High Courts24 Sept 1976
Coromandel Fertilisers Limited Vs Union of India (UOI)
Andhra Pradesh High Court · (1979) CENCUS 525
Central Excises and Salt Act, 1944 — Section 3, 4Tariff Act, 1934 — Section 2A
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,537 of 1,745
High Courts23 Sept 1976
I. Narasimha Rao and Others Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1977 AP 178
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 29, 5Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 19Constitution of India, 1950 — Article 14, 226
High Courts23 Sept 1976
Additional Commissioner of Income Tax Vs Trikamji Punia and Sons
Andhra Pradesh High Court · AIR 1977 AP 36 : (1977) 106 ITR 597
Income Tax Act, 1961 — Section 144, 145(2)
High Courts23 Sept 1976
Additional Commissioner of Income Tax Vs Andhra Printers Ltd.
Andhra Pradesh High Court · (1979) 117 ITR 555
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts23 Sept 1976Allowed
Nabi Oil Mills Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1977) 40 STC 118
Constitution of India, 1950 — Article 19
High Courts23 Sept 1976
S. Subbarayudu Vs The District Collector, Nellore and Others
Andhra Pradesh High Court · AIR 1977 AP 308
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
High Courts22 Sept 1976Dismissed
The Director, Defence Research and Development Laboratories, Hyderabad Vs C. Pandu, Instrument Mechanic, Defence Research Development Laboratories, Hyderabad
Andhra Pradesh High Court · AIR 1977 AP 7
Civil Procedure Code, 1908 (CPC) — Section 151, 80Constitution of India, 1950 — Article 226
High Courts21 Sept 1976
Tirupagari Tayaramma and Others Vs Sri Ramanjaneya Merchantile Co., Eluru
Andhra Pradesh High Court · AIR 1977 AP 205
Contract Act, 1872 — Section 117, 74Limitation Act, 1963 — Section 20(2)Negotiable Instruments Act, 1881 (NI) — Section 44, 45
High Courts16 Sept 1976Dismissed
Meenakshi Corporation Vs The Deputy Commissioner of Commercial Taxes and Another
Andhra Pradesh High Court · (1977) 40 STC 101
Central Sales Tax Act, 1956 — Section 15
High Courts08 Sept 1976
Addl. Commissioner of Income Tax Vs Ganapathi Raju Jegi, Sanyasi Raju
Andhra Pradesh High Court · (1979) 119 ITR 715
Income Tax Act, 1961 — Section 45
High Courts07 Sept 1976
Sri Krishna Rice and Oil Mill Vs Income Tax Officer, B-Ward
Andhra Pradesh High Court · (1977) 2 AnWR 324 : (1977) 106 ITR 330
Income Tax Act, 1961 — Section 2(31), 230A
High Courts07 Sept 1976
SRI KRISHNA RICE AND OIL MILL Vs INCOME TAX OFFICER.
Andhra Pradesh High Court · (1977) 6 CTR 51
Registration Act, 1908 — Section 17, 2
High Courts06 Sept 1976Dismissed
The Director, Defence Research and Development Laboratories, Hyderabad Vs C. Pandu, Instrument Mechanic, Defence Research Development Laboratories, Hyderabad
Andhra Pradesh High Court · AIR 1977 AP 4
Constitution of India, 1950 — Article 311
High Courts06 Sept 1976Dismissed
Choudhry Bros. Vs State of A.P.
Andhra Pradesh High Court · (1979) 43 STC 480
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)
High Courts02 Sept 1976Allowed
Sri Lakshmi Satyanarayana Castor Oil Mill Vs Deputy Commissioner, Commercial Taxes and Another
Andhra Pradesh High Court · (1977) 39 STC 100
Andhra Pradesh General Sales Tax Act, 1957 — Section 20, 6
High Courts02 Sept 1976
Amarthalur Co-op. Rural Bank Ltd. Vs Ponnuru Nageswara Rao and Another
Andhra Pradesh High Court · (1977) 2 LLJ 401
Criminal Procedure Code, 1973 (CrPC) — Section 408Industrial Disputes Act, 1947 — Section 33C
High Courts01 Sept 1976
Fashions Electric Dry Cleaners Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1977) 2 LLJ 81
Constitution of India, 1950 — Article 226Payment of Bonus Act, 1965 — Section 10, 15, 36
High Courts01 Sept 1976
Addl. Commissioner of Income Tax Vs Vazir Sultan Tobacco Company Ltd.
Andhra Pradesh High Court · (1980) 122 ITR 251
Income Tax Act, 1922 — Section 18A, 18A(2)Income Tax Act, 1961 — Section 212, 212(1), 212(2), 212(3), 212(3A)
High Courts27 Aug 1976
Madala Chittemma and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1976 AP 423 : (1976) 2 AnWR 384
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 12, 3
High Courts27 Aug 1976
Syed Amanullah Hussain (Died) and Others Vs Rajamma (Died) and Others
Andhra Pradesh High Court · AIR 1977 AP 152