High Courts10 Dec 1952
Vishnu and Others Vs Jawaher Mall and Others
Andhra Pradesh High Court · (1952) 12 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,176 judgments · page 1,798 of 1,809
High Courts09 Dec 1952
Madho Rao Vs Bhao deceased L.R. and Others
Andhra Pradesh High Court · (1952) 12 AP CK 0003
Registration Act, 1908 — Section 17, 49Specific Relief Act, 1877 — Section 12, 22
High Courts09 Dec 1952
Anwar Khan Vs Munim Khan
Andhra Pradesh High Court · (1952) 12 AP CK 0001
Limitation Act, 1908 — Article 117, 131
High Courts02 Dec 1952Dismissed
Mohd. Akbar Khan Vs Jaswant Rao and Others
Andhra Pradesh High Court · AIR 1953 AP 194
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Nov 1952
Govardhan Das Vs Ahmadi Begam
Andhra Pradesh High Court · (1952) 11 AP CK 0005
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 45, 67
High Courts27 Nov 1952
Gundappa Vs Collector of Gulbarga and Another
Andhra Pradesh High Court · (1952) 11 AP CK 0004
Constitution of India, 1950 — Article 227Hyderabad House Rent Control Order — Section 10
High Courts26 Nov 1952
Mathavarapu Ananthramiah Vs Venkat Ratnam and Others
Andhra Pradesh High Court · (1952) 11 AP CK 0001
Constitution of India, 1950 — Article 226
High Courts24 Nov 1952
Waheed Munwar Khan and Others Vs State of Hyderabad and Others
Andhra Pradesh High Court · (1952) 11 AP CK 0006
Constitution of India, 1950 — Article 226, 227Jagir Abolition Regulation — Section 21(2)
High Courts24 Nov 1952
Gayam Arugoba Reddi and Others Vs Maniklal Gupta
Andhra Pradesh High Court · AIR 1953 AP 251
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts18 Nov 1952
Babu Rao Vs State of Hyderabad and Others
Andhra Pradesh High Court · (1952) 11 AP CK 0002
Constitution of India, 1950 — Article 226
High Courts07 Nov 1952Allowed
Jahandarunnissa Begum Vs Mohd. Moinuddin and Others
Andhra Pradesh High Court · AIR 1953 AP 117
High Courts31 Oct 1952
Nawab Mohd. Razack Ali Khan Vs Hyderabad Bank Ltd. and Another
Andhra Pradesh High Court · (1952) 10 AP CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts27 Oct 1952
Ratanlal Kesarachand and Others Vs Bandulal Radhakishen and Others
Andhra Pradesh High Court · (1952) 10 AP CK 0011
Registration Act, 1908 — Section 17, 49
High Courts24 Oct 1952
S.V. Subbarao Vs State
Andhra Pradesh High Court · AIR 1953 AP 123 : (1953) CriLJ 643
Penal Code, 1860 (IPC) — Section 304A
High Courts21 Oct 1952
Sadat Jahan Vs The State of Hyderabad
Andhra Pradesh High Court · AIR 1953 AP 295 : (1954) CriLJ 52
Penal Code, 1860 (IPC) — Section 124A
High Courts18 Oct 1952
Sultan Husain Khan Vs Satnarain Lal
Andhra Pradesh High Court · AIR 1953 AP 191
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts13 Oct 1952Allowed
Gujrathi Ramanna Vs Parpati Venkatram Reddi and Others
Andhra Pradesh High Court · AIR 1953 AP 132
Hyderabad Debt Conciliation Act — Section 14
High Courts13 Oct 1952
Mohd. Azam Gori Vs Mohd. Salahuddin Gori and Others
Andhra Pradesh High Court · (1952) 10 AP CK 0007
Court fees Act, 1870 — Section 13, 17
High Courts09 Oct 1952
Chathakni Ramulu Vs Chathakni Ganga Ram
Andhra Pradesh High Court · AIR 1953 AP 138
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1
High Courts08 Oct 1952
Ramchandra Reddy Vs Shankaramma
Andhra Pradesh High Court · AIR 1953 AP 131
Constitution of India, 1950 — Article 132, 133, 226Hyderabad Atiyat Inquiries Act, 1952 — Section 13Supreme Court of Judicature Act, 1884 — Section 15