Commissioner of Income Tax Vs Rajah Dhanrajgiriji
Andhra Pradesh High Court · (1985) 45 CTR 53 : (1985) 154 ITR 719
COURT ARCHIVE
35,019 judgments · page 1,478 of 1,751
Andhra Pradesh High Court · (1985) 45 CTR 53 : (1985) 154 ITR 719
Andhra Pradesh High Court · (1987) 165 ITR 403
Andhra Pradesh High Court · (1985) 46 CTR 48 : (1985) 151 ITR 320
Andhra Pradesh High Court · (1985) 47 CTR 213 : (1985) 154 ITR 695
Andhra Pradesh High Court · (1985) 154 ITR 643
Andhra Pradesh High Court · (1985) 44 CTR 232
Andhra Pradesh High Court · (1984) 43 CTR 324 : (1985) 151 ITR 381
Andhra Pradesh High Court · (1984) 03 AP CK 0019
Andhra Pradesh High Court · AIR 1985 AP 1
Andhra Pradesh High Court · (1985) 47 CTR 224 : (1985) 151 ITR 703
Andhra Pradesh High Court · (1986) ACJ 294 : AIR 1985 AP 69
Andhra Pradesh High Court · (1985) 46 CTR 238 : (1985) 152 ITR 753
Andhra Pradesh High Court · (1984) 2 APLJ 194 : (1985) CriLJ 1253
Andhra Pradesh High Court · (1984) 2 APLJ 194 : (1985) CriLJ 1253
Andhra Pradesh High Court · (1985) 47 CTR 229 : (1986) 158 ITR 259
Andhra Pradesh High Court · (1985) 60 STC 56
Andhra Pradesh High Court · (1985) 153 ITR 64 : (1984) 18 TAXMAN 210
Andhra Pradesh High Court · (1984) 2 AnWR 241 : (1985) 2 LLJ 83
Andhra Pradesh High Court · AIR 1985 AP 58
Andhra Pradesh High Court · (1984) 2 LLJ 176