High Courts06 Feb 1977
M. Thimma Raju and Another Vs Dronamraju Venkatakrishna Rao and Another
Andhra Pradesh High Court · AIR 1978 AP 385
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 2
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,883 judgments · page 1,534 of 1,745
High Courts02 Feb 1977
Nandipati Rami Reddi and Others Vs Nandipati Padma Reddy and Others
Andhra Pradesh High Court · AIR 1978 AP 30
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts01 Feb 1977
R.B. Seth Shreeram Durgaprasad Vs Secretary, Govt. of India, Ministry of Steel and Mines, New Delhi and Others
Andhra Pradesh High Court · AIR 1978 AP 422
Mineral Concession Rules, 1960 — Rule 22, 22(3), 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2), 5
High Courts31 Jan 1977
Income Tax Officer, A Ward and Another Vs Sirpur Paper Mills Ltd. Sirpur Paper Mills Ltd. Vs Income Tax Officer, A-Ward and Another
Andhra Pradesh High Court · (1978) 113 ITR 393
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts31 Jan 1977
Gollamudi Siva Kumari and Others Vs Indian Overseas Bank, Guntur and Others
Andhra Pradesh High Court · AIR 1978 AP 37
High Courts27 Jan 1977
Income Tax Officer, J-Ward Vs Khalid Mehdi Khan (represented by father and guardian)
Andhra Pradesh High Court · (1977) 110 ITR 79
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 153(2A), 254, 263
High Courts27 Jan 1977Allowed
Mallikarjunapalli Obulesh Vs The Revenue Divisional Officer, Dharmavaram, Anantapur District and others
Andhra Pradesh High Court · (1977) 01 AP CK 0006
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 70, 71
High Courts25 Jan 1977
B. Krishna Murthy Vs The Revenue Divisional Officer, Kurnool and Another
Andhra Pradesh High Court · AIR 1977 AP 249
Andhra Pradesh (Ceiling on Agricultural Holdings) Act, 1961 — Section 6Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 30(1)
High Courts25 Jan 1977
Rama Naidu Vs Ramadas Naidu and Others
Andhra Pradesh High Court · AIR 1977 AP 283
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 11, 56, 56(1)
High Courts24 Jan 1977
P.M. Doraswamy Reddy Vs The Election Authority and Director of Marketing, Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1977 AP 286 : (1977) 1 AnWR 293
Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 17
High Courts24 Jan 1977Allowed
Thalabathula Varaha Narasimha Charyulu Vs Gudivada Kanakaratnam
Andhra Pradesh High Court · (1977) 01 AP CK 0002
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32(b)Transfer of Property Act, 1882 — Section 106
High Courts21 Jan 1977
Marakula Agamma and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1978) CriLJ 709
Criminal Procedure Code, 1973 (CrPC) — Section 209, 29, 323, 325Penal Code, 1860 (IPC) — Section 120B, 420, 466, 468, 471
High Courts20 Jan 1977
Makkala Narsimlu Vs Gunnala Raghunandan Rao
Andhra Pradesh High Court · AIR 1977 AP 374
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 73, 74
High Courts19 Jan 1977Allowed
Hindustan Agencies Vs The Deputy Commissioner (CT), Hyderabad Division-I
Andhra Pradesh High Court · (1977) 1 APLJ 190 : (1977) 40 STC 384
Andhra Pradesh General Sales Tax Act, 1957 — Section 5(2)(a)
High Courts19 Jan 1977
Nandipati Somireddy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1977 AP 377 : (1977) 2 AnWR 233
Land Acquisition Act, 1894 — Section 4, 4(1), 5
High Courts18 Jan 1977
Atluri Brahmanandam Vs Tahsildar Gannavaram Taluk, Krishna District and Others
Andhra Pradesh High Court · AIR 1977 AP 196 : (1977) 1 APLJ 135
Andhra Pradesh (Arrack, Retail Vend Special Conditions of Licences) Rules, 1969 — Rule 15Andhra Pradesh Excise Act, 1968 — Section 21, 22, 72
High Courts18 Jan 1977
INCOME TAX OFFICER Vs SRI VANALAKSHMI RICE MILLS and Another
Andhra Pradesh High Court · (1977) 6 CTR 47
Income Tax Act, 1961 — Section 139, 24, 254, 256, 271
High Courts17 Jan 1977
N. Narasimha Rao Vs The Commissioner and Spl. Officer In-charge, Adoni Municipality
Andhra Pradesh High Court · AIR 1977 AP 380
Constitution of India, 1950 — Article 226
High Courts31 Dec 1976
The Visakhapatnam District Marketing Cooperative Society Ltd. Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1977 AP 241 : (1977) 34 FLR 322 : (1977) 2 LLJ 332
Andhra Pradesh Shops and Establishments Act, 1966 — Section 40, 41, 63Constitution of India, 1950 — Article 254Industrial Disputes Act, 1947 — Section 10(1), 2A, 33C(2)
High Courts30 Dec 1976
Commissioner of Income Tax Vs Gudur Mica Produce Co.
Andhra Pradesh High Court · (1977) 110 ITR 617
Income Tax Act, 1961 — Section 147, 256(2), 271(1)