High Courts26 Jun 1957

Jani Shah Vs State

Andhra Pradesh High Court · AIR 1958 AP 273 : (1958) CriLJ 600

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 114, 21, 27, 302, 411
High Courts22 May 1957

In Re: Upputholla Sreenivasulu

Andhra Pradesh High Court · AIR 1958 AP 37 : (1958) CriLJ 18

Criminal Procedure Code, 1898 (CrPC) — Section 154, 157, 167, 169, 170Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts22 May 1957

In Re: Kodur Thimma Reddi and Others

Andhra Pradesh High Court · AIR 1957 AP 758 : (1957) CriLJ 1091

Arms Act, 1959 — Section 19Evidence Act, 1872 — Section 11, 27, 3, 30, 8Penal Code, 1860 (IPC) — Section 109, 114, 120B, 302
High Courts18 Apr 1957

In Re: Mannem Edukondalu

Andhra Pradesh High Court · AIR 1957 AP 729 : (1957) CriLJ 1086

Criminal Procedure Code, 1898 (CrPC) — Section 163, 164, 32Evidence Act, 1872 — Section 25, 26, 29, 35Penal Code, 1860 (IPC) — Section 145, 302, 304, 309