High Courts10 Dec 1954
Vishakapatnam Co-operative Motor Transport Society Ltd. Vs M. Subba Rao and Another
Andhra Pradesh High Court · AIR 1955 AP 175
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,285 judgments · page 1,790 of 1,815
High Courts06 Dec 1954
M. Subbarayudu and Others Vs The State
Andhra Pradesh High Court · AIR 1955 AP 87 : (1955) CriLJ 770
Andhra State Act, 1953 — Section 53Civil Procedure Code, 1898 — Section 209, 437
High Courts06 Dec 1954
Mohd. Shamsuddin Vs Noor Jahan Begum
Andhra Pradesh High Court · (1955) CriLJ 950
High Courts03 Dec 1954Allowed
Velugubanti Veeranna and Others Vs Bulusu Kama Sastrulu
Andhra Pradesh High Court · AIR 1957 AP 519
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts03 Dec 1954
Atla Veeraswamy Reddy Vs Soma Ramayya
Andhra Pradesh High Court · (1957) CriLJ 952
Andhra Pradesh Gram Panchayats Act, 1964 — Section 103
High Courts02 Dec 1954
Pathikonda Gopala Rao Vs Nagiri Pedda Kitamma
Andhra Pradesh High Court · AIR 1955 AP 138
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts02 Dec 1954Dismissed
Vaddadi Venkataswami Vs Hanura Noor Muhamad Beegum and Another
Andhra Pradesh High Court · (1954) 12 AP CK 0005
Negotiable Instruments Act, 1881 (NI) — Section 118, 40, 43, 46, 51Transfer of Property Act, 1882 — Section 130, 137
High Courts01 Dec 1954
Mohd. Bin Salem Vs Umaji
Andhra Pradesh High Court · (1954) 12 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 80, 9Partnership Act, 1932 — Section 69Penal Code, 1860 (IPC) — Section 40
High Courts30 Nov 1954
In Re: T. Munirathnam Reddi and Another
Andhra Pradesh High Court · AIR 1955 AP 118 : (1955) CriLJ 917
Penal Code, 1860 (IPC) — Section 302, 302, 511
High Courts25 Nov 1954
Gurajada Vijaya Lakshmamma Vs Yarlagadda Padmanabhan and Others
Andhra Pradesh High Court · AIR 1955 AP 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Evidence Act, 1872 — Section 44
High Courts25 Nov 1954
Padmaraju Subba Raju and Others Vs Padmaraju Koneti Raju and Another
Andhra Pradesh High Court · AIR 1955 AP 99 : (1955) CriLJ 909
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts25 Nov 1954
Tekchand Vs Sabir Husain
Andhra Pradesh High Court · (1955) CriLJ 480
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Nov 1954Dismissed
Gangamrna Vs Venkanna
Andhra Pradesh High Court · AIR 1957 AP 481
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts24 Nov 1954
Ranganaikamma Vs Venkatachalapathi Rao
Andhra Pradesh High Court · (1954) 11 AP CK 0017
Constitution of India, 1950 — Article 17B
High Courts23 Nov 1954
Ramarnurthy and Another Vs Ravi Narasimham
Andhra Pradesh High Court · (1954) 11 AP CK 0023
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts23 Nov 1954
Mandalika Venkatasubba Rao Vs Alla Annapurnamma and Others
Andhra Pradesh High Court · AIR 1955 AP 140
High Courts23 Nov 1954
In re Alia Nageswara Rao
Andhra Pradesh High Court · AIR 1957 AP 505
Criminal Procedure Code, 1898 (CrPC) — Section 417General (Criminal) Rules, 1980 — Rule 228
High Courts23 Nov 1954
Katragadda Sreeramamma Vs Official Receiver, Guntur and Another
Andhra Pradesh High Court · AIR 1955 AP 115
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts23 Nov 1954
Budhulal Vs Deccan Banking Company Ltd.
Andhra Pradesh High Court · (1954) 11 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 98Contract Act, 1872 — Section 64, 65Negotiable Instruments Act, 1881 (NI) — Section 19
High Courts22 Nov 1954
Immidi Satyanarayana Vs State of Madras (now Andhra)
Andhra Pradesh High Court · (1954) 11 AP CK 0027