High Courts10 Nov 1976
Pinnika Lakshmaiah Vs Pinnika Venkateswarlu and Others
Andhra Pradesh High Court · AIR 1977 AP 301 : (1977) 1 APLJ 205
Evidence Act, 1872 — Section 90
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,536 of 1,745
High Courts10 Nov 1976Allowed
Ravipati Seetharamaiah Vs The Head Quarters Dy. Tahsildar, (Tenancy Dy. Tahsildar, Tenali) and others
Andhra Pradesh High Court · (1976) 11 AP CK 0006
Constitution of India, 1950 — Article 226
High Courts10 Nov 1976Dismissed
Eastern Typewriter Service Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1978) 42 STC 18
High Courts09 Nov 1976
The Public Prosecutor Vs J. Murlidhar
Andhra Pradesh High Court · (1977) 1 APLJ 115 : (1977) CriLJ 1634
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 7
High Courts09 Nov 1976Dismissed
K. Rajyalaxmi, Proprietor, Bus No. APV 3511 and 4922, Pool Bagh Road, Vizianagaram and others Vs The Authority under Payment of Wages Act and Regional Assistant Commissioner for Labour, Visakhapatnam
Andhra Pradesh High Court · (1976) 11 AP CK 0002
Industrial Disputes Act, 1947 — Section 2(k)
High Courts05 Nov 1976Dismissed
The Minerals and Metals Trading Corporation of India Limited Vs Deputy Commissioner, Commercial Taxes and Others
Andhra Pradesh High Court · (1978) 42 STC 372
Central Sales Tax Act, 1956 — Section 3, 5, 6Constitution of India, 1950 — Article 286, 32
High Courts05 Nov 1976Dismissed
Bandi Krishna Murthy Vs The Land Reforms Tribunal, Gudivada
Andhra Pradesh High Court · (1976) 11 AP CK 0015
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(1), 16, 17, 2, 22Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 16, 17, 3(f), 4, 5(3)Constitution of India, 1950 — Article 39
High Courts05 Nov 1976
Divvi Suryanarayana Murthy Vs Competent Authority, Inspecting Assistant Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1979) 117 ITR 278
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269A, 269B, 269C, 269D, 269ETransfer of Property Act, 1882 — Section 54
High Courts03 Nov 1976Dismissed
Chandramouliprasad Devabhaktuni Vs State of A.P. and others
Andhra Pradesh High Court · (1976) 11 AP CK 0017
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 16, 17, 17(1), 7Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 17(1), 17(4), 4, 4(1)
High Courts27 Oct 1976Allowed
The Public Prosecutor, High Court of A.P. Hyderabad Vs Netti Nagamani
Andhra Pradesh High Court · (1976) 10 AP CK 0012
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2(1)(a)
High Courts26 Oct 1976Dismissed
Sathagidi Inayathulla Saheb Vs Addl. Revenue Divisional Officer, Land Reforms Madanapalli
Andhra Pradesh High Court · (1976) 10 AP CK 0003
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 21, 3(i), 3(n), 8, 9
High Courts21 Oct 1976Dismissed
Sikakollu Subbarao and Co. and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1977) 1 APLJ 25 : (1977) 40 STC 572
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2
High Courts21 Oct 1976Dismissed
Nandipati Gangireddy and others Vs Bomma Reddy Bullenna and others
Andhra Pradesh High Court · (1976) 10 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Oct 1976
Osmania College Vs D.V. Subba Sastry and Others
Andhra Pradesh High Court · (1977) 2 LLJ 487
Constitution of India, 1950 — Article 12, 14, 16, 226, 30
High Courts15 Oct 1976
S. M. BROTHERS Vs DY. COMMISSIONER OF COMMERCIAL TAXES and Others
Andhra Pradesh High Court · (1977) 6 CTR 154(2)
High Courts15 Oct 1976
S.M. Brothers Vs Deputy Commissioner of Commercial Taxes, Hyderabad Division-I and Others
Andhra Pradesh High Court · (1977) 39 STC 182
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4), 14(4)(c)
High Courts15 Oct 1976Dismissed
Ankam Reddy Yerrayyamma Vs The Authorised Officer, (Land Reforms) Narasipatnam Visakhapatnam Dist.
Andhra Pradesh High Court · (1976) 10 AP CK 0005
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 20, 21, 9Civil Procedure Code, 1908 (CPC) — Section 152Specific Relief Act, 1963 — Section 31
High Courts13 Oct 1976Allowed
P.P. Metal Corporation Vs The Commercial Tax Officer
Andhra Pradesh High Court · (1977) 75 STC 393
High Courts13 Oct 1976Dismissed
D. Paskaly Vs The State (S.P.E.) Hyderabad
Andhra Pradesh High Court · (1976) 10 AP CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 197, 203, 397(1), 397(2), 435
High Courts11 Oct 1976
Mannem Peda Narisi Reddi Vs Maddivenkayya (Died) and Others
Andhra Pradesh High Court · AIR 1977 AP 234
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(1), Order 21 Rule 66(2), Order 21 Rule 69(2)