High Courts24 Sept 1954
Eluri Krishnamurthy and Others Vs Eluri Suryakantamma
Andhra Pradesh High Court · AIR 1955 AP 5
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,285 judgments · page 1,793 of 1,815
High Courts23 Sept 1954
State of Hyderabad Vs K.B. Swami Gupta
Andhra Pradesh High Court · (1955) CriLJ 1588
Motor Vehicles Act, 1988 — Section 112, 78
High Courts22 Sept 1954Dismissed
Pisupati Rama Rao and Others Vs Tadepalli Papayya and Another
Andhra Pradesh High Court · (1954) 09 AP CK 0029
Contract Act, 1872 — Section 23Defence of India Rules, 1962 — Rule 27, 81(2), 81(4)
High Courts22 Sept 1954
Khagum Khan and Another Vs Mohamed Ali Sahib and Another
Andhra Pradesh High Court · AIR 1955 AP 209
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 32, 32(4)
High Courts21 Sept 1954
Samudrala Srinivasacharyulu Vs Marripati Hanumantha Rao and Others
Andhra Pradesh High Court · AIR 1955 AP 10
Civil Procedure Code, 1908 (CPC) — Section 122, 125, 66
High Courts21 Sept 1954
In Re: Valluru Narayana Reddy and Others
Andhra Pradesh High Court · AIR 1955 AP 48 : (1955) CriLJ 383
Penal Code, 1860 (IPC) — Section 307Criminal Procedure Code, 1898 (CrPC) — Section 346, 346(2), 437
High Courts21 Sept 1954
Addanki Venkata Rukminiamma Vs Chilakamarthi Krishnamurthy
Andhra Pradesh High Court · AIR 1955 AP 205
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts20 Sept 1954
In Re: Manikonda Satyanarayana
Andhra Pradesh High Court · AIR 1955 AP 44 : (1955) CriLJ 353
Criminal Procedure Code, 1898 (CrPC) — Section 346(2)
High Courts17 Sept 1954Allowed
Sakeena Banoo Vs Afzul Begum
Andhra Pradesh High Court · (1954) 09 AP CK 0023
Constitution of India, 1950 — Article 226
High Courts17 Sept 1954
Maddi Sudarsanam and Others Vs Borogu Viswanadham Brothers and Others
Andhra Pradesh High Court · AIR 1955 AP 12
Contract Act, 1872 — Section 253(7)Partnership Act, 1932 — Section 39, 42, 63(1), 63(2), 69(2)
High Courts16 Sept 1954
In Re: Venkatasuryanarasimha Rao
Andhra Pradesh High Court · AIR 1955 AP 82 : (1955) CriLJ 769
Penal Code, 1860 (IPC) — Section 201, 464, 465
High Courts16 Sept 1954
Ryali Macharayya Vs Palakollu Chintanna and Others
Andhra Pradesh High Court · AIR 1955 AP 15
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts15 Sept 1954Allowed
Siddiqa Begum Vs Mirza Hussaini Beg and another
Andhra Pradesh High Court · (1954) 09 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95Transfer of Property Act, 1882 — Section 83, 91
High Courts15 Sept 1954
Kondapaneni Raghavaiah and Another Vs Inguva Lakshminarayana and Another
Andhra Pradesh High Court · AIR 1955 AP 4
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Sept 1954
Gutha Hariharabrahman and Others Vs Doddappaneni Janikiramaiah, Chataparru and Others
Andhra Pradesh High Court · AIR 1955 AP 18 : (1954) 67 LW 1201
Limitation Act, 1908 — Article 98, 10
High Courts15 Sept 1954
Korupulu Appalanidu and Another Vs Vakaramamurthy and Others
Andhra Pradesh High Court · AIR 1955 AP 45 : (1955) CriLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 423(1), 517, 520
High Courts15 Sept 1954
Mallayya and Another Vs Talari Trippanna and Others
Andhra Pradesh High Court · AIR 1955 AP 81
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Sept 1954
Thellakula Jalayya Vs Namana Venkateswara Rao and Others
Andhra Pradesh High Court · AIR 1955 AP 17
Constitution of India, 1950 — Article 226
High Courts14 Sept 1954
Seetharamayya J. Vs Sarva Chandrayya and Others
Andhra Pradesh High Court · AIR 1955 AP 68
Evidence Act, 1872 — Section 115
High Courts14 Sept 1954
In Re: Billa Masthan
Andhra Pradesh High Court · AIR 1955 AP 33
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 239Penal Code, 1860 (IPC) — Section 403, 408, 477