COURT ARCHIVE

Andhra Pradesh High Court judgments

36,176 judgments · page 1,796 of 1,809

High Courts08 Jul 1953

Commr. of Income Tax Vs Nagaria Oil Mills

Andhra Pradesh High Court · (1953) 07 AP CK 0006

English Income Tax Act — Section 36(1)Hyderabad Income Tax Act, 1357 — Section 12, 12(2), 12(5), 24, 24(12)Income Tax Act, 1918 — Section 10(2), 30(1), 4(1)

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High Courts01 Jul 1953

Mohammad Khaja Vs Monappa

Andhra Pradesh High Court · (1953) 07 AP CK 0003

Registration Act, 1908 — Section 10, 17, 22, 28, 49Transfer of Property Act, 1882 — Section 54, 69

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High Courts30 Jun 1953Dismissed

Mohomad Hussain Vs Korwar Earappa

Andhra Pradesh High Court · (1953) 06 AP CK 0004

Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 10(1), 10(2)Registration Act, 1908 — Section 17(1K)

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High Courts19 Jun 1953

Chandrappa Vs Gyanamma and Others

Andhra Pradesh High Court · (1953) 06 AP CK 0003

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High Courts18 Jun 1953

Hyderabad State Vs Mukund Reddy

Andhra Pradesh High Court · AIR 1953 AP 272 : (1953) CriLJ 1647

Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 200, 247

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High Courts16 Jun 1953Allowed

Santoba and Others Vs Madhavarao and Others

Andhra Pradesh High Court · AIR 1953 AP 276

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 97

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High Courts10 Apr 1953Dismissed

Polsetty Papayya Vs Hon''ble Revenue Minister Yogi Raj

Andhra Pradesh High Court · AIR 1953 AP 242

Hyderabad Asami Shikmi Act — Section 24, 7Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 103, 44

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High Courts08 Apr 1953

Kishen Rao Vs Mahboob Ali and Another

Andhra Pradesh High Court · (1953) 04 AP CK 0004

Constitution of India, 1950 — Article 226

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High Courts08 Apr 1953

Thadlapalli Sarsothamma and Another Vs Yadlapalli Amrithamma

Andhra Pradesh High Court · (1953) 04 AP CK 0002

Civil Procedure Code, 1908 (CPC) — Section 154, 96

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High Courts08 Apr 1953

Sahibzadi Yavarunnisa Begum Vs Syed Ahmed Ali Khan and Others

Andhra Pradesh High Court · (1953) 04 AP CK 0001

Hyderabad Jagirdars Debt Settlement Act, 1952 — Section 2, 25, 6(2)

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High Courts06 Apr 1953Dismissed

Chanda Kantiah Vs Commr. E.P.T.

Andhra Pradesh High Court · AIR 1953 AP 238

Excess Profits Tax Act, 1940 — Section 48(3)Hyderabad Excess Profits Tax Act, 1940 — Section 5(2)

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High Courts30 Mar 1953

Ramchendera Srinavas Vs The Shahdara Sharanpur Light Railway

Andhra Pradesh High Court · AIR 1953 AP 40

Contract Act, 1872 — Section 72Limitation Act, 1908 — Article 62, 96Railways Act, 1890 — Section 47

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High Courts30 Mar 1953

Joint family business of Ramchandera Srinavas Vs The Shahdara Sharanpur Light Railway

Andhra Pradesh High Court · AIR 1953 AP 40

Contract Act, 1872 — Section 72

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High Courts25 Mar 1953

Hyderabad Deccan Cigarette Factory Vs Commr. of Income Tax

Andhra Pradesh High Court · (1953) 03 AP CK 0006

Income Tax Act, 1922 — Section 10(2)

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High Courts19 Mar 1953Dismissed

Dost Mohammad Khan Vs Hyderabad Government and Others

Andhra Pradesh High Court · AIR 1953 AP 222

Hyderabad Atiyat Inquiries Act, 1952 — Section 15

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High Courts19 Mar 1953

Dayaram Surajmal Vs Commr. E.P.T.

Andhra Pradesh High Court · (1953) 03 AP CK 0003

Excess Profits Tax Act, 1940 — Section 2(5), 4

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High Courts18 Mar 1953

Kayani and Co. Vs Commissioner of Sales Tax

Andhra Pradesh High Court · AIR 1953 AP 252

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High Courts18 Mar 1953Dismissed

Konkimalla Veeresham Vs Pudduturi Vajrama

Andhra Pradesh High Court · AIR 1953 AP 227

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 7 Rule 17, Order 7 Rule 18, 115

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High Courts11 Mar 1953

D.D. Italia and Others Vs Commissioner Excess Profits Tax

Andhra Pradesh High Court · (1953) 03 AP CK 0007

Income tax Act, 1922 — Section 10(2)

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High Courts27 Feb 1953

Vithal Reddy Rangareddy Vs Hyd. Govts

Andhra Pradesh High Court · (1953) 02 AP CK 0004

Income tax Act, 1922 — Section 13, 66(2)

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