Aman Alli Saheb Vs K. Venkata Rama Suryanarayana Subba Raju
Andhra Pradesh High Court · AIR 1984 AP 71 : (1984) 1 APLJ 223
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35,019 judgments · page 1,481 of 1,751
Andhra Pradesh High Court · AIR 1984 AP 71 : (1984) 1 APLJ 223
Andhra Pradesh High Court · (1983) 11 AP CK 0010
Andhra Pradesh High Court · (1987) 2 APLJ 375 : (1985) 2 APLJ 77 : (1984) 1 APLJ 45
Andhra Pradesh High Court · AIR 1984 AP 150
Andhra Pradesh High Court · (1984) 56 STC 230
Andhra Pradesh High Court · (1984) 17 ELT 233
Andhra Pradesh High Court · AIR 1985 AP 4
Andhra Pradesh High Court · (1984) ACJ 405
Andhra Pradesh High Court · AIR 1984 AP 166 : (1984) 3 APLJ 132
Andhra Pradesh High Court · (1983) 11 AP CK 0017
Andhra Pradesh High Court · (1985) 152 ITR 39
Andhra Pradesh High Court · AIR 1984 AP 242 : (1984) 1 APLJ 124
Andhra Pradesh High Court · (1983) 2 APLJ 374
Andhra Pradesh High Court · (1985) 151 ITR 562
Andhra Pradesh High Court · (1984) 56 STC 154
Andhra Pradesh High Court · (1984) 1 APLJ 39 : (1984) 2 RCR(Criminal) 114
Andhra Pradesh High Court · AIR 1984 AP 169
Andhra Pradesh High Court · (1983) 09 AP CK 0011
Andhra Pradesh High Court · AIR 1984 AP 225 : (1984) 1 APLJ 32
Andhra Pradesh High Court · AIR 1984 AP 134