High Courts02 Aug 1976Allowed
Sri Venkataramana Manure Company Vs The Deputy Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (1978) 42 STC 189
Central Sales Tax Act, 1956 — Section 20, 3
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,539 of 1,745
High Courts02 Aug 1976
N. Guruva Reddy Vs The District Registrar, Hyderabad
Andhra Pradesh High Court · AIR 1976 AP 417 : (1976) 2 APLJ 187
Stamp Act, 1899 — Article 35, 41, 2(17), 5, 6
High Courts30 Jul 1976Dismissed
Neelapu Papireddi and others Vs Chintapalli Appalaramulu
Andhra Pradesh High Court · AIR 1977 AP 86
High Courts30 Jul 1976Allowed
G.V. Ramanamurthy Vs The Govt., of A.P., by the Secretary, Revenue Department, Hyderabad and 4 others
Andhra Pradesh High Court · (1976) 07 AP CK 0015
High Courts30 Jul 1976
Commissioner of Wealth-tax Vs R.D. Chand and V.R. Desai
Andhra Pradesh High Court · (1977) 108 ITR 787
Wealth Tax Act, 1957 — Section 14(1), 18(1)
High Courts26 Jul 1976
Mata Rama Rao and sons, Srikakulam Vs The Chief Controlling Revenue Authority, (Board of Revenue), Hyderabad
Andhra Pradesh High Court · AIR 1977 AP 292 : (1978) 1 AnWR 98
Stamp Act, 1899 — Article 45, 46
High Courts26 Jul 1976Dismissed
V. Gallaiah Vs The Officer-in-charge of Siddipet Co-operative Marketing Society, Siddipet and another
Andhra Pradesh High Court · AIR 1977 AP 53
Andhra Pradesh (Telangana Area) Co-operative Societies Act, 1952 — Section 48, 49
High Courts23 Jul 1976Dismissed
The Union of India and others Vs D. Balakrishna Murthy and others
Andhra Pradesh High Court · AIR 1977 AP 10
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 12, 13, 26Constitution of India, 1950 — Article 14, 19, 226
High Courts23 Jul 1976
Edara Pavana Venkateswara Mitra Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1977) CriLJ 470
High Courts23 Jul 1976
Srikrishna Jute Mills Vs Government of A.P. and Others
Andhra Pradesh High Court · (1977) 2 LLJ 363
Trade Unions Act, 1926 — Section 10
High Courts21 Jul 1976Allowed
Shaik Buddan Sab and others Vs Nagamma and another
Andhra Pradesh High Court · AIR 1977 AP 90
Penal Code, 1860 (IPC) — Section 420Transfer of Property Act, 1882 — Section 55, 55(1), 55(1)(a)
High Courts21 Jul 1976Allowed
Fatima Sultana Begum Vs J. Eswaraprasad and others
Andhra Pradesh High Court · AIR 1977 AP 55
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
High Courts20 Jul 1976
Controller of Estate Duty Vs Estate of Late Omprakash Bajaj
Andhra Pradesh High Court · (1977) 110 ITR 263
Estate Duty Act, 1953 — Section 36, 36(1), 44, 74(1)
High Courts19 Jul 1976
Thakur V. Hariprasad Vs State of A.P.
Andhra Pradesh High Court · (1976) 2 APLJ 51 : (1977) CriLJ 471
Constitution of India, 1950 — Article 133, 134Criminal Procedure Code, 1973 (CrPC) — Section 397, 437, 439Government of India Act, 1935 — Section 205
High Courts19 Jul 1976
Mahmood Hassan Khan Vs The Chief Controlling Revenue Authority (Board of Revenue)
Andhra Pradesh High Court · AIR 1977 AP 1
Stamp Act, 1899 — Section 2, 2(5)(b), 35, 57
High Courts16 Jul 1976Dismissed
Kappara Venkatasesha Lalitamma Vs Kappara Kotayya and another
Andhra Pradesh High Court · AIR 1977 AP 29
Limitation Act, 1908 — Article 125
High Courts14 Jul 1976
Navadu Nuka Raju Vs Rajani China Appanna and Others
Andhra Pradesh High Court · AIR 1977 AP 15
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5
High Courts12 Jul 1976Dismissed
Kammili Venkataratnam Vs Kammili Krishna Murthy and others
Andhra Pradesh High Court · AIR 1977 AP 95
Limitation Act, 1963 — Section 6, 6(1), 7, 8, 9
High Courts08 Jul 1976Dismissed
In Re: S. Panireddy
Andhra Pradesh High Court · AIR 1977 AP 112
Constitution of India, 1950 — Article 226
High Courts07 Jul 1976
Commissioner of Gift-tax Vs Ch. Chandrasekhara Reddy
Andhra Pradesh High Court · (1976) 105 ITR 849
Gift Tax Act, 1958 — Section 5(1), 5(2)Hindu Adoptions and Maintenance Act, 1956 — Section 3