Choudry Brothers Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1986) 158 ITR 224
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35,019 judgments · page 1,480 of 1,751
Andhra Pradesh High Court · (1986) 158 ITR 224
Andhra Pradesh High Court · AIR 1985 AP 21
Andhra Pradesh High Court · (1984) 2 AnWR 22 : (1985) 4 ECC 289 : (1984) 17 ELT 300
Andhra Pradesh High Court · (1984) 42 CTR 127 : (1985) 156 ITR 78
Andhra Pradesh High Court · (1985) 154 ITR 573
Andhra Pradesh High Court · (1985) 19 ELT 408
Andhra Pradesh High Court · (1986) 60 CompCas 568
Andhra Pradesh High Court · AIR 1984 AP 217 : (1984) 1 APLJ 97
Andhra Pradesh High Court · (1984) 1 APLJ 309 : (1984) 16 ELT 100
Andhra Pradesh High Court · (1985) 1 ACC 99 : (1984) ACJ 595 : (1984) 3 APLJ 101
Andhra Pradesh High Court · (1984) 57 STC 56
Andhra Pradesh High Court · AIR 1984 AP 386
Andhra Pradesh High Court · AIR 1985 AP 193
Andhra Pradesh High Court · (1985) 154 ITR 217
Andhra Pradesh High Court · (1985) 153 ITR 761
Andhra Pradesh High Court · (1983) 12 AP CK 0014
Andhra Pradesh High Court · AIR 1984 AP 249 : (1984) 1 APLJ 210
Andhra Pradesh High Court · (1986) 29 TAXMAN 24
Andhra Pradesh High Court · (1985) 156 ITR 45
Andhra Pradesh High Court · (1984) 3 APLJ 98