High Courts13 Sept 1954
Setty Satyanarayana Vs Setty Kannayamma
Andhra Pradesh High Court · AIR 1955 AP 128 : (1955) CriLJ 922
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,285 judgments · page 1,794 of 1,815
High Courts13 Sept 1954
Gunderao and another Vs Venkamma and others
Andhra Pradesh High Court · (1954) 09 AP CK 0009
Limitation Act, 1963 — Section 28
High Courts13 Sept 1954Dismissed
Mohd. Yunus and another Vs Sugra Begum and others
Andhra Pradesh High Court · (1954) 09 AP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1, Order 7 Rule 11, Order 7 Rule 11(c), 149
High Courts10 Sept 1954
Dodda Subbareddi Vs Sunturu Govindareddi
Andhra Pradesh High Court · AIR 1955 AP 49
Constitution of India, 1950 — Article 141Transfer of Property Act, 1882 — Section 6
High Courts08 Sept 1954
Kalathooru Raghavareddi Vs Kalathooru Venkataredii and Others
Andhra Pradesh High Court · AIR 1955 AP 22
Arbitration Act, 1940 — Section 17Registration Act, 1908 — Section 17(1), 49
High Courts31 Aug 1954
Roman Catholic Mission Depressed Tenants Co-operative Society and Others Vs Nayudu Kotayya and Others
Andhra Pradesh High Court · AIR 1955 AP 36
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12), 35
High Courts31 Aug 1954Dismissed
M. Gnanamani Vs Governor of Andhra and Another
Andhra Pradesh High Court · (1954) 67 LW 1212
Constitution of India, 1950 — Article 154, 161, 162, 309, 361
High Courts30 Aug 1954Dismissed
Bansilal and others Vs Mukand Das
Andhra Pradesh High Court · (1954) 08 AP CK 0012
Constitution of India, 1950 — Article 133
High Courts27 Aug 1954
Prakasa Reddi and Others Vs Jonnala Pitchareddi and Another
Andhra Pradesh High Court · AIR 1955 AP 55 : (1955) CriLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110, 145, 423(1), 439
High Courts27 Aug 1954
Badduri Chandra Reddy and Another Vs Pammi Rami Reddy and Others
Andhra Pradesh High Court · AIR 1955 AP 229 : (1955) CriLJ 1313
Penal Code, 1860 (IPC) — Section 302
High Courts27 Aug 1954
Venkayala Janaiah Vs Board of Revenue (Andhra) and Another
Andhra Pradesh High Court · AIR 1955 AP 23
Constitution of India, 1950 — Article 226
High Courts27 Aug 1954Dismissed
Kattragadda Rathiah Vs Debineni Santhamma and Another
Andhra Pradesh High Court · (1954) 67 LW 1045
Succession Act, 1925 — Section 303, 304, 320
High Courts25 Aug 1954Dismissed
Anne Viraraghavayya Vs Alapati Gopala Rao
Andhra Pradesh High Court · AIR 1954 AP 43 : (1954) 67 LW 1051
High Courts24 Aug 1954Dismissed
Manchinna Shantamma Vs Machinna Lachiah
Andhra Pradesh High Court · (1954) 08 AP CK 0004
Court Fees Act, 1870 — Section 7(4)(c)Hyderabad Court Fees Act, 1870 — Section 4(4)(c)
High Courts20 Aug 1954
Agnoihothram Vijaya Sarathi Acharya Vs Masulipatam Municipal Council
Andhra Pradesh High Court · AIR 1955 AP 83
Court Fees Act, 1870 — Article 17, 17(A), 17(B)
High Courts18 Aug 1954Dismissed
Guntaka Hussenaiah Vs Busetti Yerraiah
Andhra Pradesh High Court · AIR 1954 AP 39 : (1954) 67 LW 1053
Evidence Act, 1872 — Section 138, 140, 145, 146, 148
High Courts18 Aug 1954
Bathini Syam Prasad, being minor by next friend B. Anandaramayya Vs Bathini Mastanamma and Another
Andhra Pradesh High Court · (1954) 08 AP CK 0010
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6, Order 41 Rule 5, 109, 151
High Courts17 Aug 1954
In re. Boya Burranna and others
Andhra Pradesh High Court · AIR 1954 AP 46
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts17 Aug 1954
Dirisala Tircpati Rayudu and Another Vs Yerra Venkatcswarlu and Others
Andhra Pradesh High Court · (1954) 67 LW 918
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, 151, 92Constitution of India, 1950 — Article 227Election Dispute Rules — Rule 1, 5, 6, 6(1), 6(2)
High Courts13 Aug 1954Dismissed
Kapilavayi Satyanarayana and Others Vs The Bezwada Munioi Pality
Andhra Pradesh High Court · (1954) 08 AP CK 0021