLJ 481
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 132, 133, 134, 135, 136Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts13 Nov 1950
Abdur Rahim and Others Vs Joseph A. Pinto and Others
Andhra Pradesh High Court · (1951) CriLJ 1333
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 13, 132, 134, 14Criminal Procedure Code, 1898 (CrPC) — Section 193, 2
High Courts22 Sept 1950
Gunde Rao and others Vs Ramchander Rao and others
Andhra Pradesh High Court · AIR 1950 AP 39