Constitution (Fifth Amendment) Act, 1955 — Article 31, 31(2), 81, 9(1)Hyderabad Abolition of Inams and Cash Grants Act, 1954 — Section 2, 3Motor Vehicles Act, 1939 — Section 3(2), 58, 58(3)

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High Courts16 Jul 1957

Alamuri Venkataramayya and another Vs Alamuri Gopala Rao and others

Andhra Pradesh High Court · AIR 1958 AP 690

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High Courts16 Jul 1957

Sundaramudi China Lakshmayyd Vs K. Suryanarayana

Andhra Pradesh High Court · AIR 1958 AP 254

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 16, Order 18 Rule 4, 115(c)C, 15Evidence Act, 1872 — Section 135, 45

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High Courts15 Jul 1957

H.R. Rama Rao (died) his L.Rs HR Venkamma and Others Vs The Collector and Another

Andhra Pradesh High Court · (1957) 07 AP CK 0014

District Boards Act — Section 288, 288(1), 29, 45, 78

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High Courts11 Jul 1957

Peddireddi Ganga Raju Vs Kandula Mangamma and others

Andhra Pradesh High Court · AIR 1958 AP 334

Civil Procedure Code, 1908 (CPC) — Section 73, 73(1)

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High Courts11 Jul 1957

C. Apparao Vs The Deputy Inspector-General of Police, Northern Range, Waltair and another

Andhra Pradesh High Court · (1957) 07 AP CK 0004

Constitution of India, 1950 — Article 310, 311, 311(1), 311(2)Government of India Act, 1935 — Section 240, 240(3)

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High Courts10 Jul 1957

Raja Vellanki Lakshmi Narasayamma Rao Vs Vejju Achayya

Andhra Pradesh High Court · AIR 1958 AP 207

Usurious Loans Act, 1918 — Section 3, 3(1)

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High Courts10 Jul 1957

Jadho Nagu Bai and another Vs Jadho Gangu Bai

Andhra Pradesh High Court · AIR 1958 AP 19

Evidence Act, 1872 — Section 31

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High Courts08 Jul 1957

Fatima Begum Vs The Commissioner of the Hyderabad Municipal Corporation

Andhra Pradesh High Court · AIR 1958 AP 170 : (1957) ALT 569 : (1957) 2 AnWR 483 : (1958) CriLJ 349

Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 4

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High Courts03 Jul 1957

Rapeti Bulli Tatayya and others Vs Rapeti Nakaraju (died by L.R.)

Andhra Pradesh High Court · AIR 1958 AP 611

Evidence Act, 1872 — Section 17(2), 35, 77, 8

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High Courts03 Jul 1957

Bangaru Reddy and Another Vs The State

Andhra Pradesh High Court · AIR 1959 AP 95 : (1959) CriLJ 166

Criminal Procedure Code, 1898 (CrPC) — Section 367, 369, 537

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High Courts28 Jun 1957Dismissed

Dendati Sannibabu Vs Varadapureddi Sannibabu and Others

Andhra Pradesh High Court · AIR 1959 AP 102 : (1959) CriLJ 167

Penal Code, 1860 (IPC) — Section 147, 323, 81

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High Courts28 Jun 1957

Kapila Annapurnamma Vs Panchalavarupu Venkata Satya Seeta Ramanjaneyaratnam and Others

Andhra Pradesh High Court · AIR 1959 AP 40

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 41 Rule 4

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High Courts28 Jun 1957

Mulisetti Venkataramiah Vs Allada Venkataswami

Andhra Pradesh High Court · (1957) 06 AP CK 0002

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 227

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