High Courts14 Aug 1957
Mohammad Azam Vs State of Hyderabad (Now Andhra Pradesh) and another
Andhra Pradesh High Court · (1957) 08 AP CK 0032
Constitution of India, 1950 — Article 154, 161, 162, 22(5), 226Penal Code, 1860 (IPC) — Section 120B
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,756 of 1,815
High Courts14 Aug 1957
Kuwar Qamruddin Khan Chauhan Vs Zaibunnissa Begum
Andhra Pradesh High Court · AIR 1958 AP 665 : (1958) CriLJ 1293
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts14 Aug 1957
B. John Bunyan Vs State of Andhra Pradesh and another
Andhra Pradesh High Court · AIR 1958 AP 112
Constitution of India, 1950 — Article 226, 311(2)
High Courts14 Aug 1957
In Re: Y. Balaram
Andhra Pradesh High Court · (1957) 2 AnWR 413 : (1958) CriLJ 125
Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts13 Aug 1957Dismissed
Dr. G. Valayya Pantulu Vs Government of Andhra (Now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1958 AP 240
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1953 — Rule 2Andhra State Act, 1953 — Section 58Constitution of India, 1950 — Article 226, 311, 320, 320(3), 361
High Courts13 Aug 1957Allowed
Secunderabad Club Vs Commissioner of Sales Tax, Hyderabad State (Now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1958 AP 332 : (1957) 8 STC 850
Constitution of India, 1950 — Article 226Hyderabad General Sales Tax Act, 1950 — Section 2
High Courts13 Aug 1957
Satyanarayana Vs State of Madras (now Andhra Pradesh) and Others
Andhra Pradesh High Court · (1957) 08 AP CK 0011
Central Motor Vehicles Rules, 1989 — Rule 134A, 2, 6Motor Vehicles Act, 1988 — Section 42, 44(5), 58(1), 59, 60(1)
High Courts13 Aug 1957
In Re: S. Narayana and Others
Andhra Pradesh High Court · (1957) 2 AnWR 340 : (1958) CriLJ 127
High Courts12 Aug 1957
In Re: Kotta Narayan and Others
Andhra Pradesh High Court · AIR 1958 AP 651 : (1958) CriLJ 1288
Criminal Procedure Code, 1898 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 325
High Courts09 Aug 1957
Balusu Bulli alias Bamma Vs Ven(sic) Bulli Ammayi alias Suryasatyavathi and s(sic)
Andhra Pradesh High Court · AIR 1958 AP 329
Transfer of Property Act, 1882 — Section 53Trusts Act, 1882 — Section 63, 82
High Courts09 Aug 1957Dismissed
Batchu Sreeramulu Chetty Vs State of Andhra (Now Andhra Pradesh)
Andhra Pradesh High Court · (1958) ALT 282 : (1958) 1 AnWR 268 : (1958) 9 STC 215
High Courts09 Aug 1957
Budla Eswariah Vs Kasala Sambamma and Another
Andhra Pradesh High Court · AIR 1958 AP 341
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 21, Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 90
High Courts08 Aug 1957Allowed
In Re: Dusari Veerraju and Another
Andhra Pradesh High Court · AIR 1959 AP 29 : (1959) CriLJ 25
Criminal Procedure Code, 1898 (CrPC) — Section 439, 495(4)
High Courts08 Aug 1957
In Re: Ganisetti Venkanna
Andhra Pradesh High Court · AIR 1958 AP 765 : (1958) CriLJ 1460
Penal Code, 1860 (IPC) — Section 408
High Courts08 Aug 1957Allowed
In Re: Darla Ramadass
Andhra Pradesh High Court · AIR 1958 AP 707 : (1958) CriLJ 1377 : (1957) 8 STC 823
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts06 Aug 1957
G. Gurumurthy and another Vs K. Ramulu and others
Andhra Pradesh High Court · AIR 1958 AP 276
Constitution of India, 1950 — Article 22, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(1)(c), 12, 12(5)
High Courts06 Aug 1957
In Re: K.V. Murthi
Andhra Pradesh High Court · (1958) CriLJ 143
Government of India Act, 1935 — Section 2, 290
High Courts02 Aug 1957
Chunduru Seshamma Vs Chunduru Ramakoteswara Rao and others
Andhra Pradesh High Court · AIR 1958 AP 280
High Courts01 Aug 1957
In Re: Sridhar Rao and another
Andhra Pradesh High Court · AIR 1958 AP 60
Andhra State Act, 1953 — Section 30Constitution of India, 1950 — Article 135Government of India Act, 1935 — Section 108
High Courts31 Jul 1957
In Re: Chervirala Narayan
Andhra Pradesh High Court · (1958) CriLJ 476
Criminal Procedure Code, 1898 (CrPC) — Section 154, 161, 164, 173, 195Penal Code, 1860 (IPC) — Section 300, 302