High Courts20 Sept 1983
Advocate General, Andhra Pradesh Vs A.V. Koteswara Rao
Andhra Pradesh High Court · (1983) 09 AP CK 0001
Penal Code, 1860 (IPC) — Section 5
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,019 judgments · page 1,482 of 1,751
High Courts19 Sept 1983
The Government of Andhra Pradesh Vs The Gammon India Ltd. and Another
Andhra Pradesh High Court · (1984) 1 ALT 137 : (1984) 1 APLJ 171
Arbitration Act, 1940 — Section 17, 29, 30, 39, 39(1)Civil Procedure Code, 1908 (CPC) — Section 34English Arbitration Act, 1889 — Section 11
High Courts15 Sept 1983
The Warangal District Co-operative Marketing Society Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1983) 54 STC 385
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 14(4), 14(4A)
High Courts14 Sept 1983
Gundla Venkateswara Rao and Another Vs District Collector, Khammam District Khammam and Others
Andhra Pradesh High Court · AIR 1985 AP 15
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 — Section 2(b)
High Courts13 Sept 1983
P.S. and Company Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1984) 56 STC 283
Sales of Goods Act, 1930 — Section 4
High Courts13 Sept 1983Dismissed
Dr. Jayanti Dharma Teja Vs Income Tax Officer
Andhra Pradesh High Court · (1984) 16 TAXMAN 165
Civil Procedure Code, 1908 (CPC) — Section 32Constitution of India, 1950 — Article 14, 19, 21Income Tax Act, 1961 — Section 230, 230(1), 230(2)
High Courts13 Sept 1983
Jayanti Sharma Teja Vs Secretary, Government of India, Ministry of Finance, New Delhi and Others
Andhra Pradesh High Court · (1984) 148 ITR 316
Income Tax Act, 1961 — Section 230
High Courts12 Sept 1983
Yasin Khan and Another Vs Income Tax Officer, "D" Ward, Circle-II, Hyderabad and Another
Andhra Pradesh High Court · (1984) 1 ALT 62 : (1984) 1 AnWR 100 : (1984) 1 APLJ 212 : (1984) 150 ITR 692 : (1985) 20 TAXMAN 186
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 306Income Tax Act, 1961 — Section 291
High Courts09 Sept 1983
Trustees of H.E.H. The Nizam''s Miscellaneous Trust Vs Commissioner of Wealth-tax, Central Range, Bangalore and Another
Andhra Pradesh High Court · (1985) 44 CTR 223 : (1984) 150 ITR 423
Wealth Tax Act, 1957 — Section 34A, 34A(3)
High Courts07 Sept 1983
Andhra Pradesh State Road Transport Corporation Vs Addl. Labour Court-cum-Industrial Tribunal, Hyderabad and Another
Andhra Pradesh High Court · (1984) 1 LLJ 128
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts06 Sept 1983
Commissioner of Income Tax, Andhra Pradesh, Hyderabad Vs West Godavari District Rice Millers Association
Andhra Pradesh High Court · (1984) 40 CTR 96 : (1984) 150 ITR 394
Income Tax Act, 1961 — Section 28, 56
High Courts06 Sept 1983
Singareni Collieries Co. Ltd. Vs Raghuram
Andhra Pradesh High Court · (1984) 1 LLJ 531
Conduct and Disciplinary Rules — Rule 11
High Courts31 Aug 1983
Bonam Krishnamurthy and Another Vs Mirza Nallaparaju Venkata Prabhakara Rama Bhadra Raju and Others
Andhra Pradesh High Court · AIR 1984 AP 374
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 110Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Aug 1983
Andhra Pradesh Government Technical Education Teachers Association and Others Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1984 AP 238
Constitution of India, 1950 — Article 14
High Courts26 Aug 1983
Gade Sreeramulu Vs Matta Adinarayana Rao and Others
Andhra Pradesh High Court · AIR 1985 AP 62
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts26 Aug 1983
Rajana Venku Naidu Vs Manugula Raja Naidu
Andhra Pradesh High Court · AIR 1984 AP 72
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 104, Order 21 Rule 106
High Courts26 Aug 1983
Manepalli Lakshminarayana Vs Mandavalli Suryakantham
Andhra Pradesh High Court · AIR 1985 AP 38
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2)
High Courts24 Aug 1983
B. Satyanarayana Murthy and Sons and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1984) 57 STC 274
High Courts24 Aug 1983
N.V. Chowdary Vs Hindustan Steel Works Construction Ltd., Visakhapatnam
Andhra Pradesh High Court · AIR 1984 AP 110
Arbitration Act, 1940 — Section 32Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 55
High Courts23 Aug 1983
Intraven Pharmaceuticals Pvt. Ltd., Hyderabad and Others Vs The Andhra Pradesh Small Scale Industries Development Corporation Ltd., Hyderabad
Andhra Pradesh High Court · AIR 1984 AP 36
Registration Act, 1908 — Section 17