COURT ARCHIVE

Andhra Pradesh High Court judgments

34,883 judgments · page 1,533 of 1,745

High Courts03 Mar 1977Dismissed

Kota Damodaran Vs P. Mark (Died) by LRS and others

Andhra Pradesh High Court · (1977) 03 AP CK 0010

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19, Order 21 Rule 89Provincial Insolvency Act, 1920 — Section 20, 28, 51, 51(1), 51(3)

High Courts02 Mar 1977

Manohar Chowla Vs Shair Ali

Andhra Pradesh High Court · AIR 1977 AP 239

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

High Courts01 Mar 1977

Shaik Meera Vs The Chief Secretary, Govt. of Andhra Pradesh and Another

Andhra Pradesh High Court · (1977) CriLJ 1470

Constitution of India, 1950 — Article 352

High Courts28 Feb 1977

Chilukuri Venkata Satyanarayana Rao Vs Achanta Lakshmi and Others

Andhra Pradesh High Court · AIR 1977 AP 415 : (1977) 1 APLJ 431

Limitation Act, 1908 — Article 144

High Courts28 Feb 1977

Poosarla Achuta Rao and Others Vs The Union of India and Others

Andhra Pradesh High Court · AIR 1977 AP 237

Hindu Succession Act, 1956 — Section 14(2)

High Courts24 Feb 1977

Employees'' State Insurance Corporation, Hyderabad Vs Andhra Pradesh Paper Mills Ltd., Rajahmundry

Andhra Pradesh High Court · AIR 1978 AP 18 : (1978) 36 FLR 58 : (1978) 1 LLJ 469

Employees State Insurance Act, 1948 — Section 2(22)Industrial Disputes Act, 1947 — Section 18

High Courts24 Feb 1977

Dachepalli Ramanujam Vs Dara Raju and Others

Andhra Pradesh High Court · AIR 1978 AP 143

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89(1)

High Courts21 Feb 1977

Botla Venkata Subba Rao Vs Gonguntia Peda Papayya and Others

Andhra Pradesh High Court · AIR 1978 AP 238

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 2

High Courts21 Feb 1977

Boda Narayana Murthy and Sons Vs Valluri Venkata Suguna and Others

Andhra Pradesh High Court · AIR 1978 AP 257

Partnership Act, 1932 — Section 14Transfer of Property Act, 1882 — Section 58, 8

High Courts21 Feb 1977

Karumanchi Subba Rao Vs Yarlagadda Venkatappaiah and Others

Andhra Pradesh High Court · AIR 1978 AP 193

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Evidence Act, 1872 — Section 137

High Courts18 Feb 1977Dismissed

Patel Engineering Company Ltd. Vs Commissioner for Workmen''s Compensation and Others

Andhra Pradesh High Court · (1977) 02 AP CK 0017

Workmens Compensation Act, 1923 — Section 2, 3, 30, 8(4)

High Courts17 Feb 1977

Patel Engineering Co. Ltd. Vs Commissioner for Workmen''s Compensation and Others

Andhra Pradesh High Court · (1978) 1 LLJ 147

Employees Compensation Act, 1923 — Section 2, 3, 30, 8

High Courts17 Feb 1977Dismissed

Bala Singanapalli Shaik Imam Shab alias Kal Convict No. 2272, Central Jail-Rajahmundry East Godavari Dt. Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (1977) 02 AP CK 0003

Penal Code, 1860 (IPC) — Section 302, 84

High Courts16 Feb 1977

Sakalabhaktula Vykunta Rao and Others Vs Made Appalaswamy

Andhra Pradesh High Court · AIR 1978 AP 103

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 39 Rule 1

High Courts15 Feb 1977

B. Chinna Narasimhulu Vs Iragam Setti Pullaiah and Another

Andhra Pradesh High Court · AIR 1978 AP 159

Andhra Pradesh Civil Courts Act, 1972 — Section 32, 92

High Courts13 Feb 1977Allowed

The Public Prosecutor, High Court of Andhra Pradesh, Hyderabad Vs Balakrishna alias Bobbi

Andhra Pradesh High Court · (1977) 02 AP CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 302, 304, 362

High Courts10 Feb 1977

Hari Waman Rao and Others Vs Pappula Narsimulu

Andhra Pradesh High Court · AIR 1977 AP 371

Civil Procedure Code, 1908 (CPC) — Section 115Registration Act, 1908 — Section 49

High Courts09 Feb 1977Dismissed

G. Brahmaji Vs The Visakhapatnam Municipality

Andhra Pradesh High Court · (1977) 02 AP CK 0020

Andhra Pradesh Municipalities Act, 1965 — Section 140, 141, 3, 330, 331

High Courts09 Feb 1977

Nadeem Mian and Others Vs The State

Andhra Pradesh High Court · (1977) 1 APLJ 293 : (1977) CriLJ 1329

Civil Procedure Code, 1908 (CPC) — Section 95Criminal Procedure Code, 1973 (CrPC) — Section 195, 397, 401Essential Commodities Act, 1955 — Section 3, 6A

High Courts09 Feb 1977

A.P. State Electricity Board Vs E.S.I.C.

Andhra Pradesh High Court · (1978) 1 LLJ 44

Employees State Insurance Act, 1948 — Section 1, 2