COURT ARCHIVE

Andhra Pradesh High Court judgments

36,285 judgments · page 1,791 of 1,815

High Courts19 Nov 1954

Mohammad Ghouse Vs State of Andhra

Andhra Pradesh High Court · AIR 1955 AP 65

Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1953 — Rule 4(2)Constitution of India, 1950 — Article 227, 232, 234, 235, 309

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High Courts19 Nov 1954Dismissed

Mir Abdullah Khan Vs Govt. of Hyderabad

Andhra Pradesh High Court · (1954) 11 AP CK 0014

Constitution of India, 1950 — Article 13, 226, 311

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High Courts19 Nov 1954

Peddinti Gopalacharyulu Vs Rudraveeranna and Others

Andhra Pradesh High Court · AIR 1955 AP 142

Andhra State Act, 1953 — Section 30Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1877 — Section 42

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High Courts18 Nov 1954

Kuppagiri Atchamma and Others Vs Jakki Reddi Koti Reddi

Andhra Pradesh High Court · AIR 1955 AP 197 : (1955) CriLJ 1237

Criminal Procedure Code, 1898 (CrPC) — Section 203, 259, 403

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High Courts18 Nov 1954

The Indian Leaf Tobacco Development Ltd. Vs K. Kotayya and Others

Andhra Pradesh High Court · AIR 1955 AP 135

Hindu Womens Right to Property Act, 1937 — Section 3, 3(2)Succession Act, 1925 — Section 214

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High Courts17 Nov 1954

Addanki Ramanamma Vs Ramavarapu Anthamma

Andhra Pradesh High Court · AIR 1955 AP 199

Easements Act, 1882 — Section 19, 4, 8Transfer of Property Act, 1882 — Section 52

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High Courts15 Nov 1954

V. Nagabhushanam and Others Vs V. Nagendramma

Andhra Pradesh High Court · AIR 1955 AP 181 : (1955) CriLJ 1233

Constitution of India, 1950 — Article 254(1)Divorce Act, 1869 — Section 57Penal Code, 1860 (IPC) — Section 494

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High Courts12 Nov 1954

Sabbarapu Venkanna Vs Pothula Simhachalam and Others

Andhra Pradesh High Court · AIR 1955 AP 227 : (1955) CriLJ 1316

Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 494

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High Courts10 Nov 1954

Gowkanapalle Thippa Reddy Vs Balarani Reddigari Soma Reddi and Others

Andhra Pradesh High Court · (1954) 11 AP CK 0011

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High Courts10 Nov 1954

Pasha Begum and Another Vs Syed Shabber Hasan

Andhra Pradesh High Court · (1954) 11 AP CK 0004

Governer General Regulations, 1793 — Section 15High Court Act — Section 4, 5Hyderabad Civil Courts Act, 1954 — Section 10

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High Courts10 Nov 1954

In Re: Venkatasubba Reddy and Others

Andhra Pradesh High Court · AIR 1955 AP 96 : (1955) CriLJ 779

Criminal Procedure Code, 1898 (CrPC) — Section 117(3)

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High Courts08 Nov 1954

Pulavarthi Sreeramamurthi Vs Pulavarthi Lakshmikantham and Another

Andhra Pradesh High Court · AIR 1955 AP 207

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts05 Nov 1954

Valluri Nagachari Vs Chittabhathina Subbamma

Andhra Pradesh High Court · AIR 1955 AP 114

Civil Procedure Code, 1908 (CPC) — Section 35

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High Courts04 Nov 1954

Mathuri Suryanjaneyalu Vs Thummalasetto Venkateswarlu and Others

Andhra Pradesh High Court · AIR 1955 AP 203

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96, 47

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High Courts03 Nov 1954

Public Prosecutor Vs Shaik Dastagiri

Andhra Pradesh High Court · (1957) CriLJ 954

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High Courts02 Nov 1954

In Re: Rushingappa and Another

Andhra Pradesh High Court · AIR 1955 AP 105

Evidence Act, 1872 — Section 32, 32(1)

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High Courts02 Nov 1954Dismissed

Haji Mohammed Khaja Vs Akber Ali and another

Andhra Pradesh High Court · (1954) 11 AP CK 0013

Contract Act, 1872 — Section 238, 73

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High Courts29 Oct 1954

In Re: Khalandar Saheb

Andhra Pradesh High Court · AIR 1955 AP 59 : (1955) CriLJ 581

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 361, 366

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High Courts29 Oct 1954

In Re: Desi Raju Vendata Krishna Sarma

Andhra Pradesh High Court · (1955) 25 CompCas 32 : (1955) CriLJ 332 : (1954) 67 LW 1198

Companies Act, 1913 — Section 230(1), 6

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High Courts29 Oct 1954Allowed

Narayan Pershad Vs State of Hyderabad and another

Andhra Pradesh High Court · (1954) 10 AP CK 0006

Civil Procedure Code, 1908 (CPC) — Section 4, 92Constitution of India, 1950 — Article 141, 19, 19(1)(f), 19(1)(g), 226

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